High Courts28 Nov 1979Disposed Off
COMMISSIONER OF WEALTH TAX Vs NARAIN DASS JAIN.
Allahabad High Court · (1980) 17 CTR 50 : (1980) 3 TAXMAN 506
COURT ARCHIVE
Allahabad High Court judgments, 1979
761 judgments · page 4 of 39
High Courts28 Nov 1979Allowed
Nagua Vs Brijraj Kishore and others
Allahabad High Court · (1979) 11 AHC CK 0048
Specific Relief Act, 1963 — Section 38Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 9
High Courts28 Nov 1979Dismissed
Sheo Prasad Vs State
Allahabad High Court · (1979) 11 AHC CK 0047
Prevention of Food Adulteration Act, 1954 — Section 13(5), 16, 7
High Courts28 Nov 1979Disposed Of
Moti Lal Chaddami Lal Jain Vs Commissioner of Income Tax
Allahabad High Court · (1980) 122 ITR 949
Land Acquisition Act, 1948 — Section 4, 6
High Courts28 Nov 1979
Mangi Lal Vs V Addl. District and Sessions Judge and Others
Allahabad High Court · (1980) AWC 33
Constitution of India, 1950 — Article 14, 7Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 12, 12(1), 12(2), 12(3), 12(4)Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 10(6)
High Courts28 Nov 1979Dismissed
Brij Gopal and Another Vs Ratan Chand and Others
Allahabad High Court · (1980) AWC 127
Civil Procedure Code, 1908 (CPC) — Order 15 Rule 5, Order 15 Rule 5(2)Uttar Pradesh Civil Laws (Amendment) Act, 1972 — Section 7, 7(1)
High Courts27 Nov 1979Allowed
Shiv Swarup Vs Mahboob and others
Allahabad High Court · (1979) 11 AHC CK 0052
Civil Procedure Code, 1908 (CPC) — Section 100, 9Criminal Procedure Code, 1898 (CrPC) — Section 145, 514
High Courts26 Nov 1979Dismissed
Sri Nath Vs District Judge and Others
Allahabad High Court · (1980) AWC 56
Constitution of India, 1950 — Article 226
High Courts23 Nov 1979Allowed
Chattar Singh and Others Vs Board of Revenue and Others
Allahabad High Court · (1980) AWC 24 : (1980) RD 63
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 176
High Courts23 Nov 1979Allowed
Parmeshwar Das Seth Vs State of Uttar Pradesh and others
Allahabad High Court · (1979) 11 AHC CK 0041
Constitution of India, 1950 — Article 226Uttar Pradesh (Regulation of Building Operations) Act, 1958 — Section 15, 15A, 7, 7A
High Courts23 Nov 1979
Smt. Raj Kumar Jain Vs Addl. District Judge and Others
Allahabad High Court · (1980) AWC 89
Constitution of India, 1950 — Article 226
High Courts23 Nov 1979
Shiv Raksha Misra Vs State
Allahabad High Court · (1980) ACR 105
Criminal Procedure Code, 1973 (CrPC) — Section 427, 482Penal Code, 1860 (IPC) — Section 405, 408, 467, 477A
High Courts22 Nov 1979Allowed
Kanhaiya Lal Vs Prescribed Authority, Bulandshahar and others
Allahabad High Court · (1979) 11 AHC CK 0046
Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)
High Courts22 Nov 1979Dismissed
Commissioner of Sales Tax Vs Pioneer Leather Works
Allahabad High Court · (1980) 46 STC 224
Uttar Pradesh Sales Tax Act, 1948 — Section 11(3)
High Courts21 Nov 1979Dismissed
Ram Das Vs Jatan Swarup and others
Allahabad High Court · (1979) 11 AHC CK 0042
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 106, 47Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 4, 49, 5
High Courts21 Nov 1979
Sri Kant Vs Gaon Sabha and Others
Allahabad High Court · (1980) ACR 74
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146(1), 397Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 5(2)
High Courts21 Nov 1979Allowed
Ram Bharosey Vs Balkan Singh
Allahabad High Court · (1980) AWC 53
Evidence Act, 1872 — Section 107, 108, 114
High Courts20 Nov 1979Dismissed
Om Prakash Vs District Judge and Others
Allahabad High Court · (1980) AWC 73
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Constitution of India, 1950 — Article 226Limitation Act, 1963 — Article 123, 3, 5
High Courts20 Nov 1979Dismissed
Food Corporation of India Vs Kishan Lal Agarwal
Allahabad High Court · AIR 1980 All 181
Arbitration Act, 1940 — Section 34