High Courts02 Jan 1996Dismissed
Educational Sahyogi Association and Another Vs Deputy Registrar,Firms Societies and Chits,Faizabad and Others
Allahabad High Court · (1996) 01 AHC CK 0077
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Allahabad High Court judgments, 1996
1,502 judgments · page 76 of 76
High Courts02 Jan 1996
J.P. Chaturvedi and Another Vs State of U.P. and Another
Allahabad High Court · (1997) 21 ACR 63
Criminal Procedure Code, 1973 (CrPC) — Section 482Prevention of Food Adulteration Act, 1954 — Section 13(3), 20A