COURT ARCHIVE

Allahabad High Court judgments, 1979

761 judgments · page 2 of 39

High Courts14 Dec 1979

Ramesh Chand Vs State and Another

Allahabad High Court · (1980) ACR 206

General Clauses Act, 1897 — Section 21, 8Prevention of Food Adulteration Act, 1954 — Section 12, 14, 14A, 16, 20Prevention of Food Adulteration Rules, 1955 — Rule 1, 9

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High Courts13 Dec 1979Partly Allowed

Ram Lal Singh Vs State of U.P. and Others

Allahabad High Court · (1980) AWC 155

Uttar Pradesh Panchayat Raj Act, 1947 — Section 95, 95(1), 95(2)

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High Courts13 Dec 1979Allowed

Kesheo Saran Vs Jagdish Saran and Others

Allahabad High Court · AIR 1980 All 146

Civil Procedure Code, 1908 (CPC) — Section 47

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High Courts13 Dec 1979Allowed

Shanti Devi Vs Vindhyachal Prasad and others

Allahabad High Court · (1979) 12 AHC CK 0015

Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21

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High Courts12 Dec 1979Dismissed

Sarju Prasad Vs IV Addl. Distt. and Sessions Judge and Others

Allahabad High Court · (1980) AWC 248

Hindu Marriage Act, 1955 — Section 10, 29(2), 4Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 3(7)

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High Courts12 Dec 1979Disposed Off

Commissioner of Wealth Tax Vs Mubarak Ali Khan

Allahabad High Court · (1980) 3 TAXMAN 505

Wealth Tax Act, 1957 — Section 5(1)(xxxi), 5(1)(xxxii)

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High Courts12 Dec 1979

Commissioner of Wealth-tax Vs Mubarakali Khan and Mujahid Ali Khan

Allahabad High Court · (1980) 17 CTR 253 : (1980) 123 ITR 101

Wealth Tax Act, 1957 — Section 5(1)

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High Courts12 Dec 1979Allowed

Kunwar Krishna Vs Prescribed Authority, Orai and Others

Allahabad High Court · (1979) 12 AHC CK 0022

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, 151Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21, 22, 34

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High Courts11 Dec 1979Dismissed

Ratan Lal and Others Vs Hari Shanker and Others

Allahabad High Court · AIR 1980 All 180

Evidence Act, 1872 — Section 91Registration Act, 1908 — Section 49

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High Courts11 Dec 1979Dismissed

Smt. Radha Devi Vs Prescribed Authority and Others

Allahabad High Court · (1979) AWC 770

Transfer of Property Act, 1882 — Section 106Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 12(5), 2(2), 20, 21, 21(1A)

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High Courts11 Dec 1979Dismissed