High Courts03 Feb 1998Allowed
Prem Singh Vs Collector,Fatehpur and Others
Allahabad High Court · (1998) 02 AHC CK 0084
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 122B
COURT ARCHIVE
Allahabad High Court judgments, 1998
1,478 judgments · page 70 of 74
High Courts03 Feb 1998Partly Allowed
Puttu and Others Vs State of U.P.
Allahabad High Court · (1998) 02 AHC CK 0075
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302
High Courts02 Feb 1998Allowed
State of U.P. and others Vs Arun Kumar Singh alias Arun Pratap Singh
Allahabad High Court · (1998) 3 AWC 1933
Constitution of India, 1950 — Article 12, 226Uttar Pradesh Industrial Disputes Act, 1947 — Section 25F, 6N
High Courts02 Feb 1998Dismissed
Ramesh Chandra Vs State of U.P.& Ors.
Allahabad High Court · (1998) 02 AHC CK 0057
High Courts29 Jan 1998Disposed Of
Jindal Photo Films Ltd. Vs Union of India (UOI)
Allahabad High Court · (1999) 105 ELT 12
Central Excise Rules, 1944 — Rule 230Central Excises and Salt Act, 1944 — Section 35F
High Courts29 Jan 1998Dismissed
Mohd. Wasiullah Khan and Ors. Vs Aligarh Development Authority & Anr.
Allahabad High Court · (1998) 01 AHC CK 0070
High Courts29 Jan 1998Allowed
Ram Autar Goel Vs Jagannath Gupta and another
Allahabad High Court · (1998) 2 AWC 828
Provincial Small Cause Courts Act, 1887 — Section 25Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20, 20(2), 20(4)
High Courts29 Jan 1998
Committee of Management, Adarsh Inter College, Ballia and another Vs Regional Deputy Director of Education (Secondary), XIVth Region, Azamgarh and others
Allahabad High Court · (1998) 2 AWC 1536 : (1998) 2 UPLBEC 1015
Constitution of India, 1950 — Article 226Constitution of India, 1950 — Article 226Constitution of India, 1950 — Article 226
High Courts27 Jan 1998Dismissed
Basheer Vs State of U.P.
Allahabad High Court · (1998) 01 AHC CK 0066
Criminal Procedure Code, 1973 (CrPC) — Section 397Penal Code, 1860 (IPC) — Section 325, 326, 426
High Courts27 Jan 1998Dismissed
Ram Suresh Tewari Vs State
Allahabad High Court · (1998) 01 AHC CK 0049
Criminal Procedure Code, 1973 (CrPC) — Section 397
High Courts27 Jan 1998Allowed
Purnmasi Yadav Vs Narbedeshwar Tripathi and others
Allahabad High Court · AIR 1998 All 260 : (1998) 2 AWC 831 : (1998) 2 CivCC 678 : (1998) 4 RCR(Civil) 201
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 7 Rule 11, 2, 35A, 96Limitation Act, 1963 — Section 5
High Courts27 Jan 1998
COMMISSIONER OF INCOME TAX Vs PRAKASH COMPANY.
Allahabad High Court · (1998) 147 CTR 210
COMPANIES ACT, 1956 — Section 10, 25Income Tax Act, 1961 — Section 10(22), 11, 12, 2, 256
High Courts27 Jan 1998
Commissioner of Income Tax Vs Prakash Co.
Allahabad High Court · (1998) 231 ITR 124 : (1998) 100 TAXMAN 261
Income Tax Act, 1961 — Section 10(22), 11, 12, 80G, 80G(5)
High Courts27 Jan 1998Allowed
Mohd. Malik and Others Vs State of U.P. and Another
Allahabad High Court · (1998) 2 UPLBEC 850
High Courts23 Jan 1998Disposed Of
Allahabad Development Authority Vs District Judge and Others
Allahabad High Court · (2005) 1 ARC 543
High Courts23 Jan 1998Dismissed
Raja Ram Maurya Vs U.P. Rajya Krishi Utpadan Mandi Parishad, Lucknow and others
Allahabad High Court · (1998) 2 AWC 1048 : (1998) 1 UPLBEC 690
Uttar Pradesh Agricultual Produce Marketing Board (Officers and staff Establishment) Regulations, 1984 — Regulation 10(2), 10(4), 11, 12, 13Uttar Pradesh Krishi Utpadan Mandi Adhiniyam, 1964 — Section 26, 26(A), 26F(2), 26M(1), 26M(2)Uttar Pradesh State Control Over Public Corporations Act, 1975 — Section 2
High Courts23 Jan 1998Partly Allowed
Mohd. Shafi Vs Collector,Muzaffarnagar and Others
Allahabad High Court · (1998) 01 AHC CK 0064
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 132
High Courts23 Jan 1998Allowed
Latafat and Another Vs State of U.P.
Allahabad High Court · (1998) 01 AHC CK 0059
Penal Code, 1860 (IPC) — Section 302
High Courts23 Jan 1998Allowed
Rajpati Lal Vs District Inspector of Schools and Others
Allahabad High Court · (1998) 2 UPLBEC 1199
High Courts22 Jan 1998
Narain and Others (In Jail) Vs State
Allahabad High Court · (1998) 2 ACR 1166
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 307, 34