High Courts12 Oct 1982
Commissioner of Income Tax Vs Narang Dairy Products
Allahabad High Court · (1983) 36 CTR 92 : (1983) 142 ITR 532 : (1983) 12 TAXMAN 343
Income Tax Act, 1961 — Section 33(2)
COURT ARCHIVE
Allahabad High Court judgments, 1982
777 judgments · page 7 of 39
High Courts11 Oct 1982Disposed Of
Saran Engineering Co. Ltd. Vs Commissioner of Income Tax
Allahabad High Court · (1983) 33 CTR 230 : (1983) 143 ITR 765 : (1983) 12 TAXMAN 310
Income Tax Act, 1961 — Section 147, 154, 154(7), 251, 264Income Tax Act, 1961 — Section 147, 154, 154(7), 251, 264Income Tax Act, 1961 — Section 147, 154, 154(7), 251, 264
High Courts11 Oct 1982Dismissed
Bundu Vs Mohammad Hasan and Others
Allahabad High Court · (1982) AWC 831
Criminal Procedure Code, 1973 (CrPC) — Section 133, 137, 386, 389, 390
High Courts08 Oct 1982
Santosh Kumar Vs Smt. Chameli Devi, (deceased by L.Rs.)
Allahabad High Court · (1982) 10 AHC CK 0023
Transfer of Property Act, 1882 — Section 111, 58
High Courts08 Oct 1982Allowed
Gulab and Others Vs Jaggan Ram Singh and Others
Allahabad High Court · (1982) AWC 902 : (1983) RD 185
High Courts07 Oct 1982Allowed
Pradeep Kumar Gupta Mahesh Chandra Gupta Vs State of U.P.
Allahabad High Court · (1983) 7 ACR 9
Criminal Procedure Code, 1973 (CrPC) — Section 482Uttar Pradesh Weights and Measures (Enforcement) Act, 1959 — Section 31
High Courts07 Oct 1982Dismissed
Rama Shanker Vs 3rd Additional District Judge and Others
Allahabad High Court · (1982) 10 AHC CK 0048
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 32 Rule 7Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 126, 176
High Courts06 Oct 1982Dismissed
Luxmichand and Others Vs State of Uttar Pradesh and Others
Allahabad High Court · (1982) 10 AHC CK 0044
Land Acquisition Act, 1894 — Section 17, 4, 41, 48, 5A
High Courts06 Oct 1982Dismissed
Committee of Management of Janta Vedic College and Others Vs The Vice-Chancellor, Meerut University and Another
Allahabad High Court · AIR 1983 All 128
Constitution of India, 1950 — Article 226Uttar Pradesh State Universities Act, 1973 — Section 13, 13(1), 13(4), 13(6), 57
High Courts06 Oct 1982
Balram and Others Vs The IIIrd Additional District Judge and Another
Allahabad High Court · (1982) 10 AHC CK 0007
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 11, Order 22 Rule 3, Order 22 Rule 9Constitution of India, 1950 — Article 226Limitation Act, 1877 — Section 5
High Courts05 Oct 1982Allowed
Mohan Lal Vs Vlth Additional District Judge and Others
Allahabad High Court · (1982) 10 AHC CK 0070
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 12(3), 14, 16(1), 18
High Courts05 Oct 1982Disposed Of
Raghunandan Prasad Pandey and Others Vs The Co-operative Tribunal and Others
Allahabad High Court · (1982) 10 AHC CK 0065
Post Office Act, 1898 — Section 53
High Courts05 Oct 1982Dismissed
Naim Ahmad Vs State of Uttar Pradesh and Others
Allahabad High Court · (1982) 6 ACR 484
Criminal Procedure Code, 1973 (CrPC) — Section 125, 151, 201, 346(1), 482
High Courts05 Oct 1982Dismissed
Jamuna Prasad and Another Vs Ram Adhar and Others
Allahabad High Court · (1982) 10 AHC CK 0045
Provincial Insolvency Act, 1920 — Section 53, 54A, 58, 75, 75(1)
High Courts05 Oct 1982
Raja Ram Vs State of U.P.
Allahabad High Court · (1982) AWC 815 : (1983) CriLJ 188 : (1983) RD 144
Prevention of Food Adulteration Act, 1954 — Section 13, 16, 7
High Courts05 Oct 1982
Hari Swarup Vs Rent Control and Eviction Officer and Others
Allahabad High Court · (1982) AWC 790
Constitution of India, 1950 — Article 226, 227Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 11, 12, 12(4), 13, 14Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 8
High Courts05 Oct 1982Allowed
Ram Bahadur Singh Vs Sheo Nath Singh and Others
Allahabad High Court · (1982) AWC 835
Civil Procedure Code, 1908 (CPC) — Section 35B, 35B(2)
High Courts04 Oct 1982Allowed
Dr. N.D. Burman Vs Indramani Pathak and Another
Allahabad High Court · (1983) CriLJ 215
Criminal Procedure Code, 1973 (CrPC) — Section 190, 196, 197Penal Code, 1860 (IPC) — Section 120, 120B, 309, 342
High Courts04 Oct 1982
Babu Ram Vs Additional District Judge and Another
Allahabad High Court · (1982) AWC 874
Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 37, 37(2), 40Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 50 Rule 1, 7Provincial Small Cause Courts Act, 1887 — Section 17, 25, 5, 7
High Courts04 Oct 1982
Sidh Nath Iron Traders and Another Vs The Sales Tax Officer and Another
Allahabad High Court · (1983) 54 STC 127
Constitution of India, 1950 — Article 226