COURT ARCHIVE

Allahabad High Court judgments, 1996

1,502 judgments · page 74 of 76

High Courts11 Jan 1996Dismissed

Swarup Vegetable Products Industries Ltd.Mansoorpur Vs Labour Court II,Meerut & Anr.

Allahabad High Court · (1996) 01 AHC CK 0045

Industrial Disputes Act, 1947 — Section 11AUttar Pradesh Industrial Disputes Act, 1947 — Section 6(2A)

High Courts11 Jan 1996Dismissed

Dwarika Singh Vs The District Judge and Others

Allahabad High Court · AIR 1996 All 325 : (1996) RD 291

Civil Procedure Code, 1908 (CPC) — Section 9Specific Relief Act, 1963 — Section 31, 31(2)Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 331

High Courts11 Jan 1996Dismissed

Devendra Kumar Srivastava and Another Vs State of U.P. and Others

Allahabad High Court · (1996) 2 LLJ 256

Constitution of India, 1950 — Article 226

High Courts11 Jan 1996Allowed

Manoj Kumar Mishra Vs Maha Prabandhak, K.E.S.A. and Another

Allahabad High Court · (1996) 01 AHC CK 0018

Constitution of India, 1950 — Article 12, 226

High Courts10 Jan 1996Dismissed

Niranjan Lal Bhargava and Co. and Another Vs State of U.P. and Others

Allahabad High Court · (1996) 01 AHC CK 0135

Constitution of India, 1950 — Article 226Uttar Pradesh Entertainments and Betting Tax Act, 1979 — Section 2(1), 25(2), 3, 6, 7Uttar Pradesh Entertainments and Betting Tax Rules, 1981 — Rule 4

High Courts10 Jan 1996Allowed

Hindalco Industries Ltd. and Others Vs State of U.P. and Others

Allahabad High Court · (1996) 01 AHC CK 0108

Constitution of India, 1950 — Article 142, 226Uttar Pradesh Electricity (Duty) Act, 1952 — Section 10, 3, 3(1), 3(4), 4Uttar Pradesh Electricity (Duty) Rules, 1952 — Rule 10, 11, 8, 8(1)

High Courts10 Jan 1996Allowed

Ibad Ullah and Others Vs State of U.P.

Allahabad High Court · (1996) 20 ACR 303

Penal Code, 1860 (IPC) — Section 302, 307, 323, 325, 34

High Courts10 Jan 1996Dismissed

Basant Paper Mills Ltd. Vs CEGAT

Allahabad High Court · (1996) 83 ELT 265

Central Excises and Salt Act, 1944 — Section 35FConstitution of India, 1950 — Article 226

High Courts10 Jan 1996Disposed Of

Lakkhi Das Chatterjee Vs Chairman,Board of Governors,Madan Mohan Malviya Engineer College and Others

Allahabad High Court · (1996) 01 AHC CK 0082

Constitution of India, 1950 — Article 226

High Courts10 Jan 1996Allowed

Siya Ram Vs U.P.Madhyamik Shiksha Sewa Ayog & Others

Allahabad High Court · (1996) 01 AHC CK 0067

High Courts10 Jan 1996Allowed

Ravlndra Singh and Ors, Vs State of U.P.& Ors

Allahabad High Court · (1996) 01 AHC CK 0057

Land Acquisition Act, 1894 — Section 17(4), 4, 6National Capital Region Planning Board Act, 1985 — Section 27

High Courts10 Jan 1996Allowed

Swadeshi Cotton Mills Vs P.O. Labour Court and Others

Allahabad High Court · (1996) 2 LLJ 444 : (1996) 2 UPLBEC 773

Industrial Disputes Act, 1947 — Section 33C(2)Uttar Pradesh Industrial Disputes Act, 1947 — Section 6H(2)

High Courts10 Jan 1996

Hindalco Industries Ltd. Vs Commissioner of C. Excise

Allahabad High Court · (1996) 83 ELT 508

Central Excise Rules, 1944 — Rule 173C, 173G(6), 47, 9Central Excises and Salt Act, 1944 — Section 11A, 11A(1), 4, 4(1)

High Courts10 Jan 1996

Smt. Sadhna Upadhyaya Vs State of U.P. and Others

Allahabad High Court · (1996) 01 AHC CK 0012

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 456Penal Code, 1860 (IPC) — Section 380, 457

High Courts09 Jan 1996

Abdul Majid and Others Vs Session Judge and Others

Allahabad High Court · (1996) 20 ACR 149

Criminal Procedure Code, 1973 (CrPC) — Section 245Penal Code, 1860 (IPC) — Section 498A

High Courts09 Jan 1996Allowed

Sheo Milan Singh Vs State of U.P. and Another

Allahabad High Court · (1996) 1 UPLBEC 300

Constitution of India, 1950 — Article 14

High Courts09 Jan 1996Allowed

Ajab Singh Vs U.P. State Public Service Tribunal and Others

Allahabad High Court · (1996) 1 AWC 412 : (1996) 73 FLR 945 : (1996) 2 LLJ 438

High Courts09 Jan 1996Dismissed

Muhstaq Ahmad Vs State of U.P. and Others

Allahabad High Court · (1996) 1 DMC 650

Criminal Procedure Code, 1973 (CrPC) — Section 125

High Courts09 Jan 1996Disposed Of

Committee of Management,Baba Saheb Bhimrao Ambedkar Primary Pathshala,Azamgarh and Another Vs Asstt.Registrar Firms,Societies and Chits Gorakhpur and Others

Allahabad High Court · (1996) 01 AHC CK 0081

Constitution of India, 1950 — Article 226Societies Registration Act, 1860 — Section 12D, 25, 4

High Courts09 Jan 1996Dismissed

Vijay Kumar Mehta Vs Registrar B.H.U.Varanasi and Others

Allahabad High Court · (1996) 01 AHC CK 0049