High Courts08 Nov 1974Allowed

Roshanlal and Others Vs State

Allahabad High Court · (1975) CriLJ 1877

Constitution of India, 1950 — Article 20, 22Criminal Procedure Code, 1973 (CrPC) — Section 96Evidence Act, 1872 — Section 113, 139
High Courts08 Nov 1974Disposed Off

Roshan Lal Vs State of U.P.

Allahabad High Court · (1975) AWC 77

Constitution of India, 1950 — Article 20, 20(3)Criminal Procedure Code, 1973 (CrPC) — Section 342, 342(2), 342(3), 96Evidence Act, 1872 — Section 119, 139
High Courts31 Oct 1974Dismissed

Ram Shanker Vs State

Allahabad High Court · (1975) AWC 34

Criminal Procedure Code, 1973 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 302
High Courts14 Oct 1974Allowed

Manohar Lal Ahuja Vs Income Tax Officer

Allahabad High Court · (1985) 21 TAXMAN 44

Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 187(1), 189, 207, 208, 209Constitution of India, 1950 — Article 226