High Courts11 Sept 1997Disposed Of
Jai Ram and Anr. Vs State of U.P.& Ors.
Allahabad High Court · (1997) 09 AHC CK 0096
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Allahabad High Court judgments, 1997
1,850 judgments · page 27 of 93
High Courts11 Sept 1997
Smt. Sarla Srivastava Vs District Inspector of School, Allahabad and another
Allahabad High Court · (1998) 1 AWC 250
Constitution of India, 1950 — Article 226
High Courts11 Sept 1997
Smt. Malvika Singh Vs U.P. Subordinate Services Selection Commission Board and others
Allahabad High Court · (1998) 2 AWC 986
Constitution of India, 1950 — Article 226
High Courts11 Sept 1997
Ram Sundar Yadav and Another Vs The Regional Sports Officer, Sports Stadium and Others
Allahabad High Court · (1997) AWC 800 : (1997) 3 UPLBEC 1905
High Courts11 Sept 1997
Ram Sharan Vs State of U.P. and Others
Allahabad High Court · (1998) 1 UPLBEC 738
High Courts11 Sept 1997Dismissed
Mahant Kaushal Kishore Sharan alias Phalahari Baba Vs Mahant Ram Priya Das and Others
Allahabad High Court · (1997) 09 AHC CK 0026
Penal Code, 1860 (IPC) — Section 380, 395
High Courts11 Sept 1997Dismissed
Mahant Kaushal Kishore Sharan alias Phalahari Baba Vs Mahant Ram Priya Das, Sarvarakar of Trust, Raj Gopal Mandir and Others
Allahabad High Court · (1997) 09 AHC CK 0007
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1Penal Code, 1860 (IPC) — Section 380, 395
High Courts11 Sept 1997Dismissed
Hashmat Ali Vs Labour Court and Another
Allahabad High Court · (1997) AWC 774 Supp
Constitution of India, 1950 — Article 226, 41, 43Uttar Pradesh Industrial Disputes Act, 1947 — Section 6N
High Courts10 Sept 1997Dismissed
State of U.P. Vs Chhotey Lal and Others
Allahabad High Court · (1998) CriLJ 1075
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 147, 148, 302, 323, 324
High Courts10 Sept 1997Allowed
Commissioner of Income Tax Vs Jethanand Bhatia
Allahabad High Court · (1998) 149 CTR 513 : (1998) 234 ITR 843
Income Tax Act, 1961 — Section 185(1)
High Courts10 Sept 1997Dismissed
Commissioner of Income Tax Vs Talwar Khuller (P.) Ltd.
Allahabad High Court · (1998) 149 CTR 117 : (1999) 235 ITR 70
Finance Act, 1975 — Section 8
High Courts10 Sept 1997Dismissed
Abhilash Chandra Vs State of U.P.
Allahabad High Court · (1997) 09 AHC CK 0167
High Courts10 Sept 1997Allowed
Siay Ram and Another Vs State of U.P.and Others
Allahabad High Court · (1997) 09 AHC CK 0158
Penal Code, 1860 (IPC) — Section 415, 420, 468
High Courts10 Sept 1997Allowed
Siya Ram and Another Vs State of U.P.and Others
Allahabad High Court · (1997) 09 AHC CK 0125
Penal Code, 1860 (IPC) — Section 415, 420
High Courts10 Sept 1997Allowed
Badri Posad Singh Vs Public Service Commission,Alld.& Ors.
Allahabad High Court · (1997) 09 AHC CK 0111
High Courts10 Sept 1997Allowed
Mohd. Rafique s/o Abdul Razzaque Vs State of U.P.& Ors.
Allahabad High Court · (1997) 09 AHC CK 0110
High Courts10 Sept 1997
Commissioner of Income Tax Vs Narang Ram Chiranji Lal
Allahabad High Court · (1999) 157 CTR 389 : (1999) 235 ITR 11
Income Tax Act, 1961 — Section 40A(3)Income Tax Rules, 1962 — Rule 6DD
High Courts10 Sept 1997Dismissed
Krishna Autar Gupta Vs Punjab National Bank and Another
Allahabad High Court · (1998) 1 UPLBEC 728
High Courts09 Sept 1997Allowed
Bishambhar Nath Agrawal Vs Kishan Chand and Others
Allahabad High Court · AIR 1998 All 195
Contract Act, 1872 — Section 52Specific Relief Act, 1963 — Section 16Transfer of Property Act, 1882 — Section 54
High Courts09 Sept 1997Dismissed
Shamim @ Shahid Vs State of U.P.
Allahabad High Court · (1997) 09 AHC CK 0169
Uttar Pradesh Prevention of Cow Slaughter Rules, 1964 — Rule 16(3)