COURT ARCHIVE

Allahabad High Court judgments, 1974

353 judgments · page 8 of 18

High Courts24 Jul 1974Dismissed

Gangadhar and Others Vs Raghubar Dayal and Others

Allahabad High Court · AIR 1975 All 102

Civil Procedure Code, 1908 (CPC) — Section 144, 151Criminal Procedure Code, 1973 (CrPC) — Section 145, 146Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 209

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High Courts23 Jul 1974Allowed

U.P. State Road Transport Corporation, Lucknow Vs State Transport Appellate Tribunal, Lucknow and Others

Allahabad High Court · AIR 1975 All 154

Constitution of India, 1950 — Article 13(1)Motor Vehicles Act, 1939 — Section 135Uttar Pradesh State Road Transport Corporation Act, 1950 — Section 13(1)

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High Courts23 Jul 1974

Daya Ram Sharma Vs U.P. State and Another

Allahabad High Court · (1975) AWC 45

Criminal Procedure (Amendment) Act, 1955 — Section 19Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(1), 145(4), 145(6), 146

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High Courts23 Jul 1974Allowed

Avadesh Kumar Vs Board of Revenue and Others

Allahabad High Court · (1975) AWC 94

Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 10 , 11 , 7, 8 , 9Uttar Pradesh Encumbered Estates Act, 1934 — Section 24Uttar Pradesh Tenancy Act, 1939 — Section 3(6)

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High Courts19 Jul 1974

Srinath Das Vs Income Tax Appellate Tribunal, Delhi Bench "B" and Others

Allahabad High Court · (1977) 109 ITR 315

Gift Tax Act, 1958 — Section 2(12), 22, 4

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High Courts18 Jul 1974Partly Allowed

Nanak and Others Vs The State of U.P.

Allahabad High Court · (1974) CriLJ 1402

Penal Code, 1860 (IPC) — Section 379

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High Courts18 Jul 1974Partly Allowed

Nanak and others Vs State of U.P.

Allahabad High Court · (1974) 07 AHC CK 0016

Criminal Procedure Code, 1898 (CrPC) — Section 517(1)

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High Courts17 Jul 1974Allowed

Nagar Mahapalika, Varanasi Vs Durga Shankar and Others

Allahabad High Court · AIR 1975 All 99

Land Acquisition Act, 1894 — Section 4

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High Courts12 Jul 1974Dismissed

Swadeshi Cotton Mills Co. Ltd. Vs Commissioner of Income Tax

Allahabad High Court · (1975) 100 ITR 59

Income Tax Act, 1922 — Section 10(2)

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High Courts12 Jul 1974Allowed

Town Area Committee and Others Vs Prabhu Dayal and Another

Allahabad High Court · AIR 1975 All 132

Civil Procedure Code, 1908 (CPC) — Section 100, 9Provincial Small Cause Courts Act, 1887 — Article 35

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High Courts11 Jul 1974Disposed Of

Vijay Kumar Kedia Vs Controller of Estate Duty

Allahabad High Court · (1974) 104 ITR 302

Estate Duty Act, 1953 — Section 36(1), 53, 58

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High Courts11 Jul 1974Dismissed

The Secretary, Regional Transport Authority, Allahabad and Others Vs Mahmood Ahmad

Allahabad High Court · AIR 1974 All 441

Motor Vehicles Act, 1939 — Section 22, 47, 48, 68A, 68C

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High Courts11 Jul 1974

Commissioner of Income Tax Vs Lakshmi Ratan Cotton Mills Co. Ltd.

Allahabad High Court · (1976) 104 ITR 319

Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 9Income Tax Act, 1922 — Section 10(2), 10(4)

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High Courts09 Jul 1974Dismissed

Commissioner of Income Tax Vs M.P. Sugar Mills (P.) Ltd.

Allahabad High Court · (1975) 101 ITR 655

Income Tax Act, 1961 — Section 254(2)

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High Courts09 Jul 1974

Shanker Refrigeration Co. Vs Commissioner of Income Tax

Allahabad High Court · (1976) 102 ITR 275

Income Tax Act, 1961 — Section 84

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High Courts28 May 1974Partly Allowed

United Chemical Agency Vs R.K. Singh, Income Tax Officer, Ward II and Others

Allahabad High Court · (1974) 97 ITR 14

Income Tax Act, 1961 — Section 131, 131(1), 131(2), 131(3), 133A

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High Courts24 May 1974Allowed

Additional Commissioner of Income Tax Vs Mumtaz Silk Centre

Allahabad High Court · (1975) 101 ITR 355

Income Tax Act, 1961 — Section 3(4)

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High Courts24 May 1974Dismissed

Ram Kripal Sharma and Others Vs The State of Uttar Pradesh and Another

Allahabad High Court · AIR 1975 All 183

Constitution of India, 1950 — Article 14, 19, 19(1)Essential Commodities Act, 1955 — Section 3

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High Courts23 May 1974Allowed

Radha Charan Das Vs Th. Mohini Behariji Maharaj and Others

Allahabad High Court · AIR 1975 All 368

Civil Procedure Code, 1908 (CPC) — Section 115, 15Suits Valuation Act, 1887 — Section 8

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High Courts23 May 1974

Basdeo and Others Vs Board of Revenue and Others

Allahabad High Court · AIR 1974 All 337

Constitution of India, 1950 — Article 141Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 11, 12, 13, 18, 19

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