COURT ARCHIVE

Allahabad High Court judgments, 1996

1,502 judgments · page 70 of 76

High Courts30 Jan 1996

Swadesh Mishra Vs District Inspector of Schools

Allahabad High Court · (1996) 01 AHC CK 0022

Constitution of India, 1950 — Article 226Uttar Pradesh Secondary Education Services Commission and Selection Boards Act, 1982 — Section 16(2), 18Uttar Pradesh Secondary Education Services Commission Rules, 1983 — Rule 9

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High Courts29 Jan 1996Dismissed

Shree Pal Singh Vs District Magistrate and Others

Allahabad High Court · (1996) 2 UPLBEC 1339

Constitution of India, 1950 — Article 226, 22GUttar Pradesh Group D Employees Service Rules, 1985 — Rule 21

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High Courts29 Jan 1996

Ramesh Giri Prop. Goswami Medical Stores Vs State of U.P. and Others

Allahabad High Court · (1996) 01 AHC CK 0009

Constitution of India, 1950 — Article 19(1)Drugs and Cosmetics Rules, 1945 — Rule 105A, 23, 3, 59, 61Pharmacy Act, 1948 — Section 10, 11, 12, 18, 2

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High Courts29 Jan 1996Allowed

Biswanath Malik Vs Munsif Magistrate and Others

Allahabad High Court · (1996) 01 AHC CK 0004

Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)

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High Courts24 Jan 1996

Shiv Sagar Singh and Others Vs State of U.P.

Allahabad High Court · (1996) 20 ACR 357

Penal Code, 1860 (IPC) — Section 148, 149, 324

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High Courts24 Jan 1996Dismissed

Ram Asrey and Others Vs State of U.P.

Allahabad High Court · (1996) 20 ACR 339

Penal Code, 1860 (IPC) — Section 323, 324, 34

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High Courts24 Jan 1996Dismissed

Shiv Kumar alias Kukkun Vs Incharge Sessions Judge and Others

Allahabad High Court · (1996) 20 ACR 269

Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 323, 325

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High Courts24 Jan 1996

Commissioner of Income Tax Vs Brij Mohan Hari Shankar

Allahabad High Court · (1996) 220 ITR 563

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High Courts24 Jan 1996Dismissed

Punjab National Bank New Delhi, and others Vs All India New Bank of India Employees Federation, New Delhi and others

Allahabad High Court · AIR 1997 All 8 : (1996) 73 FLR 1191

Banking Companies (Acquisition and Transfer of Undertakings) Act, 1980 — Section 9Constitution of India, 1950 — Article 225, 309

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High Courts24 Jan 1996Dismissed

Shiam Lal (deceased) by LRs. Vs Chob Singh (dead) and Another

Allahabad High Court · (1996) 01 AHC CK 0070

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 23 Rule 2, Order 39 Rule 1, Order 39 Rule 2

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High Courts24 Jan 1996Dismissed

All India New Bank of India Employees Federation and Others Vs Punjab National Bank,New Delhi and Others

Allahabad High Court · (1996) 01 AHC CK 0051

Allahabad High Court Rules, 1952 — Chapter 8 Rule 5

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High Courts24 Jan 1996

State of U.P. Vs M/s Allied Construction Engineers and Contractor

Allahabad High Court · AIR 1996 All 295

Arbitration Act, 1940 — Section 30, 33

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High Courts24 Jan 1996

Satish Kumar Modi Vs State of U.P. and Others

Allahabad High Court · (1996) 20 ACR 146

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 205, 482Factories Act, 1948 — Section 2

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High Courts24 Jan 1996Dismissed

Gaya Prasad Sharma Vs Om Prakash and Others

Allahabad High Court · (1996) 01 AHC CK 0006

Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 10(3), 21(1)

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High Courts23 Jan 1996Dismissed

Rajendra Singh alias Rajeel Vs Commissioner and Others

Allahabad High Court · (1996) 01 AHC CK 0129

Arms Act, 1959 — Section 17, 18(6)Constitution of India, 1950 — Article 226

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High Courts23 Jan 1996Dismissed

Raja Ram Vs State of U.P. and Others

Allahabad High Court · (1996) 3 UPLBEC 1814

Constitution of India, 1950 — Article 226, 243OUttar Pradesh Kshetra Panchayat and Zila Panchayat Adhiniyam, 1961 — Section 12, 6, 7, 7(1), 7(2)

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High Courts23 Jan 1996Allowed

Ajab Singh and Others Vs State of U.P.

Allahabad High Court · (1996) 20 ACR 209

Arms Act, 1959 — Section 25(1)Penal Code, 1860 (IPC) — Section 399, 402

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High Courts23 Jan 1996Dismissed

Ram Babu and Another Vs District Judge

Allahabad High Court · (1996) 01 AHC CK 0096

Constitution of India, 1950 — Article 14, 141, 16, 16(1), 226Uttar Pradesh Subordinate Civil Courts Inferior Establishments Rules, 1955 — Rule 12, 2, 8

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High Courts23 Jan 1996Partly Allowed

Commissioner of Income Tax Vs Sir Shadi Lal Enterprises Ltd.

Allahabad High Court · (1996) 220 ITR 455

Income Tax Act, 1961 — Section 216, 256(2), 40A, 43B

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High Courts23 Jan 1996Dismissed

Mahendra Nath Mishra and Others Vs State of U.P.and Another

Allahabad High Court · (1996) 01 AHC CK 0076

Constitution of India, 1950 — Article 16, 226

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