High Courts17 Aug 1974Dismissed
Additional Commissioner of Income Tax Vs Swatantra Confectionery Works
Allahabad High Court · (1976) 104 ITR 291
Income Tax Act, 1961 — Section 144, 145, 271(1)
COURT ARCHIVE
Allahabad High Court judgments, 1974
353 judgments · page 7 of 18
High Courts17 Aug 1974
Om Prakesh Vs The State of Uttar Pradesh and Others
Allahabad High Court · (1975) CriLJ 198
Constitution of India, 1950 — Article 226
High Courts16 Aug 1974Dismissed
Kumari Ravi Kanta Devi Vs Ashok Kumar Jain
Allahabad High Court · (1975) AWC 131
Civil Procedure Code, 1908 (CPC) — Order 10 Rule 2, Order 6 Rule 17Special Marriage Act, 1954 — Section 10, 11, 12, 12(2), 13
High Courts13 Aug 1974Dismissed
Narendra Narain Misra Vs The Vice-Chancellor, Gorakhpur University and Others
Allahabad High Court · AIR 1975 All 290
Constitution of India, 1950 — Article 226
High Courts13 Aug 1974Allowed
Sarup Lal Vs Radha Manoharji Maharaj
Allahabad High Court · AIR 1975 All 18
Civil Procedure Code, 1908 (CPC) — Section 60Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 69
High Courts13 Aug 1974
Mstsukhdei Vs Deputy Director of Consolidation and Others
Allahabad High Court · (1975) AWC 82
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 4, 5, 5(2)Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 195, 197, 198, 198(1), 198(2)Uttar Pradesh Zamindari Abolition and Land Reforms Rules, 1952 — Rule 173, 174, 174(A), 174(AA), 175
High Courts12 Aug 1974Allowed
Udai Narain Bajpai Vs Smt. Kusum Bajpai
Allahabad High Court · AIR 1975 All 94
Allahabad High Court Rules, 1952 — Rule 6Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 6 Rule 17Hindu Marriage Act, 1955 — Section 10, 11, 12, 13, 21
High Courts09 Aug 1974
Shital Singh Vs State
Allahabad High Court · (1975) CriLJ 699
Criminal Procedure Code, 1973 (CrPC) — Section 164, 342Evidence Act, 1872 — Section 21, 74, 80Penal Code, 1860 (IPC) — Section 302, 323
High Courts07 Aug 1974Dismissed
Sarjoo Prasad Vs IInd Additional District Judge, Kanpur and Others
Allahabad High Court · AIR 1975 All 13
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 82, Order 50 Rule 1, 39, 42, 7Constitution of India, 1950 — Article 14Provincial Small Cause Courts Act, 1887 — Article 4, 23
High Courts05 Aug 1974Allowed
Pradip Tandon Vs State of Uttar Pradesh and Others
Allahabad High Court · AIR 1975 All 1
Constitution of India, 1950 — Article 13, 14, 15, 15(1), 15(4)Evidence Act, 1872 — Section 115
High Courts05 Aug 1974
Additional Commissioner of Income Tax Vs K.S.M. Wazir Mohd. and Sons
Allahabad High Court · (1977) 110 ITR 798
Income Tax Act, 1961 — Section 271(1), 28, 30, 31, 32
High Courts05 Aug 1974Allowed
S.N. Rolling Mills Vs Assistant Collector of Central Excise and Others
Allahabad High Court · (1977) 1 ELT 141
Central Excise Rules, 1944 — Rule 173QCustoms Act, 1962 — Section 110
High Courts01 Aug 1974Partly Allowed
Avdhesh Kumar Dixit, Dilshad Vs State of U.P.
Allahabad High Court · (1974) 08 AHC CK 0016
Penal Code, 1860 (IPC) — Section 302, 323, 34
High Courts31 Jul 1974
Dalip Singh Vs Mohammad Usman Khan
Allahabad High Court · (1975) AWC 349 : (1975) AWC 340
Provincial Insolvency Act, 1920 — Section 75(2)
High Courts30 Jul 1974Dismissed
Dukhi and Others Vs Board of Revenue and Others
Allahabad High Court · (1975) AWC 118 : (1974) RD 300
Constitution of India, 1950 — Article 226Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 211(2), 211A, 212, 212A, 212B
High Courts30 Jul 1974Dismissed
The State of U.P. and Others Vs Prem Shankar and Others
Allahabad High Court · (1975) 2 LLJ 463
Constitution of India, 1950 — Article 14, 16
High Courts30 Jul 1974
P.M. Natarajan Vs Krishna Chandra Gupta
Allahabad High Court · (1975) CriLJ 899
Penal Code, 1860 (IPC) — Section 415, 417
High Courts30 Jul 1974
Kanhaiya Lal Arya and Others Vs Baldeo Tewari and Another
Allahabad High Court · (1975) AWC 471
High Courts26 Jul 1974Allowed
U.P. State Agro Industrial Corporation Ltd. Vs Income Tax Officer, A-Ward
Allahabad High Court · (1988) 113 ITR 722
Income Tax Act, 1961 — Section 209, 212, 212(2)
High Courts26 Jul 1974Partly Allowed
Hari Nandan Agrawal and Another Vs S.N. Pandita and Others
Allahabad High Court · AIR 1975 All 48
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, 151Contempt of Courts Act, 1971 — Section 20