High Courts05 Dec 1979Allowed
State of Madhya Pradesh Vs Ganga Devi and others
Allahabad High Court · (1979) 12 AHC CK 0014
Civil Procedure Code, 1908 (CPC) — Section 100Easements Act, 1882 — Section 60Transfer of Property Act, 1882 — Section 106
COURT ARCHIVE
Allahabad High Court judgments, 1979
761 judgments · page 3 of 39
High Courts05 Dec 1979
Asghar Vs State
Allahabad High Court · (1980) ACR 380
Prevention of Food Adulteration Act, 1954 — Section 13(2), 16, 7
High Courts05 Dec 1979
Darshan Lal Vs Indra Kumar Mehra and Another
Allahabad High Court · (1980) ACR 113
Criminal Procedure Code, 1973 (CrPC) — Section 377(1), 386, 397, 397(1), 397(3)Penal Code, 1860 (IPC) — Section 420
High Courts04 Dec 1979Allowed
Uma Dutt Vs State
Allahabad High Court · (1980) ACR 185
Evidence Act, 1872 — Section 9Penal Code, 1860 (IPC) — Section 396
High Courts04 Dec 1979Dismissed
Commissioner of Wealth-tax Vs Sheela Devi Goel
Allahabad High Court · (1980) 16 CTR 127 : (1981) 132 ITR 517
Finance Act, 1971 — Section 32Wealth Tax Act, 1957 — Section 35, 5(1)
High Courts04 Dec 1979Allowed
Smt. Munni Devi Vs Om Pal
Allahabad High Court · (1980) AWC 114
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(1), 26, 488
High Courts03 Dec 1979
Premier Colonisers Vs Commissioner of Income Tax
Allahabad High Court · (1981) 132 ITR 514
Income Tax Act, 1961 — Section 36(1)
High Courts03 Dec 1979
Vishwanath Seth Vs Commissioner of Income Tax
Allahabad High Court · (1980) 17 CTR 252 : (1980) 123 ITR 29 : (1980) 46 STC 486
Income Tax Act, 1961 — Section 37
High Courts03 Dec 1979
Kale Khan Mohd. Hanif Vs Jhansi Bidi Mazdoor Union and Others
Allahabad High Court · (1980) 2 LLJ 283
Beedi and Cigar Workers (Conditions of Employment) Act, 1966 — Section 39Factories Act, 1948 — Section 2Payment of Bonus Act, 1965 — Section 2, 22
High Courts30 Nov 1979Dismissed
Commissioner of Income Tax Vs Indian Turpentine and Rosin Co. Ltd.
Allahabad High Court · (1980) 124 ITR 830
Income Tax Act, 1961 — Section 256(1), 28, 36(1), 36(2)
High Courts30 Nov 1979Allowed
Commissioner of Income Tax Vs Lucknow Diocesan Trust Association
Allahabad High Court · (1980) 17 CTR 94 : (1980) 123 ITR 38 : (1980) 4 TAXMAN 90
Income Tax Act, 1961 — Section 11
High Courts30 Nov 1979Allowed
Union of India (UOI) Vs Rent Control and Eviction Officer and Another
Allahabad High Court · (1980) AWC 97
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 2(1), 3, 9A
High Courts30 Nov 1979
Dhara Singh and Others Vs State and Another
Allahabad High Court · (1980) ACR 159
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 411
High Courts29 Nov 1979Allowed
Pir Bux Vs State
Allahabad High Court · (1980) AWC 197
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 161
High Courts29 Nov 1979Disposed Of
Commissioner of Income Tax Vs Elgin Mills Co. Ltd.
Allahabad High Court · (1980) 123 ITR 712 : (1980) 3 TAXMAN 529
Income Tax Act, 1961 — Section 216
High Courts29 Nov 1979Allowed
Banshi Lal Vs State of Uttar Pradesh and others
Allahabad High Court · (1979) 11 AHC CK 0044
Constitution of India, 1950 — Article 226Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 13
High Courts29 Nov 1979
Hargovind and Another Vs State of U.P.
Allahabad High Court · (1980) ACR 55
Criminal Procedure Code, 1973 (CrPC) — Section 107, 446, 449(2)Penal Code, 1860 (IPC) — Section 396
High Courts29 Nov 1979
Smt. Saroj Devi Vs Krishna Murari Tewari
Allahabad High Court · (1980) ACR 111
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts29 Nov 1979Dismissed
Smt. Madhvi Sirothia Vs Narendra Nath Sirothia
Allahabad High Court · (1980) AWC 45
Civil Procedure Code, 1908 (CPC) — Section 115Hindu Marriage Act, 1955 — Section 24, 25