High Courts24 Jan 2002
Brij Mohan Lal Saxena Vs The U.P. Power Corporation Limited and Others
Allahabad High Court · (2002) 2 UPLBEC 1081
COURT ARCHIVE
Allahabad High Court judgments, 2002
1,953 judgments · page 91 of 98
High Courts23 Jan 2002Allowed
Dr. Manju Verma Vs State of U.P. and Others
Allahabad High Court · (2002) 3 AWC 2597 : (2002) 3 UPLBEC 2752
High Courts23 Jan 2002Dismissed
State of U.P. Vs Presiding Officer, Labour Court, Kanpur and Another
Allahabad High Court · (2002) 2 AWC 1140 : (2002) 95 FLR 1063 : (2002) 2 UPLBEC 1052
Uttar Pradesh Industrial Disputes Act, 1947 — Section 6N
High Courts23 Jan 2002Dismissed
Sitar Video Hall Vs State of U.P. and Another
Allahabad High Court · AIR 2002 All 146 : (2002) 1 AWC 542
Constitution of India, 1950 — Article 14, 19(1)Uttar Pradesh Cinemas (Regulation of Exhibition by Means of Video) Rules, 1988 — Rule 11(1), 13, 4
High Courts23 Jan 2002Dismissed
Jagdish Vs District Judge, Kanpur and Others
Allahabad High Court · (2002) 1 AWC 766
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 16, 21
High Courts23 Jan 2002Dismissed
Suraj Singh Saini Vs District Judge, Ghaziabad and Others
Allahabad High Court · (2002) 2 AWC 1020
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21, 21(1), 34
High Courts23 Jan 2002Dismissed
Hari Lal and Others Vs Director, Samaj Kalyan and Others
Allahabad High Court · (2002) 1 AWC 795 : (2002) 93 FLR 149 : (2002) 2 UPLBEC 1407
Uttar Pradesh Recognized Basic School (Recruitment and Conditions of Service of Teachers and Other Conditions) Rules, 1975 — Rule 9
High Courts23 Jan 2002Allowed
Prashant Kumar Tyagi Vs District Inspector of Schools, Moradabad and Others
Allahabad High Court · (2002) 2 AWC 1302
High Courts23 Jan 2002Dismissed
Munni Devi Vs Allahabad Development Authority and Others
Allahabad High Court · (2002) 1 AWC 877 : (2002) 2 UPLBEC 1024
High Courts23 Jan 2002Allowed
Rameshwar and Brajesh Vs VIIth Additional District and Sessions Judge, Deoria and Others
Allahabad High Court · (2002) 2 AWC 1137
Civil Procedure Code, 1908 (CPC) — Section 9
High Courts23 Jan 2002
Mahesh Tiwari Vs State of U.P.
Allahabad High Court · (2002) CriLJ 2711
Penal Code, 1860 (IPC) — Section 300, 302, 34
High Courts23 Jan 2002
Monnet Industries Limited Vs Commissioner, Customs and Central Excise and Others
Allahabad High Court · (2002) 80 ECC 499
Central Excises and Salt Act, 1944 — Section 35F
High Courts23 Jan 2002Allowed
Ram Sagar Verma Vs State
Allahabad High Court · (2002) 2 ACR 1405
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21
High Courts22 Jan 2002Dismissed
Om Prakash Bajpai Vs Additional District Judge, Kanpur and Others
Allahabad High Court · (2002) 2 AWC 1105
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 12, 14, 16Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 8(2)
High Courts22 Jan 2002Allowed
Rajendra Prasad Katiyar Vs Joint Director of Education and Others
Allahabad High Court · (2002) 1 AWC 829 : (2002) 1 UPLBEC 770
Uttar Pradesh Secondary Education Services Commission and Selection Boards Act, 1982 — Section 33D
High Courts22 Jan 2002Allowed
Lakshmi Narayan Shukla Vs Joint Director of Education, Basti and Others
Allahabad High Court · (2002) 1 AWC 872 : (2002) 1 UPLBEC 759
Uttar Pradesh Intermediate Education Regulations, 1921 — Regulation 3, 4
High Courts22 Jan 2002Disposed Of
Mohd. Arif Khan and Ors. Vs State of U.P.& Ors.
Allahabad High Court · (2002) 01 AHC CK 0128
High Courts22 Jan 2002Allowed
Mst. Sajida Begum Vs Secretary, Basic Education, U.P. and Others
Allahabad High Court · (2002) 1 AWC 548 : (2002) 93 FLR 153 : (2002) 1 UPLBEC 428
High Courts22 Jan 2002Dismissed
Excellent Foundary Fluxes Co. and Others Vs Syndicate Bank
Allahabad High Court · (2002) 1 AWC 580 : (2003) 1 BC 263
Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 31
High Courts22 Jan 2002Allowed
Krishna Rice Mill,Hardoi Vs President, Trade Tax Tribunal, U.P.and Another
Allahabad High Court · (2002) 01 AHC CK 0068
Limitation Act, 1963 — Section 5Uttar Pradesh Trade Tax Act, 1948 — Section 10(2)