High Courts22 Jan 1998Dismissed
Kripa Shankar Gupta Vs U.P. Public Services Tribunal and Others
Allahabad High Court · (1998) 3 UPLBEC 2267
COURT ARCHIVE
Allahabad High Court judgments, 1998
1,478 judgments · page 71 of 74
High Courts22 Jan 1998Dismissed
Kripal Singh Vs Prescribed Authority, Haldwani, Nainital and another
Allahabad High Court · (1998) 2 AWC 1082
Civil Procedure Code, 1908 (CPC) — Order 19 Rule 2Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21, 34
High Courts22 Jan 1998Partly Allowed
Sant Lal Vs State of U.P. and others
Allahabad High Court · (1998) 2 AWC 876
Penal Code, 1860 (IPC) — Section 323, 447, 448, 504, 506
High Courts22 Jan 1998Dismissed
Dr. Kumari Nazma Bano Vs State of U.P. and others
Allahabad High Court · (1998) 2 AWC 877 : (1998) 3 UPLBEC 2111
Uttar Pradesh State Universities Act, 1973 — Section 31(11)
High Courts22 Jan 1998Dismissed
Moinuddin Vs State of U.P.
Allahabad High Court · (1999) CriLJ 2496
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 307, 34
High Courts22 Jan 1998Dismissed
Sadiq Ali and Ors.: Ram Pratap Singh and Ors. Vs Chief Medical Officer,Padrauna & Ors.: State of U.P.& Ors.
Allahabad High Court · (1998) 01 AHC CK 0068
Constitution of India, 1950 — Article 226
High Courts22 Jan 1998Allowed
Bhikhari Vs Upper Collector,Deoria and Others
Allahabad High Court · (1998) 01 AHC CK 0063
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 122B
High Courts22 Jan 1998Dismissed
Man Pal Singh and Others Vs District Registration Officer/Additional District Magistrate and Others
Allahabad High Court · (1998) 01 AHC CK 0053
Registration Act, 1908 — Section 72, 73
High Courts22 Jan 1998
Vinod Kumar and others Vs State of U.P. and others
Allahabad High Court · (1998) 2 AWC 910 : (1998) 2 UPLBEC 1360
Constitution of India, 1950 — Article 14Uttar Pradesh Public Services (Reservation for Scheduled Castes, Scheduled Tribes and Other Backward Classes) Act, 1994 — Section 3(2)
High Courts22 Jan 1998
State of U.P. and others Vs Chhotey Lal Sharma and another
Allahabad High Court · (1998) 2 AWC 914
Penal Code, 1860 (IPC) — Section 161Police Act, 1949 — Section 2Prevention of Corruption Act, 1988 — Section 5(2)
High Courts22 Jan 1998Dismissed
Hazi Ismail Vs Ejaz Ahmad and Others
Allahabad High Court · (1999) CriLJ 2508
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 307, 34
High Courts22 Jan 1998Dismissed
Narain and Others Vs The State
Allahabad High Court · (1998) CriLJ 4158
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 307, 34
High Courts21 Jan 1998Partly Allowed
Bishambhar Dayal Vs State of U.P.
Allahabad High Court · (1998) CriLJ 4170
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Food Adulteration Act, 1954 — Section 13(2), 16, 16(1), 16(1A), 2
High Courts21 Jan 1998Allowed
Vijay Prasad Pandey Vs State of U. P. and others
Allahabad High Court · (1998) 1 AWC 636 : (1998) 2 UPLBEC 1043
Constitution of India, 1950 — Article 311(2)Penal Code, 1860 (IPC) — Section 302, 323, 34Police Act, 1861 — Section 7
High Courts21 Jan 1998Dismissed
Uma Shanker Parashar Vs State of U.P.and Others
Allahabad High Court · (1998) 01 AHC CK 0052
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 122B
High Courts21 Jan 1998Allowed
Anath Nath Neogi and Ors. Vs State of U.P.
Allahabad High Court · (1998) 01 AHC CK 0051
Arms Act, 1959 — Section 8(2)Penal Code, 1860 (IPC) — Section 121A, 122, 467, 468, 471
High Courts21 Jan 1998
Vinod Kumar Singh Vs Director of Ayurvedic Avam Unani Sewa, U.P., Lucknow and others
Allahabad High Court · (1998) 2 AWC 1183 : (1998) 2 UPLBEC 1447
High Courts21 Jan 1998
Mahimanand Negi Vs District Panchayat Raj Officer and Others
Allahabad High Court · (1998) 2 UPLBEC 916
Constitution of India, 1950 — Article 226, 243C(4)Uttar Pradesh Panchayat Raj Act, 1947 — Section 12(6), 14
High Courts21 Jan 1998
Ajit Kumar Sen Vs State of U.P. and Others
Allahabad High Court · (1998) 2 UPLBEC 1152
High Courts20 Jan 1998Dismissed
COMMISSIONER OF WEALTH TAX Vs CHHAIL BEHARI LAL
Allahabad High Court · (1998) 148 CTR 299