High Courts12 Sept 1997Allowed
Raj Kumar and Others Vs Food Corporation of India and Others
Allahabad High Court · (1997) AWC 815 : (1997) 3 UPLBEC 2051
Constitution of India, 1950 — Article 309
COURT ARCHIVE
Allahabad High Court judgments, 1997
1,850 judgments · page 26 of 93
High Courts12 Sept 1997Disposed Of
Chitranjan Singh Vs Chandra Bhushan Pandey
Allahabad High Court · (1998) CriLJ 1270
Allahabad High Court Rules, 1952 — Rule 3, 4, 5, 6Civil Procedure Code, 1908 (CPC) — Order 16 Rule 14Constitution of India, 1950 — Article 129, 215, 235
High Courts12 Sept 1997Disposed Of
Kumari Rita Roy Vs State of U.P. and another
Allahabad High Court · (1998) 2 AWC 864
Constitution of India, 1950 — Article 16
High Courts12 Sept 1997Dismissed
Viranjee Prasad Vs Executive Engineer, P.W.D., Mahrajganj
Allahabad High Court · (1998) 1 AWC 473 : (1997) 3 UPLBEC 2151
Fundamental Rules — Rule 56
High Courts12 Sept 1997Allowed
Balak Ram and Others Vs State of U.P.
Allahabad High Court · (1997) 09 AHC CK 0159
Penal Code, 1860 (IPC) — Section 302, 34
High Courts12 Sept 1997Partly Allowed
Jang Bahadur Vs State of U.P.
Allahabad High Court · (1997) 09 AHC CK 0138
Penal Code, 1860 (IPC) — Section 323, 325, 34
High Courts12 Sept 1997Allowed
Mukut Singh Vs State of U.P.
Allahabad High Court · (1997) 09 AHC CK 0135
Penal Code, 1860 (IPC) — Section 302
High Courts12 Sept 1997Dismissed
Usha and Anr. Vs State of U.P.& Ors
Allahabad High Court · (1997) 09 AHC CK 0107
Land Acquisition Act, 1894 — Section 17(1)(4), 4, 6
High Courts12 Sept 1997Disposed Of
Manoj Kumar Vs District and Sessions Judge, Hardwar and others
Allahabad High Court · (1998) 1 AWC 188
Forest Act, 1927 — Section 26, 41, 41(2), 42, 55
High Courts12 Sept 1997Dismissed
Raj Narain Singh and Ors. Vs Raghunandan Singh & Anr.
Allahabad High Court · (1997) 09 AHC CK 0093
High Courts12 Sept 1997Dismissed
Rakesh Kumar Jain Vs State of U.P.& Ors.
Allahabad High Court · (1997) 09 AHC CK 0082
Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 6, 82
High Courts12 Sept 1997Dismissed
Vinod Shankar Shukla Vs Conservator of Forest, Social Forestee Circle, Allahabad and others
Allahabad High Court · (1998) 1 AWC 346 : (1997) 3 UPLBEC 1974
Constitution of India, 1950 — Article 226Police Act, 1861 — Section 7
High Courts12 Sept 1997Dismissed
Om Prakash Singh Vs The Director, Rajya Krishi Utpadan Mandi Parishad and Others
Allahabad High Court · (1997) 3 UPLBEC 1894
Constitution of India, 1950 — Article 226, 227Uttar Pradesh Public Services (Tribunal) Act, 1976 — Section 4, 6
High Courts12 Sept 1997Allowed
Krishan Gopal Saxena Vs The Uper Sachiv Madhiyamik Shiksha Parishad Up-Karyalaya and Another
Allahabad High Court · (1997) 3 UPLBEC 1970
Constitution of India, 1950 — Article 226
High Courts12 Sept 1997
Dr. Smt. Chandrawati Vs State of U.P. and Others
Allahabad High Court · (1997) 21 ACR 968
Criminal Procedure Code, 1973 (CrPC) — Section 161, 482Penal Code, 1860 (IPC) — Section 304A
High Courts11 Sept 1997Dismissed
Geep Industrial Syndicate Ltd. Vs Commissioner of Income Tax
Allahabad High Court · (1998) 232 ITR 456 : (1998) 98 TAXMAN 163
Income Tax Act, 1961 — Section 147, 148, 256
High Courts11 Sept 1997Dismissed
Onkar Nath Tewari Vs Chief Engineer, Minor Irrigation Deptt. and Others
Allahabad High Court · (1998) 1 LLJ 819
High Courts11 Sept 1997Dismissed
Hasmat Ali Vs Labour Court
Allahabad High Court · (1997) 3 UPLBEC 2192
Constitution of India, 1950 — Article 226, 41, 43Uttar Pradesh Industrial Disputes Act, 1947 — Section 16N
High Courts11 Sept 1997Allowed
Ramji Tiwari and Others Vs District Inspector of Schools and Others
Allahabad High Court · (1997) 3 UPLBEC 1662
High Courts11 Sept 1997Partly Allowed
Raj Kumar and others Vs State of U.P.
Allahabad High Court · (1998) 2 AWC 854
Criminal Procedure Code, 1973 (CrPC) — Section 311, 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302