COURT ARCHIVE

Allahabad High Court judgments, 1996

1,502 judgments · page 71 of 76

High Courts23 Jan 1996Dismissed

Rajendra Kumar Trashit Vs VIth Additional Session Judge Kanpur & Ors.

Allahabad High Court · (1996) 01 AHC CK 0074

Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21, 21(1)(a)

High Courts23 Jan 1996Allowed

Jagdish Kumar Vs State of U. P.

Allahabad High Court · (1996) 01 AHC CK 0065

Penal Code, 1860 (IPC) — Section 147, 148, 149, 324, 325

High Courts23 Jan 1996Disposed Of

U.P.Rajkiya Nirman Nigam Ltd.,Lucknow Vs U.P.Rajkiya Nirman Nigam Karmchari Union and Another

Allahabad High Court · (1996) 01 AHC CK 0046

High Courts23 Jan 1996Dismissed

National Insurance Company Ltd. Vs Versus Jagdish Bhati & Ors.

Allahabad High Court · (1996) 01 AHC CK 0043

Motor Vehicles Act, 1988 — Section 140, 149(2), 166, 173

High Courts23 Jan 1996Allowed

Keshav Prasad Yadav Vs Banaras Hindu University and others

Allahabad High Court · AIR 1996 All 300 : (1996) 2 UPLBEC 1117

Constitution of India, 1950 — Article 14, 21, 226, 311(2)

High Courts23 Jan 1996

Commissioner of Income Tax Vs Soloman and Co.

Allahabad High Court · (1996) 220 ITR 488

Income Tax Act, 1961 — Section 271(1)

High Courts23 Jan 1996Dismissed

Mohammad Salim Siddique Vs Principal, K.B. Post Graduate Degree College and Others

Allahabad High Court · (1996) 01 AHC CK 0016

Criminal Procedure Code, 1973 (CrPC) — Section 144

High Courts22 Jan 1996Dismissed

Shri Hans Sharma Vs District Judge and Others

Allahabad High Court · (1996) 01 AHC CK 0136

Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 16, 2, 21(1), 31

High Courts22 Jan 1996

Rishipal and Others Vs State of U.P.

Allahabad High Court · (1996) 20 ACR 205

Penal Code, 1860 (IPC) — Section 395, 412

High Courts22 Jan 1996Dismissed

Brahmanand Agarwal Vs Central Bank of India and Another

Allahabad High Court · (1996) 01 AHC CK 0119

Central Bank of India Officer Employees (Discipline and Appeal) Regulations, 1976 — Regulation 9

High Courts22 Jan 1996Dismissed

Muneshwar Singh Vs District Judge

Allahabad High Court · (1996) 01 AHC CK 0098

Civil Procedure Code, 1908 (CPC) — Section 115, 141Constitution of India, 1950 — Article 226

High Courts22 Jan 1996Allowed

Surendra Pratap Singh Vs State of U.P.& Anr.

Allahabad High Court · (1996) 01 AHC CK 0078

Criminal Procedure Code, 1973 (CrPC) — Section 451Wild Life (Protection) Act, 1972 — Section 51

High Courts22 Jan 1996Dismissed

Kripai Singh Vs Prescribed Authority,Haldwani,Distt.Nainital & Anr.

Allahabad High Court · (1996) 01 AHC CK 0071

Civil Procedure Code, 1908 (CPC) — Order 19 Rule 1Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 34

High Courts22 Jan 1996

Commissioner of Income Tax Vs Lakhpat Rai Nand Lal

Allahabad High Court · (1998) 146 CTR 449 : (1996) 220 ITR 318

Income Tax Act, 1961 — Section 37(2B)

High Courts22 Jan 1996

Ram Kailash and Others Vs State of U.P. and Another

Allahabad High Court · (1996) 20 ACR 207

Penal Code, 1860 (IPC) — Section 307, 324, 34, 452

High Courts19 Jan 1996Allowed

Murlidhar Kasera and Others Vs State of U.P. and Another

Allahabad High Court · (1998) RD 709

Urban Land (Ceiling and Regulation) Act, 1976 — Section 12, 30, 33, 34, 8(3)

High Courts19 Jan 1996Dismissed

Babu Ram Verma Vs Sub-Divisional Officer and Others

Allahabad High Court · (1996) 3 UPLBEC 2028

Constitution of India, 1950 — Article 226Uttar Pradesh Panchayat Raj Act, 1947 — Section 28A, 28BUttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 126, 126(2), 127B, 198(4), 333

High Courts19 Jan 1996Disposed Of

Mahadeo Kurmi and Others Vs State of U.P.

Allahabad High Court · (1996) 20 ACR 268

Penal Code, 1860 (IPC) — Section 147, 148, 323, 324

High Courts19 Jan 1996Dismissed

Dr. (Mrs.) Reeta Bagchi and Others Vs State of U.P. and Others

Allahabad High Court · (1997) CriLJ 611

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 304A

High Courts19 Jan 1996Dismissed

Commissioner of Income Tax Vs Surendra Mohan Seth

Allahabad High Court · (1996) 219 ITR 88

Income Tax Act, 1961 — Section 271(1), 274