High Courts07 Sept 1982Allowed
Godawari Devi Vs Deputy Director of Consolidation and others
Allahabad High Court · (1982) 09 AHC CK 0045
COURT ARCHIVE
Allahabad High Court judgments, 1982
777 judgments · page 11 of 39
High Courts07 Sept 1982
Jhinak Singh Vs The Deputy Director of Consolidation and Others
Allahabad High Court · (1983) RD 322
Uttar Pradesh Land Reforms (Amendment) Act, 1958 — Section 84, 84(1), 84(2)Uttar Pradesh Land Revenue Act, 1901 — Section 224, 35, 36, 37, 38
High Courts07 Sept 1982
Ram Dutta Vs Deputy Director of Consolidation and Others
Allahabad High Court · (1982) 09 AHC CK 0003
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 20, 3(2)
High Courts06 Sept 1982
Rameshwar Prasad Kishan Gopal Vs V.K. Arora, Income Tax Officer and Another
Allahabad High Court · (1983) 32 CTR 204 : (1983) 141 ITR 763
Income Tax Act, 1961 — Section 147, 148, 41(1)
High Courts06 Sept 1982Dismissed
Nishat Ahmad and Others Vs 2nd Addl. District Judge and Others
Allahabad High Court · (1982) AWC 780
Uttar Pradesh Municipalities Act, 1916 — Section 181(1), 181(2)Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 2(1), 21, 21(1), 24(2)Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 17
High Courts06 Sept 1982Dismissed
Smt. Munni Devi Vs Smt. Chhoti and Others
Allahabad High Court · AIR 1983 All 444
Civil Procedure Code, 1908 (CPC) — Order 10 Rule 2Hindu Adoptions and Maintenance Act, 1956 — Section 18, 20, 20(1), 23, 28
High Courts06 Sept 1982
Ganga Singh and Others Vs State of U.P.
Allahabad High Court · (1982) 6 ACR 476
Penal Code, 1860 (IPC) — Section 302, 304, 307, 323, 324
High Courts03 Sept 1982Allowed
Sati Prasad and Another Vs The Deputy Director of Consolidation and Others
Allahabad High Court · (1983) 9 AWC 355 : (1983) RD 40
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 154, 164
High Courts03 Sept 1982Disposed Off
Commissioner of Income Tax Vs Raghunandan Prasad
Allahabad High Court · (1983) 143 ITR 212 : (1983) 12 TAXMAN 50
Income Tax Act, 1961 — Section 171, 171(4), 171(8), 256(1), 271(1)Income Tax Act, 1961 — Section 171, 171(4), 171(8), 256(1), 271(1)Income Tax Act, 1961 — Section 171, 171(4), 171(8), 256(1), 271(1)
High Courts03 Sept 1982
Madan Lal Agarwal Vs Commissioner of Income Tax
Allahabad High Court · (1983) 32 CTR 179 : (1983) 144 ITR 745 : (1983) 13 TAXMAN 120
Income Tax Act, 1961 — Section 147, 148, 149Income Tax Act, 1961 — Section 147, 148, 149Income Tax Act, 1961 — Section 147, 148, 149
High Courts03 Sept 1982Dismissed
Lakhmi Chand Vs The Collector, Agra and Others
Allahabad High Court · AIR 1982 All 460
Constitution of India, 1950 — Article 226Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 126Uttar Pradesh Zamindari Abolition and Land Reforms Rules, 1952 — Rule 115S
High Courts03 Sept 1982
Sita Ram and Another Vs Deputy Director of consolidation and Others
Allahabad High Court · (1982) RD 13
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48, 9A
High Courts02 Sept 1982
Hari Prasad Vs Tax Recovery Commissioner and Others
Allahabad High Court · (1983) 32 CTR 183 : (1984) 145 ITR 48
Income Tax Act, 1922 — Section 23(4), 46(2)Income Tax Act, 1922 — Section 23(4), 46(2)Income Tax Act, 1922 — Section 23(4), 46(2)
High Courts02 Sept 1982
Guchhan Vs District Magistrate and Others
Allahabad High Court · (1983) 9 AWC 323 : (1983) CriLJ 1237
Arms Act, 1959 — Section 25National Security Act, 1980 — Section 3Penal Code, 1860 (IPC) — Section 307
High Courts02 Sept 1982Dismissed
State Bank of Patiala Vs Smt. Sweraj Devi
Allahabad High Court · (1982) AWC 766
Companies Act, 1956 — Section 3Constitution of India, 1950 — Article 14Provincial Small Cause Courts Act, 1887 — Section 25
High Courts02 Sept 1982
Sugnamal Vs State of U.P. and Others
Allahabad High Court · (1982) 09 AHC CK 0001
Administration of Evacuee Property Act, 1950 — Section 50, 50(1)Civil Procedure Code, 1908 (CPC) — Section 10Companies Act, 1956 — Section 111
High Courts01 Sept 1982
Rani Lila Ram Kumar Bhargawa and Others Vs The A.D.M. Civil Supplies (R.C.) and Another
Allahabad High Court · (1982) 09 AHC CK 0015
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 14, 2A
High Courts31 Aug 1982Dismissed
Savitri Devi and Another Vs Uday Bhan and Others
Allahabad High Court · (1984) ACJ 766 : (1984) 56 CompCas 98
Motor Vehicles Act, 1939 — Section 110A(3)
High Courts31 Aug 1982Dismissed
Sheo Sampat Lal Vs State of Uttar Pradesh and Others
Allahabad High Court · (1983) 1 LLJ 489
High Courts30 Aug 1982Allowed
Sushila Pandey Vs New India Assurance Co. Ltd. and Another
Allahabad High Court · (1984) 56 CompCas 340
Motor Vehicles Act, 1939 — Section 110A, 110D