COURT ARCHIVE

Allahabad High Court judgments, 1982

777 judgments · page 9 of 39

High Courts22 Sept 1982Dismissed

Narain Das Khnnna Vs Dr. Jawahar Lal Bhatia

Allahabad High Court · (1982) AWC 744

Transfer of Property Act, 1882 — Section 106, 111Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20(2), 21, 3, 3(1)

Read judgment

High Courts22 Sept 1982Dismissed

Suresh Swaroop Srivastava Vs T.P. Tewari and Others

Allahabad High Court · (1983) CriLJ 537

Read judgment

High Courts22 Sept 1982

Commissioner of Income Tax Vs Sohan Lal

Allahabad High Court · (1983) 37 CTR 220 : (1983) 143 ITR 901 : (1983) 12 TAXMAN 91

Income Tax Act, 1961 — Section 271(1)Income Tax Act, 1961 — Section 271(1)Income Tax Act, 1961 — Section 271(1)

Read judgment

High Courts22 Sept 1982Dismissed

Budh Ram and Others Vs State

Allahabad High Court · (1982) AWC 892

Penal Code, 1860 (IPC) — Section 324, 34, 342

Read judgment

High Courts21 Sept 1982Allowed

Fateh Bahadur Srivastava and Another Vs State

Allahabad High Court · (1983) 7 ACR 51

Prevention of Food Adulteration Act, 1954 — Section 10(7), 14, 16, 19(2), 7

Read judgment

High Courts21 Sept 1982Disposed Of

Lalji Vs Union of India and others

Allahabad High Court · (1982) 09 AHC CK 0044

Constitution of India, 1950 — Article 226National Security Act, 1980 — Section 14, 3, 8

Read judgment

High Courts21 Sept 1982Partly Allowed

Abdul Razzak Vs Smt. Sharifunnisa and Others

Allahabad High Court · (1985) 58 CompCas 426

Motor Vehicles Act, 1939 — Section 95, 95(1)

Read judgment

High Courts21 Sept 1982Dismissed

Waseem alias Mohd. Waseem Vs State

Allahabad High Court · (1982) AWC 753

Criminal Procedure Code, 1973 (CrPC) — Section 451, 452, 457, 523Uttar Pradesh Excise Act, 1910 — Section 58, 72

Read judgment

High Courts21 Sept 1982

Usman Ghani and Another Vs Taufiq Ali and Others

Allahabad High Court · (1982) 09 AHC CK 0009

Oudh Rent Act, 1886 — Section 3(18), 48Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 9A(2)Uttar Pradesh Tenancy Act, 1939 — Section 29

Read judgment

High Courts21 Sept 1982

Fateh Bahadur Srivastava and Another Vs The State

Allahabad High Court · (1983) 9 AWC 92 : (1983) CriLJ 751

Prevention of Food Adulteration Act, 1954 — Section 10, 14, 16, 19, 7

Read judgment

High Courts20 Sept 1982

Kishan Krishi Yantra Udyog Vs Commissioner of Sales Tax

Allahabad High Court · (1984) 55 STC 343

Industries (Development and Regulation) Act, 1951 — Section 15

Read judgment

High Courts20 Sept 1982

Commissioner of Income Tax Vs Bhudhar Singh and Sons

Allahabad High Court · (1983) 37 CTR 28 : (1983) 143 ITR 322

Income Tax Act, 1961 — Section 275Income Tax Act, 1961 — Section 275Income Tax Act, 1961 — Section 275

Read judgment

High Courts17 Sept 1982Allowed

Shambhu Vs Deputy Director of Consolidation and Another

Allahabad High Court · (1982) 09 AHC CK 0079

Constitution of India, 1950 — Article 226

Read judgment

High Courts17 Sept 1982Allowed

Chokha Mal alias Chaula Ram and Another Vs Ram Autar and Others

Allahabad High Court · (1982) 09 AHC CK 0064

Constitution of India, 1950 — Article 226Provincial Small Cause Courts Act, 1887 — Section 25Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20(4), 3(1), 30, 30(1), 30(2)

Read judgment

High Courts17 Sept 1982Dismissed