COURT ARCHIVE

Allahabad High Court judgments, 1997

1,850 judgments · page 25 of 93

High Courts16 Sept 1997Allowed

Ved Prakash Joshi Vs State of U.P. and others

Allahabad High Court · (1998) 1 AWC 458 : (1997) 3 UPLBEC 1937

Constitution of India, 1950 — Article 226Uttar Pradesh Ad Hoc Appointments (Public Service Commission Purview Posts) Regulations Rules, 1979 — Rule 3, 4, 5, 8

Read judgment

High Courts16 Sept 1997Dismissed

Radhey Shyam Vs Babu Lal and Others

Allahabad High Court · (1997) 09 AHC CK 0137

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 307

Read judgment

High Courts16 Sept 1997Dismissed

Virendra Kumar Yadav Vs State of U.P.& Ors.

Allahabad High Court · (1997) 09 AHC CK 0112

Read judgment

High Courts16 Sept 1997Allowed

Abhinandan Singh @ Ramesh Singh Vs State of U.P.& Ors.

Allahabad High Court · (1997) 09 AHC CK 0099

National Security Act, 1980 — Section 3(2)

Read judgment

High Courts16 Sept 1997Allowed

Director, Rajya Krishi Utpadan Mandi Parishad, U.P., Lucknow and others Vs State Public Services Tribunal, U.P., Lucknow and others

Allahabad High Court · (1998) 1 AWC 468 : (1998) 2 UPLBEC 830

Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 218, 409, 420

Read judgment

High Courts16 Sept 1997Dismissed

Hakimuddin Vs Mohammad Anis, representing Mst. Sabbirunnisan (since decd.)

Allahabad High Court · (1998) 1 AWC 476 : (1998) 2 CivCC 366

Evidence Act, 1872 — Section 111

Read judgment

High Courts16 Sept 1997Dismissed

Mukut Behari Vs High Court of Judicature at Allahabad,through Its Registrar & Ors.

Allahabad High Court · (1997) 09 AHC CK 0084

Uttar Pradesh Subordinate Civil Courts Inferior Establishments Rules, 1955 — Rule 17

Read judgment

High Courts16 Sept 1997

Mainuddin and others Vs State of U. P.

Allahabad High Court · (1998) 1 AWC 642 : (1998) CriLJ 2109

Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Railway Property (Unlawful Possession) Act, 1966 — Section 2, 3A

Read judgment

High Courts16 Sept 1997Dismissed

Anil Kumar Verma Vs State of U.P. and Another

Allahabad High Court · (1997) 3 UPLBEC 1896

Read judgment

High Courts16 Sept 1997Allowed

Harjeet Singh Sandhu Vs Union of India (UOI) and Others

Allahabad High Court · (1997) AWC 530 : (1997) 3 UPLBEC 2015

Army Act, 1950 — Section 122Army Rules, 1954 — Rule 14(2)

Read judgment

High Courts16 Sept 1997Dismissed

Anil Kumar Gupta and Others Vs Union of India (UOI) and Others

Allahabad High Court · (1998) 74 ECR 493

Central Excises and Salt Act, 1944 — Item 4.1(7)(1)

Read judgment

High Courts16 Sept 1997Dismissed

Town Area Committee Vs Senior Superintendent of Police and Others

Allahabad High Court · (1997) AWC 914 Supp

Uttar Pradesh Road Side Control Act, 1945 — Section 3, 5, 6(4)

Read judgment

High Courts15 Sept 1997Allowed

Subharti K.K.B. Charitable Trust Vs Dental Council of India and Another

Allahabad High Court · (1997) 3 UPLBEC 1738

Read judgment

High Courts15 Sept 1997Dismissed

Ashok Kumar Gupta Vs The District Judge and Another

Allahabad High Court · (1997) 3 UPLBEC 1915

Read judgment

High Courts15 Sept 1997Partly Allowed

Rafi Hasan and Others Vs State of U.P.

Allahabad High Court · (1997) 09 AHC CK 0123

Penal Code, 1860 (IPC) — Section 323, 325, 34

Read judgment

High Courts15 Sept 1997Dismissed

Veer Pal Singh Vs Commissioner,Meerut Division,Meerut & Ors.

Allahabad High Court · (1997) 09 AHC CK 0083

Read judgment

High Courts15 Sept 1997Disposed Of

Shashi Bhushan Asthana Vs U. P. Public Services Tribunal, Lucknow and others

Allahabad High Court · (1999) 1 AWC 94

Administrative Tribunals Act, 1985 — Section 28Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 114, 141Constitution (Forty-Second Amendment) Act, 1976 — Section 46

Read judgment

High Courts15 Sept 1997