High Courts17 Jan 2002Allowed
Hari Krishna Lal Vs Atal Bihari Bajpai
Allahabad High Court · AIR 2003 All 128
Constitution of India, 1950 — Article 324Representation of the People Act, 1951 — Section 79, 8, 81
COURT ARCHIVE
Allahabad High Court judgments, 2002
1,953 judgments · page 94 of 98
High Courts16 Jan 2002Allowed
Mohd. Ayub and Others Vs State of U.P. and Others
Allahabad High Court · (2002) 2 AWC 887 : (2002) 2 UPLBEC 1104
Constitution of India, 1950 — Article 14, 21
High Courts16 Jan 2002Allowed
Rampur Distillery and Chemical Company,Rampur Vs State of U.P.& Ors.
Allahabad High Court · (2002) 01 AHC CK 0131
High Courts16 Jan 2002Dismissed
Murari Lal and Ors. Vs IIIrd Additional District Judge,Kanpur Nagar & Ors.
Allahabad High Court · (2002) 01 AHC CK 0125
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 12, 16
High Courts16 Jan 2002Dismissed
Sabhajeet Yadav and Others Vs State of U.P.and Others
Allahabad High Court · (2002) 01 AHC CK 0119
High Courts16 Jan 2002Dismissed
Lalji Shukla and Another Vs Election Commission of India and Others
Allahabad High Court · AIR 2002 All 73 : (2002) 1 AWC 608 : (2002) 1 UPLBEC 550
Constitution of India, 1950 — Article 324(1)
High Courts16 Jan 2002
Murari Lal and others Vs IIIrd Addl.District Judge, Kanpur Nagar and others
Allahabad High Court · (2002) 01 AHC CK 0036
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 16(1)(b)
High Courts16 Jan 2002Dismissed
National Talkies and Another Vs District Magistrate/Licensing Authority and Others
Allahabad High Court · (2002) 2 AWC 1057
Uttar Pradesh Entertainments and Betting Tax Act, 1979 — Section 15(2), 15(3)
High Courts15 Jan 2002Dismissed
Prashant Glass Works (P.) Ltd. Vs Banaras Beads Ltd.
Allahabad High Court · (2002) 111 CompCas 71
Companies Act, 1956 — Section 391, 394, 397, 398, 399
High Courts15 Jan 2002Allowed
Hazi Nasirullah and Another Vs State of U.P. and Others
Allahabad High Court · (2002) 2 AWC 1075 : (2002) 2 UPLBEC 1143
Uttar Pradesh Water Supply and Sewerage Act, 1975 — Section 52(2)
High Courts15 Jan 2002Allowed
Ram Chandra Tandon Vs Regional Manager, Bank of Baroda and Another
Allahabad High Court · (2002) 1 AWC 812 : (2002) 92 FLR 1171 : (2002) 1 UPLBEC 768
Constitution of India, 1950 — Article 16, 226
High Courts15 Jan 2002Partly Allowed
Ram Shiromani Dubey and Anr. Vs Deputy Director of Consolidation,Pratapgarh & Anr.
Allahabad High Court · (2002) 01 AHC CK 0136
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48
High Courts15 Jan 2002Dismissed
Mohammad Usmanul Haq Vs Deputy Collector/Election Registration Officer, Moradabad and Others
Allahabad High Court · AIR 2002 All 186 : (2002) 1 AWC 594
Registration of Electors Rules, 1960 — Rule 12, 13(3)
High Courts15 Jan 2002Dismissed
Jai Prakash Vs Gulab Singh Rathor
Allahabad High Court · (2002) 1 AWC 557
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Provincial Small Cause Courts Act, 1887 — Section 17
High Courts15 Jan 2002Dismissed
Yadu Nath Vs Deputy Director of Consolidation,Sultanpur & Ors.
Allahabad High Court · (2002) 01 AHC CK 0040
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 21(2)
High Courts15 Jan 2002Allowed
Rikheshwar Lal Vs State of U.P. and Others
Allahabad High Court · (2002) 2 AWC 1548 : (2002) 3 UPLBEC 2259
High Courts15 Jan 2002Allowed
Shambhoo Sharan Pandey and Another etc. Vs State of U.P.
Allahabad High Court · (2002) CriLJ 2209
Penal Code, 1860 (IPC) — Section 120B, 302
High Courts14 Jan 2002Allowed
Ram Pal Dubey Vs State of U.P. and Others
Allahabad High Court · (2002) 2 AWC 1056
High Courts14 Jan 2002Dismissed
Santosh Kumar Vs State of U.P.and Others
Allahabad High Court · (2002) 01 AHC CK 0118
Uttar Pradesh Recruitment of Dependents of Government Servant (Dying-In-Harness) Rules, 1974 — Rule 5(1)(3)
High Courts11 Jan 2002Allowed
Antex Printers and Another Vs Dr. Ram Manohar Lohia Avadh University and Others
Allahabad High Court · AIR 2002 All 236 : (2002) 2 AWC 1053 : (2002) 1 UPLBEC 922 : (2002) 1 UPLBEC 471