High Courts22 Jan 2002Allowed
Sukhbir Singh Vs Senior Superintendent of Police, Agra and Others
Allahabad High Court · (2002) 1 AWC 801 : (2002) 1 UPLBEC 775
COURT ARCHIVE
Allahabad High Court judgments, 2002
1,953 judgments · page 92 of 98
High Courts22 Jan 2002Dismissed
Talat Fatima Hasan Vs Nawab Syed Murtaza Ali Khan (died pendente lite) and others
Allahabad High Court · AIR 2002 All 119
Civil Procedure Code, 1908 (CPC) — Section 87(b)Constitution of India, 1950 — Article 366(22)
High Courts22 Jan 2002Allowed
Rakesh Chandra Srivastava Vs Sri Santosh Kumar Mishra and Others
Allahabad High Court · (2002) 5 AWC 4321
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2AConstitution of India, 1950 — Article 215, 216Contempt of Courts Act, 1971 — Section 23
High Courts21 Jan 2002Dismissed
Mohd. Yaqub Vs U.P. State Road Transport Corporation
Allahabad High Court · (2003) 2 ACC 504 : (2004) ACJ 1237 : (2003) 5 AWC 3755 : (2003) 97 FLR 224
Workmens Compensation Act, 1923 — Section 4(1)
High Courts21 Jan 2002Dismissed
Bhai Lal and Others Vs State of U.P.
Allahabad High Court · (2002) CriLJ 2079
High Courts21 Jan 2002Dismissed
Magarsen Vs State of U.P. and Others
Allahabad High Court · (2002) 2 AWC 1712 : (2002) 94 FLR 1158 : (2002) 3 LLJ 924 : (2002) 3 UPLBEC 2377
High Courts21 Jan 2002Dismissed
Durga Prasad Vs District Magistrate and Others
Allahabad High Court · (2002) 1 AWC 823 : (2002) 92 FLR 1174 : (2002) 1 UPLBEC 756
Constitution of India, 1950 — Article 226Uttar Pradesh Public Services (Tribunal) Act, 1976 — Section 4
High Courts21 Jan 2002Allowed
Hari Shankar Mishra Vs Commissioner, Jhansi and Others
Allahabad High Court · (2002) 1 AWC 854 : (2002) 1 UPLBEC 757
High Courts21 Jan 2002Dismissed
Wimco Ltd. and Another Vs Vikram Singh
Allahabad High Court · AIR 2002 All 272 : (2002) 1 AWC 735
Arbitration Act, 1940 — Section 20, 8Arbitration and Conciliation Act, 1996 — Section 85(2)
High Courts21 Jan 2002Allowed
U.P. State Electricity Board and Another Vs Presiding Officer, Labour Court, Gorakhpur and Another
Allahabad High Court · (2002) 2 AWC 930 : (2002) 93 FLR 285 : (2002) 2 UPLBEC 1127 : (2002) 2 UPLBEC 1041
Uttar Pradesh Industrial Disputes Act, 1947 — Section 4K
High Courts21 Jan 2002Disposed Of
Chheda Lal Vs State of U.P. and Others
Allahabad High Court · (2002) 1 AWC 807
Constitution of India, 1950 — Article 21
High Courts21 Jan 2002Allowed
Harnam Singh Vs Rafiq Hussain
Allahabad High Court · (2002) 2 AWC 1008 : (2002) 2 CivCC 364
Specific Relief Act, 1963 — Section 16
High Courts21 Jan 2002Partly Allowed
Subhash Chand, Head Constable Vs D.I.G., Allahabad Range and Others
Allahabad High Court · (2002) 2 AWC 1115
High Courts21 Jan 2002Allowed
Kamlakar Upadhya Vs State of U.P. and Others
Allahabad High Court · (2002) 2 AWC 1716 : (2002) 94 FLR 680 : (2002) 3 UPLBEC 2454
Uttar Pradesh Fundamental Rules — Rule 56Uttar Pradesh Fundamental Rules — Rule 56Uttar Pradesh Fundamental Rules — Rule 56
High Courts21 Jan 2002Dismissed
U.P. State Electricity Board and Another Vs Presiding Officer, Labour Court and Another
Allahabad High Court · (2002) 2 AWC 975 : (2002) 93 FLR 199 : (2002) 2 UPLBEC 1070
Uttar Pradesh Industrial Disputes Act, 1947 — Section 4K, 6N
High Courts21 Jan 2002Dismissed
Daya Shanker Singh Vs State of U.P. and Others
Allahabad High Court · (2002) 2 AWC 956 : (2002) 93 FLR 306
Constitution of India, 1950 — Article 226
High Courts21 Jan 2002Allowed
Smt. Manawar Jahan and Others Vs Registrar of Hon''ble High Court of Judicature at Allahabad and Others
Allahabad High Court · (2002) 2 AWC 1713
Uttar Pradesh Fundamental Rules — Rule 56Uttar Pradesh Fundamental Rules — Rule 56Uttar Pradesh Fundamental Rules — Rule 56
High Courts21 Jan 2002Dismissed
Pachcho and Others Vs Somaran Singh Yadav, S.H.O. and Others
Allahabad High Court · (2002) 1 ACR 582
High Courts21 Jan 2002
Commissioner of Income Tax Vs Gopi Nath Madan Mohan
Allahabad High Court · (2002) 123 TAXMAN 325
Income Tax Act, 1961 — Section 187, 256