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Allahabad High Court judgments, 1974

353 judgments · page 5 of 18

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High Courts20 Sept 1974

Commissioner of Sales Tax Vs Tata Iron and Steel Company Ltd.

Allahabad High Court · (1976) 38 STC 10

Uttar Pradesh Sales Tax Act, 1948 — Section 3AA
Read judgment
High Courts20 Sept 1974

Commissioner of Sales Tax Vs Import Association

Allahabad High Court · (1975) 35 STC 491

Uttar Pradesh Sales Tax Act, 1948 — Section 3
Read judgment
High Courts19 Sept 1974Dismissed

Bashir Ahmad Vs Shrimati Rashida Khatoon

Allahabad High Court · AIR 1974 All 286 : (1975) AWC 5

Civil Procedure Code, 1908 (CPC) — Order 33 Rule 5, Order 33 Rule 7Limitation Act, 1963 — Section 13
Read judgment
High Courts19 Sept 1974

Sabbir Ahmad and Others Vs Naimullah Jolaha and Others

Allahabad High Court · (1975) AWC 147

Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 166, 167, 167(1), 167(2), 168
Read judgment
High Courts17 Sept 1974Partly Allowed

J.K. Synthetics Ltd. Vs Appellate Assistant Commissioner of Income Tax, Special Range and Another

Allahabad High Court · (1976) 103 ITR 759

Income Tax Act, 1961 — Section 154, 249(3)
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High Courts17 Sept 1974Allowed

Commissioner of Income Tax Vs U.P. Tannery Company (P.) Ltd.

Allahabad High Court · (1977) 107 ITR 655

Income Tax Act, 1922 — Section 28(1)
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High Courts16 Sept 1974Disposed Of

R.D. Ram Nath and Co. and Another Vs Girdhari Lal and Another

Allahabad High Court · (1975) AWC 138 : (1971) 41 AWR 177

General Clauses Act, 1897 — Section 3(13), 5(3)Representation of the People Act, 1951 — Section 117Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 1(2), 1(3), 14, 15, 3
Read judgment
High Courts16 Sept 1974

Commissioner of Income Tax Vs Kunj Behari Shyam Lal

Allahabad High Court · (1977) 109 ITR 154

Income Tax Act, 1961 — Section 187, 188Partnership Act, 1932 — Section 42
Read judgment
High Courts16 Sept 1974Disposed Of

Ramakant Singh Vs Deputy Director of Consolidation, U.P. and Others

Allahabad High Court · AIR 1975 All 126

Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48, 48(1)
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High Courts16 Sept 1974Disposed Of

Dahi Laxmi Dal Factory Vs Income Tax Officer and Another

Allahabad High Court · (1976) 103 ITR 517

Income Tax Act, 1961 — Section 187, 188, 26(2)Partnership Act, 1932 — Section 31, 32
Read judgment
High Courts13 Sept 1974Disposed Of

Het Ram Vs Smt. Ram Kunwari

Allahabad High Court · (1965) AWC 296 : (1975) CriLJ 656

Criminal Procedure Code, 1973 (CrPC) — Section 488
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High Courts13 Sept 1974Allowed

Jeet Mal Ram Gopal Vs Additional Judge (Revisions), Sales Tax, Aligarh Range

Allahabad High Court · (1975) 36 STC 305

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Uttar Pradesh Sales Tax Act, 1948 — Section 22
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High Courts13 Sept 1974Allowed

Ram Jag Misir and Others Vs The Director of Consolidation, U.P. and Others

Allahabad High Court · AIR 1975 All 151 : (1975) AWC 101

Hindu Succession Act, 1956 — Section 14(1), 14(2)Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 10
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High Courts13 Sept 1974

Commissioner of Sales Tax Vs Ramesh Prasad Batuk Prasad

Allahabad High Court · (1975) 36 STC 367

Uttar Pradesh Sales Tax Act, 1948 — Section 3
Read judgment
High Courts13 Sept 1974Dismissed

Smt. Janki Devi Vs Mannilal and Others

Allahabad High Court · AIR 1975 All 91 : (1975) AWC 87

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 3, Order 1 Rule 9, 17
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High Courts13 Sept 1974

Bijli Cotton Mills (under Authorised Custodian) Vs Tax Recovery Officer

Allahabad High Court · (1975) 101 ITR 624

Income Tax Act, 1961 — Rule 11(2)
Read judgment
High Courts12 Sept 1974

Smt. Kalawati Devi Vs Commissioner of Income Tax

Allahabad High Court · (1977) 106 ITR 808

Income Tax Act, 1961 — Section 64(2)
Read judgment
High Courts12 Sept 1974

Commissioner, Sales Tax Vs Indian Traders

Allahabad High Court · (1975) 36 STC 294

Central Sales Tax Act, 1956 — Section 2
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High Courts11 Sept 1974Dismissed

THE COMMISSIONER OF SALES TAX, UTTAR PRADESH, LUCKNOW Vs M/S. THAKUR PRASAD RAM NATH.

Allahabad High Court · (1976) 5 CTR 104

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High Courts11 Sept 1974Dismissed

Commissioner of Sales Tax Vs Prag Ice and Oil Mills

Allahabad High Court · (1975) 35 STC 520

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