High Courts09 Apr 1997Dismissed
Khurshid Anwar Khan Vs Dist.Magistrate,Deoria & Ors.
Allahabad High Court · (1997) 04 AHC CK 0074
Constitution of India, 1950 — Article 226, 311
COURT ARCHIVE
Allahabad High Court judgments, 1997
1,850 judgments · page 65 of 93
High Courts09 Apr 1997Dismissed
Mohd. Halim Vs Mohd. Samim
Allahabad High Court · (1997) AWC 179 Supp
Civil Procedure Code, 1908 (CPC) — Section 9Provincial Small Cause Courts Act, 1887 — Section 15, 27, 4Transfer of Property Act, 1882 — Section 106, 111, 114A
High Courts09 Apr 1997
New India Assurance Co. Ltd Vs Jagdish Prasad Pandey and Another
Allahabad High Court · (1998) ACJ 404 : (1997) AWC 1939
Land Acquisition Act, 1894 — Section 18, 4, 6Motor Vehicles Act, 1988 — Section 149, 170, 173, 96
High Courts09 Apr 1997Dismissed
Khedu (Decd.) through L.Rs. and Others Vs Indrapati and Others
Allahabad High Court · (1997) RD 377
Transfer of Property Act, 1882 — Section 16C, 41Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 134
High Courts09 Apr 1997
Gulzarilal Rai Vs Ramdheen Singh and Others
Allahabad High Court · (1997) 21 ACR 589
Criminal Procedure Code, 1973 (CrPC) — Section 256Penal Code, 1860 (IPC) — Section 220, 323, 395, 452, 504
High Courts08 Apr 1997Allowed
Sriniwas Singh and Others Vs Union of India (UOI) and Others
Allahabad High Court · (1997) AWC 53 Supp
Constitution of India, 1950 — Article 12, 14, 16(3), 21Evidence Act, 1872 — Section 106, 114
High Courts08 Apr 1997Dismissed
Oriental Bank of Commerce Vs Union of India (UOI) and Others
Allahabad High Court · (1997) 1 UPLBEC 269
Allahabad High Court Rules, 1952 — Rule 5Constitution of India, 1950 — Article 136, 226, 227Industrial Disputes Act, 1947 — Section 10
High Courts08 Apr 1997Dismissed
Sona alias Yogendra Vs State of U.P.
Allahabad High Court · (1997) 21 ACR 507
Penal Code, 1860 (IPC) — Section 379, 411
High Courts08 Apr 1997Dismissed
Commissioner, Trade Tax Vs Indian Communication Network Ltd.
Allahabad High Court · (2003) 133 STC 20
Uttar Pradesh Trade Tax Act, 1948 — Section 22, 3E, 8(1)
High Courts08 Apr 1997Dismissed
Food Corporation of India Vs Special Judge, Distt. and Sessions Judge and Others
Allahabad High Court · (1999) 3 LLJ 1075
Payment of Wages Act, 1936 — Section 2, 29
High Courts08 Apr 1997Allowed
Ramesh Chandra Sharma Vs State of U.P.through Secretary,Finance Department,Government of U.P.,Civil Secretariat,Lucknow &Ors.
Allahabad High Court · (1997) 04 AHC CK 0118
Constitution of India, 1950 — Article 311
High Courts08 Apr 1997Dismissed
Satish Prakash Saxena,Lipik Zila Parishad,Etah Vs President,Zila Parishad,Etah/D.M.,Etah & Ors.
Allahabad High Court · (1997) 04 AHC CK 0115
Penal Code, 1860 (IPC) — Section 279, 337Uttar Pradesh Zila Parishad Service Rules, 1970 — Rule 36
High Courts08 Apr 1997Allowed
Brij Lal Prasad Yadav Vs State of U.P.through its Secretary Dept.of Secondary Education,U.P.Lucknow & Ors.
Allahabad High Court · (1997) 04 AHC CK 0075
High Courts08 Apr 1997Allowed
Dr. Tulsi Singh Gangwar Vs District Inspector of Schools and Others
Allahabad High Court · (1997) 04 AHC CK 0053
Constitution of India, 1950 — Article 226Uttar Pradesh Intermediate Education Act, 1921 — Section 16G, 16G(7)
High Courts08 Apr 1997
Mohd. Ismail Vs Smt. Bilquees Bano
Allahabad High Court · (1997) 21 ACR 655
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts08 Apr 1997Dismissed
Commissioner, Trade Tax Vs Amba Prasad Jain and Co.
Allahabad High Court · (2003) 133 STC 437
Uttar Pradesh Trade Tax Act, 1948 — Section 3B, 3G, 3G(2)
High Courts08 Apr 1997Allowed
Dr. Vivek Goel and Others Vs State of U.P. and Others
Allahabad High Court · (1997) 04 AHC CK 0011
High Courts07 Apr 1997Dismissed
Commissioner, Trade Tax Vs Rampur Distillery and Chemicals Co. Ltd.
Allahabad High Court · (2003) 133 STC 172
Uttar Pradesh Trade Tax Act, 1948 — Section 11, 29A
High Courts07 Apr 1997Partly Allowed
Ajay Kumar Keshari Vs University of Allahabad,through Chief Examination Controller & Ors.
Allahabad High Court · (1997) 04 AHC CK 0111
High Courts07 Apr 1997Dismissed
Tayal Rubber Private Ltd., and Anr. Vs Punjab National Bank,Muzaffarnagar
Allahabad High Court · (1997) 04 AHC CK 0102
Civil Procedure Code, 1908 (CPC) — Section 24