High Courts05 Feb 1998Dismissed
Harsh Vardhan Agarwal and Others Vs Director General, Indian Council of Medical Research and Others
Allahabad High Court · (1998) 2 UPLBEC 1423
Constitution of India, 1950 — Article 12, 226
COURT ARCHIVE
Allahabad High Court judgments, 1998
1,478 judgments · page 69 of 74
High Courts05 Feb 1998Dismissed
Hari Lal Vs Balvantia and others
Allahabad High Court · AIR 1998 All 211 : (1998) 2 AWC 1069 : (1998) 3 CivCC 275 : (1998) 4 RCR(Civil) 23
Family Courts Act, 1984 — Section 19Hindu Adoptions and Maintenance Act, 1956 — Section 18, 18(1), 18(2), 27, 28Transfer of Property Act, 1882 — Section 39, 52
High Courts05 Feb 1998Disposed Of
Sandeep Palace, Gopiganj Vs Commissioner, Entertainment Tax, U.P., Lucknow and another
Allahabad High Court · (1998) 2 AWC 959
Uttar Pradesh Entertainments and Betting Tax Act, 1979 — Section 15, 15(1), 15(2)
High Courts05 Feb 1998Dismissed
Sheo Prakash Srivastava Vs Registrar,High Court,Allahabad & Ors.
Allahabad High Court · (1998) 02 AHC CK 0085
Constitution of India, 1950 — Article 21, 226
High Courts05 Feb 1998Allowed
Narayana Das Vs VI Addl. Sessions Judges,Jhansi & Ors.
Allahabad High Court · (1998) 02 AHC CK 0069
Criminal Procedure Code, 1973 (CrPC) — Section 210
High Courts05 Feb 1998
Madan Mohan Lal Gupta Vs State of U.P. and others
Allahabad High Court · (1998) 2 AWC 1042 : (1998) 2 UPLBEC 1451
Constitution of India, 1950 — Article 311(2)
High Courts05 Feb 1998
Jamila Begum, Pradhan Vs State of U. P. and others
Allahabad High Court · (1998) 2 AWC 845 : (1998) RD 379 : (1998) 2 UPLBEC 929
Constitution of India, 1950 — Article 243AUttar Pradesh Panchayat Raj Act, 1947 — Section 11, 12, 95, 95(1)
High Courts05 Feb 1998
Smt. Shanta Bahukhandi Vs Basic Shiksha Adhikari and another
Allahabad High Court · (1998) 2 AWC 1280 : (1998) 3 UPLBEC 2124
Constitution of India, 1950 — Article 14
High Courts05 Feb 1998Dismissed
Sushil Vs State of U.P. and Others
Allahabad High Court · (1998) CriLJ 2848
Constitution of India, 1950 — Article 226National Security Act, 1980 — Section 10, 11, 12, 3, 3(2)Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts05 Feb 1998Dismissed
State of U.P. Vs Jalaluddin and Another
Allahabad High Court · (1998) CriLJ 4194
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 307, 324, 34
High Courts04 Feb 1998Dismissed
Virendra Kumar Rai Vs Senior Superintendent of Police,Jhansi & Ors.
Allahabad High Court · (1998) 02 AHC CK 0081
Constitution of India, 1950 — Article 226
High Courts04 Feb 1998Dismissed
Vijay Kumar Mishra Vs State of U.P.& Ors.
Allahabad High Court · (1998) 02 AHC CK 0078
Constitution of India, 1950 — Article 226
High Courts04 Feb 1998Dismissed
Iqrar and Anr. Vs State of U.P.& Ors.
Allahabad High Court · (1998) 02 AHC CK 0066
Constitution of India, 1950 — Article 226
High Courts04 Feb 1998Dismissed
Uma Shankar Singh (Respondent No.2) in Committee of Management and Anr. Vs District Inspector of Schools,Jaunpur & Anr.
Allahabad High Court · (1998) 02 AHC CK 0063
High Courts04 Feb 1998
Khan Asif Abdulla Vs Indian Oil Corporation Ltd., Bombay and others
Allahabad High Court · (1998) 2 AWC 887 : (1998) 79 FLR 117 : (1998) 2 UPLBEC 1193
Conduct, Discipline and Appeal Rules — Rule 12.9.1Constitution of India, 1950 — Article 226
High Courts04 Feb 1998
Kaushal Kumar Yadav Vs Director General of Police, Lucknow and others
Allahabad High Court · (1998) 2 AWC 1127 : (1998) 2 UPLBEC 1479
Constitution of India, 1950 — Article 226
High Courts04 Feb 1998
Kedia Castle Dallion Industries Ltd. and another Vs State of U. P. and others
Allahabad High Court · (1998) 2 AWC 867
Constitution of India, 1950 — Article 226Essential Commodities Act, 1955 — Section 3, 3(1)Uttar Pradesh Sheera Niyantran Adhiniyam, 1964 — Section 7A, 8, 8(1), 8(2), 8(3)
High Courts03 Feb 1998Allowed
Mahipal Singh and others Vs State of U.P. and others
Allahabad High Court · (1998) 3 AWC 1744 : (1998) RD 625 : (1998) 2 UPLBEC 1471
High Courts03 Feb 1998Dismissed
Junior Warrant Officer, H.K. Pandey, Basic Flying Training School, Bamrauli, Allahabad Vs Union of India and others
Allahabad High Court · (1998) 2 AWC 1132 : (1998) 2 UPLBEC 1477
High Courts03 Feb 1998Allowed
LNK Dhan Bahadur Roka Vs Union of India and others
Allahabad High Court · (1998) 2 AWC 1080
Defence Service Army Regulations, 1987 — Regulation 333