COURT ARCHIVE

Allahabad High Court judgments, 2002

1,953 judgments · page 95 of 98

High Courts11 Jan 2002Dismissed

Rajesh Kumar Sharma Vs Presiding Officer, Central Government Industrial Tribunal-cum-Labour Court, Kanpur and Another

Allahabad High Court · (2002) 2 AWC 998 : (2002) 93 FLR 205 : (2002) 2 UPLBEC 1131

Industrial Disputes Act, 1947 — Section 2, 25F

High Courts11 Jan 2002Dismissed

Katwaru Vs Special Secretary, Industrial Development Anubhag, U.P. Govt. and Others

Allahabad High Court · (2002) 1 AWC 657

Uttar Pradesh Minor Minerals Concession Rules, 1963 — Rule 9A

High Courts11 Jan 2002Allowed

Deepak Kumar Vs Collector, Gautam Budha Nagar and Others

Allahabad High Court · (2002) 1 AWC 614

Land Acquisition Act, 1894 — Section 17, 17(3A), 18, 31(2), 4(1)

High Courts11 Jan 2002Allowed

Nilima Barman Vs Ratima Barman

Allahabad High Court · (2002) 01 AHC CK 0130

Criminal Procedure Code, 1973 (CrPC) — Section 145, 482

High Courts11 Jan 2002Allowed

Managing Committee of Gochar Krishi Inter College and Another Vs U.P. Secondary Education Services Selection Board, Allahabad and Others

Allahabad High Court · (2002) 1 AWC 574 : (2002) 2 UPLBEC 1225

Uttar Pradesh Intermediate Education Act, 1921 — Section 16G(3)Uttar Pradesh Secondary Education Services Commission (Procedure for Approval of Punishment) Regulations, 1985 — Regulation 7, 8Uttar Pradesh Secondary Education Services Commission and Selection Boards Act, 1982 — Section 21

High Courts11 Jan 2002Disposed Of

Smt. Champa Devi and Another Vs Rent Control and Eviction Officer (1st), Allahabad and Another

Allahabad High Court · (2002) 1 AWC 673

Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 2

High Courts11 Jan 2002Allowed

Baljeet Singh Vs State of U.P. and Others

Allahabad High Court · (2002) 1 AWC 637 : (2002) 2 UPLBEC 1073

High Courts11 Jan 2002Disposed Of

Mahant Prasad Singh Vs District Inspector of Schools, Fatehpur and Others

Allahabad High Court · (2002) 1 AWC 859 : (2002) 93 FLR 495 : (2002) 2 UPLBEC 1316

Uttar Pradesh Intermediate Education Regulations, 1921 — Regulation 2(3)Uttar Pradesh Secondary Education Services Commission and Selection Boards Act, 1982 — Section 18(4)

High Courts11 Jan 2002Dismissed

Parmeshwari Dayal Saxena Vs Basic Shiksha Parishad and Others

Allahabad High Court · (2002) 1 AWC 817 : (2002) 93 FLR 492 : (2002) 2 UPLBEC 1398

High Courts11 Jan 2002Dismissed

Bhola Nath and Others Vs State Bank of India and Others

Allahabad High Court · (2002) 1 AWC 644

Uttar Pradesh Public Moneys (Recovery of Dues) Act, 1972 — Section 3

High Courts11 Jan 2002Dismissed

Vanish Singh Vs Deputy Director of Consolidation,Farrukhabad to Ors.

Allahabad High Court · (2002) 01 AHC CK 0039

Limitation Act, 1963 — Section 5

High Courts11 Jan 2002Dismissed

Mukesh Kumar Gupta and Another Vs Union of India (UOI) and Others

Allahabad High Court · (2002) CriLJ 2195

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 10, 11, 3, 3(1), 8Constitution of India, 1950 — Article 22, 22(5), 226, 246General Clauses Act, 1897 — Section 21

High Courts10 Jan 2002Allowed

Hotel The Land Mark Employees Union and Others Vs U.P. Registrar, Trade Unions and Others

Allahabad High Court · (2002) 3 CGLJ 352

Societies Registration Act, 1860 — Section 25(1)Trade Unions Act, 1926 — Section 8Uttar Pradesh Trade Union Regulations, 1927 — Regulation 17A

High Courts10 Jan 2002Partly Allowed

Inderpal Vs State of U.P.

Allahabad High Court · (2002) CriLJ 2187

Criminal Procedure Code, 1973 (CrPC) — Section 107, 116Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323

High Courts10 Jan 2002Allowed

Hotel Land Mark Employees Union, Kanpur and Others Vs Up Registrar, Trade Unions, Kanpur and Others

Allahabad High Court · (2002) 1 AWC 554 : (2002) 92 FLR 687 : (2002) 1 UPLBEC 430

Trade Unions Act, 1926 — Section 8Uttar Pradesh Trade Union Regulations, 1927 — Regulation 17A

High Courts10 Jan 2002Disposed Of

Ran Singh and Others Vs State of U.P.

Allahabad High Court · AIR 2002 All 94

Land Acquisition Act, 1894 — Section 23(1)

High Courts10 Jan 2002Allowed

Gangotri Sahkari Avas Samiti Ltd. Vs Pushpa Sahkari Avas Samiti Ltd. and Others

Allahabad High Court · (2002) 1 AWC 649 : (2002) 2 CivCC 510 : (2002) 93 RD 181 : (2002) 1 UPLBEC 553

Civil Procedure Code, 1908 (CPC) — Section 47

High Courts10 Jan 2002Dismissed

Gopi Krishna Srivastava Vs Deputy Housing Commissioner/Deputy Registrar, U.P. Avas Evam Vikas Parishad and Others

Allahabad High Court · (2002) 1 AWC 604

Constitution of India, 1950 — Article 226

High Courts10 Jan 2002Dismissed

Inder Narayan Vs Kishori Saran Gupta and Anr.

Allahabad High Court · (2002) 01 AHC CK 0108

Civil Procedure Code, 1908 (CPC) — Section 24

High Courts10 Jan 2002Dismissed

Bashisth Singh and Ors. Vs Deputy Director of Consolidation,Mirzapur & Ors.

Allahabad High Court · (2002) 01 AHC CK 0096

Limitation Act, 1963 — Section 5Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 9