High Courts03 Apr 1997Dismissed
Ujagar Mal Chandra Bhan Vs State of U.P. and Another
Allahabad High Court · (1997) 04 AHC CK 0167
Central Sales Tax Act, 1956 — Section 14, 15, 7, 8(4), 8(5)
COURT ARCHIVE
Allahabad High Court judgments, 1997
1,850 judgments · page 67 of 93
High Courts03 Apr 1997
Gokul Singh Vs Food Inspector
Allahabad High Court · (1997) 21 ACR 576
Prevention of Food Adulteration Act, 1954 — Section 13(2), 16, 7Prevention of Food Adulteration Rules, 1955 — Rule 9A
High Courts03 Apr 1997
Ram Sunder Vs State of U.P.
Allahabad High Court · (1997) 21 ACR 638
Constitution of India, 1950 — Article 20Evidence Act, 1872 — Section 73Identification of Prisoners Act, 1920 — Section 5
High Courts03 Apr 1997Dismissed
Baba Din Vs Uma Shanker and Others
Allahabad High Court · (1997) 21 ACR 512
Penal Code, 1860 (IPC) — Section 147, 148, 307, 323, 326
High Courts03 Apr 1997Disposed Of
Ram Swaroop Upadhyay Vs Director of Education and Another
Allahabad High Court · (1997) 2 LLJ 337
Constitution of India, 1950 — Article 30
High Courts03 Apr 1997Allowed
Principal,St.Joseph s Academy,Dehradun Vs Labour Court,Dehradun & Ors.
Allahabad High Court · (1997) 04 AHC CK 0116
Uttar Pradesh Industrial Disputes Act, 1947 — Section 4K
High Courts03 Apr 1997Allowed
I.T.C.Ltd.,Saharanpur and Anr. Vs Presiding Officer,Labour Court III,U.P,Kanpur & Ors.
Allahabad High Court · (1997) 04 AHC CK 0108
Factories Act, 1948 — Section 61(1)Uttar Pradesh Industrial Disputes Act, 1947 — Section 6B
High Courts03 Apr 1997Dismissed
United India Insurance Co. Ltd. Vs Col. K.M. Raina and Others
Allahabad High Court · (1998) RD 132
Companies Act, 1956 — Section 2(9)Transfer of Property Act, 1882 — Section 106
High Courts03 Apr 1997Dismissed
Munshi Singh Vs State Transport Appellate Tribunal and Others
Allahabad High Court · (1997) 04 AHC CK 0027
High Courts03 Apr 1997
Ram Swaroop Upadhyaya Vs Director of Education and Others
Allahabad High Court · (1997) 2 LLJ 337
Constitution of India, 1950 — Article 30
High Courts03 Apr 1997
Jitendra Kumar Vs Addl. District Judge and Others
Allahabad High Court · (1997) 04 AHC CK 0016
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(8), 3
High Courts03 Apr 1997
Mahendra Pal Singh Vs State of U.P. and Others
Allahabad High Court · (1997) 21 ACR 578
Criminal Procedure Code, 1973 (CrPC) — Section 154(1), 156(3)
High Courts03 Apr 1997
Dr. Vipin Agarwal Vs University of Allahabad and Others
Allahabad High Court · (1997) AWC 37 Supp
Constitution of India, 1950 — Article 141Uttar Pradesh Public Services (Reservation for Scheduled Castes, Scheduled Tribes and Other Backward Classes) Act, 1994 — Section 15(3), 3, 3(1), 3(5), 4Uttar Pradesh State Universities Act, 1973 — Section 31, 31A
High Courts02 Apr 1997Allowed
Jeewan Prasad Misra Vs Labour Court (II) and Others
Allahabad High Court · (1997) 04 AHC CK 0170
Uttar Pradesh Industrial Disputes Act, 1947 — Section 6N
High Courts02 Apr 1997Allowed
Narendra Kumar Sharma Vs District Basic Education Officer and Others
Allahabad High Court · (1997) 04 AHC CK 0168
High Courts02 Apr 1997Allowed
Committee of Management, Tarun Inter College Vs District Inspector of Schools and Others
Allahabad High Court · (1997) 04 AHC CK 0155
Uttar Pradesh Secondary Education Services Commission and Selection Boards Act, 1982 — Section 18
High Courts02 Apr 1997Dismissed
Dina Nath Singh Vs Paras Nath Mishra and others
Allahabad High Court · AIR 1997 All 416 : (1997) AWC 123 : (1997) RD 397
Civil Procedure Code, 1908 (CPC) — Section 80Specific Relief Act, 1963 — Section 34Transfer of Property Act, 1882 — Section 41
High Courts02 Apr 1997Allowed
Surya Nath Tiwari and Ors. Vs State of U.P.& Anr.
Allahabad High Court · (1997) 04 AHC CK 0106
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts02 Apr 1997Dismissed
Jasbir Singh alias Santi Vs State of U.P.& Anr.
Allahabad High Court · (1997) 04 AHC CK 0083
Criminal Procedure Code, 1973 (CrPC) — Section 11, 177, 178(b), 2(g), 482Customs Act, 1962 — Section 135(1)(b)
High Courts02 Apr 1997Allowed
Vidya Dhar Dubey and Others Vs U.P. State Road Trans. Corpn.
Allahabad High Court · (1997) ACJ 1388 : (1997) 2 AWC 1104
Fatal Accidents Act, 1855 — Section 1A