High Courts19 Jul 1982Dismissed
Shamsher Rai Vs State of U.P. and Another
Allahabad High Court · (1982) AWC 646
Criminal Procedure Code, 1973 (CrPC) — Section 407
COURT ARCHIVE
Allahabad High Court judgments, 1982
777 judgments · page 16 of 39
High Courts19 Jul 1982Allowed
Ram Narain Vs The Commissioner, Meerut Division and Others
Allahabad High Court · (1982) AWC 678
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 395, 397
High Courts19 Jul 1982Dismissed
United India Fire and General Insurance Company Ltd. Vs Rameshwar Dayal and Another
Allahabad High Court · (1984) 56 CompCas 68
Motor Vehicles Act, 1939 — Section 96(2)
High Courts19 Jul 1982
Smt. Sunder Bai died by L.R. Kishorilal Vs Anandi Lal died and after him Smt. Mohaniwali and Others
Allahabad High Court · (1982) 07 AHC CK 0012
Evidence Act, 1872 — Section 90(2), 90ATransfer of Property Act, 1882 — Section 122
High Courts19 Jul 1982Allowed
Jagannath and Another Vs Ram Chander Srivastava and Another
Allahabad High Court · (1982) AWC 623
Civil Procedure Code, 1908 (CPC) — Order 10 Rule 1, Order 14 Rule 1, Order 15 Rule 1, Order 15 Rule 5, Order 15 Rule 5(2)Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20(4)
High Courts16 Jul 1982Dismissed
Srimati Dhanwati Devi Vs Rama Shankar Prasad and Another
Allahabad High Court · (1982) AWC 633
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21, 21(1), 21(7), 22, 23
High Courts16 Jul 1982Dismissed
Munna Lal Vs Smt. Krishna Kumari and Another
Allahabad High Court · (1982) 07 AHC CK 0046
Transfer of Property Act, 1882 — Section 41
High Courts16 Jul 1982Dismissed
Bhagwat Prasad Vs Commissioner of Income Tax and Another
Allahabad High Court · (1983) 33 CTR 54 : (1983) 139 ITR 961 : (1982) 11 TAXMAN 219
Income Tax Act, 1961 — Section 132(5), 132B, 132B(1), 139(2), 139(4)
High Courts16 Jul 1982Allowed
Satpal Automobile Company Vs Income Tax Officer
Allahabad High Court · (1983) 34 CTR 326 : (1983) 141 ITR 450 : (1982) 11 TAXMAN 221
Income Tax Act, 1961 — Section 148
High Courts16 Jul 1982Allowed
State of U.P. and Another Vs Aftab Ahmad Khan and Another
Allahabad High Court · (1982) AWC 617
Urban Land (Ceiling and Regulation) Act, 1976 — Section 8(1)
High Courts16 Jul 1982Allowed
Shri Chand and Another Vs District Judge and Others
Allahabad High Court · (1982) AWC 847
Civil Procedure Code, 1908 (CPC) — Order 15 Rule 5, Order 15 Rule 5(1)Constitution of India, 1950 — Article 226
High Courts15 Jul 1982Allowed
Sarwar Huain and Others Vs Additional Civil Judge (J.S.C.S.) and Others
Allahabad High Court · (1982) AWC 618
Constitution of India, 1950 — Article 25, 26
High Courts15 Jul 1982Allowed
Sharbati Devi and another Vs Satendra Prakash Singhal and others
Allahabad High Court · (1982) 07 AHC CK 0025
Hindu Succession Act, 1956 — Section 14
High Courts15 Jul 1982Allowed
Sarwar Husain and Others Vs Additional Civil Judge (J.S.C.C.) and Others
Allahabad High Court · (1982) AWC 618
Constitution of India, 1950 — Article 25, 26
High Courts15 Jul 1982Dismissed
Roshan Islam Vs District Judge and Others
Allahabad High Court · (1982) AWC 655
Transfer of Property Act, 1882 — Section 106, 111, 113Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21
High Courts14 Jul 1982Allowed
Jagannath Prasad Srivastava Vs Commissioner of Income Tax
Allahabad High Court · (1983) 141 ITR 454
Income Tax Act, 1961 — Section 139, 139(1), 139(2), 139(4), 148
High Courts14 Jul 1982
Sahu Seetal Prasad Dharamshala Vs Distt. Supply Officer (Rent Control) and Others
Allahabad High Court · (1982) 07 AHC CK 0001
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 9A, 9A(1), 9A(3)
High Courts13 Jul 1982Allowed
Dr. U.C. Misra and Another Vs District Judge and Others
Allahabad High Court · (1982) AWC 830
Constitution of India, 1950 — Article 226
High Courts13 Jul 1982Allowed
Kalloo and Others Vs Board of Revenue and Others
Allahabad High Court · AIR 1983 All 272 : (1982) AWC 658
High Courts13 Jul 1982
Laxman Das Vs Commissioner of Income Tax
Allahabad High Court · (1982) 31 CTR 210 : (1982) 138 ITR 628 : (1983) 12 TAXMAN 58
Income Tax Act, 1961 — Section 40Income Tax Rules, 1922 — Rule 24Partnership Act, 1932 — Section 13