High Courts07 Apr 1997Dismissed
Vittan Devi and Ors. Vs Ranvijay Singh & Ors.
Allahabad High Court · (1997) 04 AHC CK 0098
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
COURT ARCHIVE
Allahabad High Court judgments, 1997
1,850 judgments · page 66 of 93
High Courts07 Apr 1997Dismissed
Jagdish Prasad and Another Vs Mahendra Pratap
Allahabad High Court · (1997) 04 AHC CK 0093
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts07 Apr 1997Partly Allowed
Ram Laut Vs State of U.P.
Allahabad High Court · (1997) 04 AHC CK 0087
Criminal Procedure Code, 1973 (CrPC) — Section 446
High Courts07 Apr 1997Allowed
Ram Swarup Vs State of U.P.
Allahabad High Court · (1997) 04 AHC CK 0085
Penal Code, 1860 (IPC) — Section 399, 402
High Courts07 Apr 1997Dismissed
Commissioner of Trade Tax Vs Ramput Distillery and Chemicals Co. Ltd.
Allahabad High Court · (2003) 133 STC 189
Uttar Pradesh Trade Tax Act, 1948 — Section 29A, 8(1)
High Courts07 Apr 1997Dismissed
U.P. State Cement Corporation Ltd. Vs Union of India (UOI)
Allahabad High Court · (1997) 95 ELT 169
Central Excise Rules, 1944 — Rule 173Q
High Courts07 Apr 1997
Bhagesh Vs State of U.P. and Others
Allahabad High Court · (1997) 21 ACR 511
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)
High Courts04 Apr 1997Dismissed
Rajesh Chhapai Udyog and Another Vs Punjab National Bank and Another
Allahabad High Court · (1997) 04 AHC CK 0125
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 1, Order 11 Rule 2, Order 5 Rule 6, 115Constitution of India, 1950 — Article 227
High Courts04 Apr 1997Allowed
Girish Prasad and Ors. Vs State of U.P.& Ors.
Allahabad High Court · (1997) 04 AHC CK 0113
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts04 Apr 1997Dismissed
A.K.Chaterjee Vs 7th Addl. District Lucknow & Ors.
Allahabad High Court · (1997) 04 AHC CK 0096
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
High Courts04 Apr 1997Dismissed
Noor Bano Begum Vs State of U.P.
Allahabad High Court · (1997) 04 AHC CK 0089
Foreigners Act, 1946 — Section 14
High Courts04 Apr 1997Allowed
Ham Nath Vs State of U.P.
Allahabad High Court · (1997) 04 AHC CK 0086
Uttar Pradesh Prevention of Cow Slaughter Act, 1955 — Section 3, 482, 5A, 8
High Courts04 Apr 1997Dismissed
Committee of Management,Dev Nagri Post Graduate College,Meerut,through Its Hony.Secretary Vs Vice-Chancellor,Choudhary Charan Singh University,Meerut & Ors.
Allahabad High Court · (1997) 04 AHC CK 0081
Uttar Pradesh State Universities Act, 1973 — Section 13, 57
High Courts04 Apr 1997Dismissed
Heera Ram Maurya and Another Vs U.P. State Bridge Corporation and Others
Allahabad High Court · (1997) AWC 1594 : (1998) 1 UPLBEC 475
Uttar Pradesh Absorption of Government Servants in Public Undertakings Rules, 1984 — Rule 2, 4, 5(1)
High Courts04 Apr 1997
Ram Nath and Another Vs State of U.P.
Allahabad High Court · (1997) 21 ACR 453
Prevention of Cruelty to Animals Act, 1960 — Section 11Uttar Pradesh Prevention of Cow Slaughter Act, 1955 — Section 3, 5A, 8
High Courts04 Apr 1997Dismissed
Rajesh Chhapal Udyog and Others Vs Punjab National Bank and Another
Allahabad High Court · (1998) 1 CivCC 346
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 1, Order 5 Rule 6, 115, 2Constitution of India, 1950 — Article 227
High Courts04 Apr 1997
Randhir Singh Vs State of U.P.
Allahabad High Court · (1997) 21 ACR 601
Railway Property (Unlawful Possession) Act, 1966 — Section 2, 3
High Courts04 Apr 1997Allowed
Prof. M. Wajid Khan Vs Aligarh Muslim University and Others
Allahabad High Court · (1997) AWC 64 Supp
Aligarh Muslim University Act, 1920 — Section 2, 27, 28, 29, 29(2)Uttar Pradesh State Universities Act, 1973 — Section 31, 31A, 49
High Courts03 Apr 1997
Bundan Vs State of U.P.
Allahabad High Court · (1997) 21 ACR 599
Prevention of Food Adulteration Act, 1954 — Section 16, 16(1), 7
High Courts03 Apr 1997
Suresh Chand Jain Vs State of U.P.
Allahabad High Court · (1997) 21 ACR 577
Criminal Procedure Code, 1973 (CrPC) — Section 468, 472Uttar Pradesh Sales Tax Act, 1948 — Section 14(1), 14(2)