High Courts10 Jan 2002Dismissed
Tej Bhan Singh (In Jail) Vs Union of India (UOI) and Others
Allahabad High Court · (2002) 1 AWC 527 : (2002) CriLJ 1864
National Security Act, 1980 — Section 3(2)
COURT ARCHIVE
Allahabad High Court judgments, 2002
1,953 judgments · page 96 of 98
High Courts10 Jan 2002Disposed Of
Ram Singh and Others Vs U.P. State
Allahabad High Court · (2002) 1 AWC 625
Land Acquisition Act, 1894 — Section 11, 17, 18, 23, 4
High Courts10 Jan 2002Allowed
Smt. Mithilesh Gupta Vs District Inspector of Schools, II, Kanpur Nagar and Others
Allahabad High Court · (2002) 1 AWC 870 : (2002) 1 UPLBEC 751
High Courts09 Jan 2002Allowed
K.K. Dutta Vs Managing Director, U.P. Cooperative Spinning Mills Federation Ltd. and Another
Allahabad High Court · (2002) 1 UPLBEC 425
High Courts09 Jan 2002Dismissed
State of U.P. and Another Vs Labour Court (1st), U.P., Meerut and Another
Allahabad High Court · (2002) 1 AWC 794 : (2002) 92 FLR 977 : (2002) 1 UPLBEC 634
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 33C(2)
High Courts09 Jan 2002Dismissed
Dr.S.A.R.Chaurasia Vs Union of India and others
Allahabad High Court · (2002) 01 AHC CK 0140
Constitution of India, 1950 — Article 226
High Courts09 Jan 2002Disposed Of
Pawan Kumar Mishra Vs Commissioner,Allahabad Division,Allahabad & Ors.
Allahabad High Court · (2002) 01 AHC CK 0127
Constitution of India, 1950 — Article 226
High Courts09 Jan 2002Dismissed
R.K. Mittal and Others Vs State of U.P. and Others
Allahabad High Court · (2002) 1 AWC 558 : (2002) 1 UPLBEC 444
Constitution of India, 1950 — Article 14Uttar Pradesh Industrial Area Development Act, 1976 — Section 14, 15, 3, 9(2)Uttar Pradesh Industrial Development Area (Preparation and Finalisation of Plan) Regulations, 1991 — Regulation 11, 2, 4(1)
High Courts09 Jan 2002Dismissed
Mahipal Singh Yadav and Ors. Vs State of U.P.through the Principal Secretary,Transport Department & Ors.
Allahabad High Court · (2002) 01 AHC CK 0109
Motor Vehicles Act, 1988 — Section 67(2)Uttar Pradesh Motor Vehicles Taxation Act, 1997 — Section 5(a)
High Courts09 Jan 2002Dismissed
Dr. S.A.R. Chaurasia Vs Union of India (UOI) and Others
Allahabad High Court · (2002) 1 AWC 550 : (2002) 92 FLR 1173 : (2002) 2 UPLBEC 1128
Constitution of India, 1950 — Article 226
High Courts09 Jan 2002Dismissed
Dr. R.C. Gupta Vs State of U.P. and Others
Allahabad High Court · (2002) 1 AWC 824 : (2002) 93 FLR 874 : (2002) 1 UPLBEC 767
High Courts09 Jan 2002
Mathura Vishwakarma Vs State of U.P.& Ors.
Allahabad High Court · (2002) 01 AHC CK 0057
Constitution of India, 1950 — Article 226
High Courts09 Jan 2002Allowed
Kailash Nath Tiwari Vs Union of India (UOI) and Others
Allahabad High Court · (2002) 1 AWC 673(2) : (2002) 1 UPLBEC 468
Constitution of India, 1950 — Article 226
High Courts08 Jan 2002
Harish Chandra Tiwari Vs Baiju
Allahabad High Court · (2002) 1 UPLBEC 313
Advocates Act, 1961 — Section 35, 36B, 38
High Courts08 Jan 2002Allowed
Govind Ballabh Joshi Vs State Bank of India and Others
Allahabad High Court · (2002) 92 FLR 874 : (2002) 2 LLJ 272 : (2002) 2 UPLBEC 1084
High Courts08 Jan 2002Allowed
Jitendra Kumar Vs State of U.P. and Others
Allahabad High Court · (2002) 2 UPLBEC 1301
High Courts08 Jan 2002Dismissed
State of U.P. Vs Labour Court, Agra and Another
Allahabad High Court · (2002) 2 AWC 1216 : (2002) 94 FLR 1049 : (2002) 2 UPLBEC 1111
Uttar Pradesh Industrial Disputes Act, 1947 — Section 6N
High Courts08 Jan 2002Dismissed
State of U.P. Vs Umesh Chandra and Others
Allahabad High Court · (2002) 2 AWC 1194 : (2002) 93 FLR 407 : (2002) 3 UPLBEC 2207
Uttar Pradesh Industrial Disputes Act, 1947 — Section 6N
High Courts08 Jan 2002Dismissed
Ishu Vs State of U.P.& Ors.
Allahabad High Court · (2002) 01 AHC CK 0111
Uttar Pradesh Land Revenue Act, 1901 — Section 33, 34, 35, 39, 40A
High Courts08 Jan 2002Dismissed
Allahabad Development Authority and Another Vs Ram Prakash Pandey and Another
Allahabad High Court · (2002) 1 AWC 666 : (2002) 1 UPLBEC 922 : (2002) 1 UPLBEC 631
Civil Procedure Code, 1908 (CPC) — Section 9Uttar Pradesh Urban Planning and Development Act, 1973 — Section 27