High Courts13 Jul 1982
Shakoor and Others Vs Palakdhari and Others
Allahabad High Court · (1982) 07 AHC CK 0002
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 3Specific Relief Act, 1963 — Section 16(C)Transfer of Property Act, 1882 — Section 41
COURT ARCHIVE
Allahabad High Court judgments, 1982
777 judgments · page 17 of 39
High Courts12 Jul 1982Dismissed
Daya Kishun Vs Asstt.Director of Consolidation and others
Allahabad High Court · (1982) 07 AHC CK 0021
High Courts09 Jul 1982Allowed
Sukhram Giri and Another Vs Dy. Director Consolidation and Others
Allahabad High Court · (1982) AWC 631 : (1982) RD 311
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 9Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 117, 210, 229B, 4
High Courts09 Jul 1982Disposed Of
Bhawani Shankar Pandey Vs State of U.P. and Others
Allahabad High Court · (1982) CriLJ 1830
Constitution of India, 1950 — Article 22, 226Customs Act, 1962 — Section 108National Security Act, 1980 — Section 3, 8
High Courts09 Jul 1982Partly Allowed
Vinod Kumar Vs Smt. Urmila Devi and Others
Allahabad High Court · (1982) 07 AHC CK 0036
Motor Vehicles Act, 1939 — Section 110A, 110CC, 110D
High Courts09 Jul 1982Dismissed
Hari Shanker Jain, Advocate Vs Shri M.H. Beg, the former Chief Justice of India
Allahabad High Court · (1983) 7 ACR 79
Constitution of India, 1950 — Article 129, 142(2), 215Contempt of Courts Act, 1971 — Section 11, 14, 15, 2, 22
High Courts09 Jul 1982Allowed
Ram Jee Singh and Others Vs State and Others
Allahabad High Court · (1982) AWC 771
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 476, 476BUttar Pradesh Consolidation of Holdings Act, 1953 — Section 42A
High Courts09 Jul 1982Dismissed
Sita Ram Vs Board of Revenue, U.P.Allahabad and others
Allahabad High Court · (1982) 07 AHC CK 0024
Constitution of India, 1950 — Article 226Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 209
High Courts08 Jul 1982Allowed
Kumari Shardha Devi Vs Shyama Charan Tripathi and Others
Allahabad High Court · (1982) 07 AHC CK 0059
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 10, 22, 24
High Courts08 Jul 1982Dismissed
Sri Ram Vs Girdhari Lal and Others
Allahabad High Court · (1982) AWC 865
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1Registration Act, 1908 — Section 17(1)Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 49, 52, 52(2)
High Courts08 Jul 1982Allowed
Shiv Charan Lal and Another Vs Board of Revenue and Others
Allahabad High Court · (1982) AWC 690 : (1983) RD 17
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 333Uttar Pradesh Zamindari Abolition and Land Reforms Rules, 1952 — Rule 115H, 115N
High Courts07 Jul 1982Dismissed
Raj Narain Vs Deputy Director of Consolidation Lucknow Camp and Others
Allahabad High Court · (1982) 07 AHC CK 0060
Constitution of India, 1950 — Article 226Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 11CUttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 210
High Courts07 Jul 1982Dismissed
Ram Kumar and Others Vs The Board of Revenue and Others
Allahabad High Court · (1982) AWC 609
Uttar Pradesh Tenancy Act, 1939 — Section 180(1)Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 18, 229B
High Courts07 Jul 1982Allowed
Abdul Salam Vs Deputy Director, Consolidation and Others
Allahabad High Court · (1982) AWC 694 : (1982) RD 363
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48
High Courts07 Jul 1982Dismissed
Smt. Usha Rani Banerjee and Others Vs Premier Insurance Company Ltd. and Others
Allahabad High Court · AIR 1983 All 27
Civil Procedure Code, 1908 (CPC) — Section 96Fatal Accidents Act, 1855 — Section 2Limitation Act, 1963 — Article 32, 82, 6, 6(1), 7
High Courts07 Jul 1982Disposed Off
Vaish Pharmacy Vs Commissioner of Income Tax
Allahabad High Court · (1982) 31 CTR 197 : (1982) 138 ITR 624 : (1983) 14 TAXMAN 308
Income Tax Act, 1961 — Section 184(2), 184(7)
High Courts06 Jul 1982Dismissed
Salim Sultan Vs 3rd Addl. District Judge and Others
Allahabad High Court · (1982) 07 AHC CK 0050
Civil Procedure Code, 1908 (CPC) — Section 47Constitution of India, 1950 — Article 226
High Courts06 Jul 1982Dismissed
Jokhan Bhar Vs Ram Sunder Kurmi and Another
Allahabad High Court · (1982) AWC 743
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 63Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 4(2), 49
High Courts05 Jul 1982
Rana Pratap Singh Vs The State of Uttar Pradesh and Others
Allahabad High Court · (1982) 07 AHC CK 0007
Constitution of India, 1950 — Article 311Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1988 — Section 5(2), 5(4), 5A
High Courts28 May 1982Allowed
Ram Sukh Shukla Vs State of U.P. and Others
Allahabad High Court · (1982) 05 AHC CK 0112