High Courts16 Jan 1998Disposed Of
Jay Cylinders Ltd., New Delhi Vs U.P. Pollution Control Board, Lucknow and others
Allahabad High Court · (1998) 1 AWC 656
Water (Prevention and Control of Pollution) Cess Rules, 1978 — Rule 9, 9(3)
COURT ARCHIVE
Allahabad High Court judgments, 1998
1,478 judgments · page 73 of 74
High Courts16 Jan 1998Allowed
McDowell and Co. Ltd., Sahjahanpur and another Vs State of U. P. and others
Allahabad High Court · (1998) 1 AWC 638
High Courts16 Jan 1998Dismissed
Goverdhan Upadhyay Vs Union of India and others
Allahabad High Court · (1998) 2 AWC 840 : (1998) 79 FLR 24 : (1998) 2 UPLBEC 1162
Food Corporations Act, 1964 — Section 12A, 12A(1), 12A(4)
High Courts16 Jan 1998
Diwakar Dutt Bhatt Vs Life Insurance Corporation of India, Bombay and another
Allahabad High Court · (1998) 2 AWC 882 : (1998) 2 UPLBEC 1154
Constitution of India, 1950 — Article 226Life Insurance Corporation (Staff) Regulations, 1960 — Regulation 4
High Courts15 Jan 1998Disposed Of
Kishan Co-operative Sugar Factory Ltd., Sarsawa, Saharanpur Vs State of U.P. and others
Allahabad High Court · (1998) 2 AWC 834 : (1998) 2 UPLBEC 1235
Constitution of India, 1950 — Article 226Uttar Pradesh Industrial Disputes Act, 1947 — Section 11, 11A
High Courts15 Jan 1998Allowed
Jamuna Prasad Singh Vs Vth Addl. District Judge, Faizabad and others
Allahabad High Court · (1998) 1 AWC 663 : (1998) 2 CivCC 603
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 226
High Courts15 Jan 1998
Smt. Shashi Bala Vs State of U.P.
Allahabad High Court · (1998) 2 AWC 873
Criminal Procedure Code, 1973 (CrPC) — Section 446
High Courts15 Jan 1998Dismissed
Nityanand Sharma Vs Union of India (UOI) and Others
Allahabad High Court · (1998) 2 UPLBEC 1002
High Courts13 Jan 1998Dismissed
Asharfi Lal (In jail) Vs State of U.P.
Allahabad High Court · (1998) CriLJ 2386
Prevention of Food Adulteration Act, 1954 — Section 16, 7
High Courts13 Jan 1998Dismissed
Taj Mahal Hotel, Lucknow Vs Lucknow Nagar Nigam and others
Allahabad High Court · (1998) 2 AWC 879
Constitution of India, 1950 — Article 226Limitation Act, 1963 — Section 5Uttar Pradesh Municipal Corporation Act, 1959 — Section 210, 213, 213(3), 472, 472(2)
High Courts13 Jan 1998Dismissed
Allautidin Vs State of U.P.
Allahabad High Court · (1998) 01 AHC CK 0056
Uttar Pradesh First Offenders Probation Act, 1938 — Section 4
High Courts13 Jan 1998Dismissed
Pitamber and another Vs Board of Revenue, Allahabad and others
Allahabad High Court · (1998) 2 AWC 842 : (1998) RD 338
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 10, Order 9 Rule 13, 146Constitution of India, 1950 — Article 226Transfer of Property Act, 1882 — Section 52
High Courts13 Jan 1998
Shiv Charan Vs State
Allahabad High Court · (1998) 2 ACR 1659
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 23, 50, 8
High Courts12 Jan 1998Dismissed
Naresh Pratap Singh Vs Union of India (UOI) and Others
Allahabad High Court · (1998) 2 UPLBEC 997
High Courts12 Jan 1998Dismissed
Sajid Hussain and another Vs District Basic Shiksha Education Officer, Badaun and others
Allahabad High Court · (1998) 1 AWC 745
Uttar Pradesh Basic Education Act, 1972 — Section 9, 9(1), 9(3)
High Courts12 Jan 1998Disposed Of
State of U.P. Vs Government of India, Ministry of Finance, Department of Revenue, Central Board and Excise-Customs and another
Allahabad High Court · (1998) 1 AWC 718
Central Excises and Salt Act, 1944 — Section 3, 4Constitution of India, 1950 — Article 263Medicinal and Toilet Preparations (Excise Duties) Act, 1955 — Section 3
High Courts12 Jan 1998Dismissed
Sushil Kumar (In Jail) Vs State of U.P.
Allahabad High Court · (1998) 2 AWC 874 : (1998) CriLJ 2325 : (1998) 3 RCR(Criminal) 606
Criminal Procedure Code, 1973 (CrPC) — Section 397Prevention of Food Adulteration Act, 1954 — Section 16, 7
High Courts12 Jan 1998
Chandra Pal Singh Vs Deputy Director of Education, Varanasi and others
Allahabad High Court · (1998) 1 AWC 653 : (1998) 2 UPLBEC 1457
High Courts12 Jan 1998Dismissed
Surendra Singh Vs State of U.P. and Others
Allahabad High Court · (1998) CriLJ 3367
Constitution of India, 1950 — Article 14
High Courts12 Jan 1998Dismissed
Mohan Lal Vs State of U.P. and Others
Allahabad High Court · (1998) 2 UPLBEC 1141
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 389Penal Code, 1860 (IPC) — Section 304, 304A