High Courts02 Aug 1982Allowed
Victor Cables Corporation and Another Vs The Assistant Commissioner (Assessment), Sales Tax and Others
Allahabad High Court · (1983) 54 STC 94
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Allahabad High Court judgments, 1982
777 judgments · page 15 of 39
High Courts30 Jul 1982Partly Allowed
Deep Chand Goyal and Another Vs The Sales Tax Officer and Another
Allahabad High Court · (1983) 52 STC 110
Central Sales Tax Act, 1956 — Section 14General Clauses Act, 1897 — Section 24
High Courts30 Jul 1982Disposed Of
Ramjee Vs Mansa Ram
Allahabad High Court · (1982) 07 AHC CK 0022
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27(1)(b)Uttar Pradesh Debt Relief Act, 1977 — Section 4, 5
High Courts29 Jul 1982Allowed
Hakeem Agha Mohd. Afsar Shirazi Vs Distt. Supply Officer, Rent control and Others
Allahabad High Court · (1982) 07 AHC CK 0058
Criminal Procedure Code, 1973 (CrPC) — Section 145, 482Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 12, 12(1), 16(1)
High Courts29 Jul 1982Allowed
Janki Vs State of U.P.
Allahabad High Court · (1982) 07 AHC CK 0023
Criminal Procedure Code, 1973 (CrPC) — Section 167, 267, 269(b), 309, 309(2)
High Courts29 Jul 1982
State of U.P. Vs Smt. Khairunnisa Begum and Others
Allahabad High Court · (1982) 07 AHC CK 0014
Land Acquisition (Uttar Pradesh Amendment) Act, 1954 — Section 8Land Acquisition (Uttar Pradesh Amendment) Act, 1972 — Section 23(2)Land Acquisition Act, 1894 — Section 17(4), 18, 23, 23(2), 4
High Courts28 Jul 1982Dismissed
Ram Maharaj Dubey Vs The Joint Director of Consolidation District Basti and Others
Allahabad High Court · (1982) AWC 729
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48(3)
High Courts28 Jul 1982Dismissed
Sakalraj and Another Vs The Assistant Director, Consolidation and Others
Allahabad High Court · (1982) AWC 630
Constitution of India, 1950 — Article 226Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48, 9A
High Courts28 Jul 1982Partly Allowed
Nabi Rasool Vs Mohd. Maqshood and Others
Allahabad High Court · AIR 1982 All 503
Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 114Registration Act, 1908 — Section 17(1)
High Courts27 Jul 1982Disposed Of
Om Prakash Vs State
Allahabad High Court · (1982) AWC 844
Prevention of Food Adulteration Act, 1954 — Section 16, 2(1), 7Prevention of Food Adulteration Rules, 1955 — Rule 44, 5
High Courts27 Jul 1982Allowed
Patwala Sales Corporation and Another Vs The State of Uttar Pradesh and Others
Allahabad High Court · (1982) 51 STC 281
Constitution of India, 1950 — Article 226
High Courts27 Jul 1982Disposed Of
Om Prakash Vs The State
Allahabad High Court · (1983) CriLJ 216
Prevention of Food Adulteration Act, 1954 — Section 16, 2, 7
High Courts26 Jul 1982Partly Allowed
Jaddoo Singh alias Jagvir Singh and Another Vs Smt. Malti Devi and Another
Allahabad High Court · (1983) ACJ 747 : AIR 1983 All 87 : (1985) 57 CompCas 564
Evidence Act, 1872 — Section 60Motor Vehicles Act, 1939 — Section 110APenal Code, 1860 (IPC) — Section 304A
High Courts22 Jul 1982
Abdul Hamid and Others Vs State of U.P.
Allahabad High Court · (1982) 6 ACR 400
Criminal Procedure Code, 1973 (CrPC) — Section 194, 407, 408, 409, 409(2)
High Courts21 Jul 1982Dismissed
Lala Shri Ram Vs Dhani Ram Gupta and Others
Allahabad High Court · (1982) 07 AHC CK 0045
Civil Procedure Code Amendment Act, 1976 — Section 72Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11, Order 21 Rule 18, Order 21 Rule 35(1), Order 21 Rule 6, Order 22 Rule 10
High Courts21 Jul 1982Allowed
New India Assurance Co. Ltd. Vs Smt. Hemlata Biswas and Others
Allahabad High Court · (1983) ACJ 468 : AIR 1983 All 115 : (1984) 56 CompCas 374
High Courts20 Jul 1982Dismissed
Brijraman Das and Sons Vs Commissioner of Income Tax
Allahabad High Court · (1982) 31 CTR 224 : (1983) 142 ITR 509 : (1983) 12 TAXMAN 69
Income Tax Act, 1961 — Section 37(1)
High Courts20 Jul 1982
Addl. Commissioner of Income Tax Vs H.L. Gulati
Allahabad High Court · (1983) 32 CTR 219 : (1982) 138 ITR 648 : (1982) 11 TAXMAN 167
Income Tax Act, 1961 — Section 23(2), 64
High Courts20 Jul 1982
Mahabir Prasad Goel and Others Vs Guru Saran Singh and Another
Allahabad High Court · (1982) 07 AHC CK 0018
Motor Vehicles Act, 1939 — Section 110A, 110D, 95
High Courts20 Jul 1982
Patram Singh (deceased by L.Rs.) Vs Bahadur Singh
Allahabad High Court · (1982) 07 AHC CK 0017