Rajendra Prasad Garg Vs Chief Controlling Revenue Authority and Others
Allahabad High Court · AIR 2002 All 162 : (2002) 2 AWC 978 : (2002) 2 CivCC 369 : (2003) 3 RCR(Civil) 11 : (2002) 93 RD 198
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1,953 judgments · page 97 of 98
Allahabad High Court · AIR 2002 All 162 : (2002) 2 AWC 978 : (2002) 2 CivCC 369 : (2003) 3 RCR(Civil) 11 : (2002) 93 RD 198
Allahabad High Court · AIR 2002 All 75 : (2002) 1 AWC 662 : (2002) 2 CivCC 459
Allahabad High Court · (2002) 1 AWC 709 : (2002) 1 UPLBEC 475
Allahabad High Court · AIR 2002 All 111 : (2002) 1 AWC 670 : (2002) 2 CivCC 261
Allahabad High Court · (2002) 1 AWC 674 : (2002) 93 RD 139 : (2002) 1 UPLBEC 922 : (2002) 1 UPLBEC 582
Allahabad High Court · (2002) 1 AWC 669 : (2002) 92 FLR 781 : (2002) 1 UPLBEC 469
Allahabad High Court · (2002) 1 AWC 555 : (2002) 92 FLR 726 : (2002) 1 UPLBEC 423
Allahabad High Court · (2002) 1 AWC 636
Allahabad High Court · (2002) 1 AWC 528
Allahabad High Court · AIR 2002 All 77 : (2002) 1 AWC 630 : (2002) 2 CivCC 210
Allahabad High Court · (2002) 1 AWC 618 : (2002) 1 UPLBEC 782
Allahabad High Court · (2002) 1 AWC 843 : (2002) 1 UPLBEC 409
Allahabad High Court · (2002) 1 AWC 647
Allahabad High Court · (2002) 01 AHC CK 0132
Allahabad High Court · (2002) 01 AHC CK 0110
Allahabad High Court · (2002) 1 AWC 628
Allahabad High Court · (2002) 1 AWC 730 : (2002) 92 FLR 885 : (2002) 1 UPLBEC 922 : (2002) 1 UPLBEC 546
Allahabad High Court · (2002) 1 AWC 582 : (2002) 2 UPLBEC 1401
Allahabad High Court · (2002) 1 AWC 651 : (2002) 2 UPLBEC 1231
Allahabad High Court · (2002) 1 AWC 622