High Courts21 Nov 1969Dismissed
Smt. Najibunnisa Vs State
Allahabad High Court · (1970) 40 AWR 255
Criminal Procedure Code, 1898 (CrPC) — Section 256(2), 342Penal Code, 1860 (IPC) — Section 499
COURT ARCHIVE
Allahabad High Court judgments, 1969
223 judgments · page 3 of 12
High Courts21 Nov 1969Allowed
Ram Chandra Vs State
Allahabad High Court · (1970) 40 AWR 19
Customs Act, 1962 — Section 111, 135(b)
High Courts20 Nov 1969Dismissed
Maha Ram Vs Deputy Director of Consolidation and Others
Allahabad High Court · (1970) 40 AWR 211
Allahabad High Court Rules, 1952 — Rule 5Constitution of India, 1950 — Article 226, 227
High Courts20 Nov 1969Allowed
Pitambar Vs Munsif, Hathras, district Aligarh and Other
Allahabad High Court · (1970) 40 AWR 33
Town Area Act, 1914 — Section 5
High Courts19 Nov 1969Allowed
Mumtaz Ali Vs Sub-Divisional Magistrate and Another
Allahabad High Court · (1970) 40 AWR 6
Town Area Act, 1914 — Section 21Uttar Pradesh Municipalities Act, 1916 — Section 173A
High Courts19 Nov 1969Dismissed
Mahendra Prakash Vs The Commissioner Meerut Division, Meerut and Another
Allahabad High Court · (1970) 40 AWR 408
Uttar Pradesh Municipalities Act, 1916 — Section 40(1)(c), 82
High Courts18 Nov 1969
Ladha Hosiery Company Vs Commissioner, Sales Tax
Allahabad High Court · (1970) 25 STC 225
Limitation Act, 1963 — Section 12, 29, 5
High Courts18 Nov 1969Dismissed
Bijli Cotton Mills Ltd. Vs Commissioner of Income Tax
Allahabad High Court · (1970) 76 ITR 194
Income Tax Act, 1922 — Section 10(1), 4(3), 66(1)
High Courts18 Nov 1969Disposed Of
Commissioner of Income Tax Vs Bijli Cotton Mills (P.) Ltd.
Allahabad High Court · (1970) 76 ITR 625
Income Tax Act, 1922 — Section 66
High Courts18 Nov 1969Dismissed
Raghunath Swarup Mathur and Others Vs Har Swarup Mathur and Others
Allahabad High Court · (1970) 40 CompCas 282
Companies Act, 1956 — Section 237, 257, 397, 398, 398(1)
High Courts18 Nov 1969Dismissed
Gauri Shankar Vs Ghanshyam Dass and Others
Allahabad High Court · (1970) 40 AWR 188
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1(2), Order 43 Rule 1(s)
High Courts17 Nov 1969Allowed
Mata Prasad and Others Vs Shri Sahdeo Prasad and Others
Allahabad High Court · (1970) CriLJ 1680
Criminal Procedure Code, 1898 (CrPC) — Section 145, 145(1)
High Courts17 Nov 1969Disposed Of
Zila Parishad, Budaun and Others Vs Brahma Rishi Sharma
Allahabad High Court · AIR 1970 All 376 : (1969) 39 AWR 871
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3, Order 39 Rule 4, Order 41 Rule 27
High Courts14 Nov 1969Dismissed
Hari Chand Vs State of U.P. and Others
Allahabad High Court · (1970) 40 AWR 48
High Courts13 Nov 1969Disposed Of
Commissioner of Sales Tax Vs Aftab Husain Imdad Husain
Allahabad High Court · (1970) 25 STC 471
Uttar Pradesh Sales Tax Act, 1948 — Section 11(3)
High Courts13 Nov 1969Allowed
Jhabban Singh Vs The Sub-Divisional Magistrate and Others
Allahabad High Court · (1970) 40 AWR 34
Criminal Procedure Code, 1898 (CrPC) — Section 522Limitation Act, 1963 — Section 5Uttar Pradesh Panchayat Raj Act, 1947 — Section 89
High Courts13 Nov 1969Allowed
Model Sanitary House Vs Commissioner, Sales Tax
Allahabad High Court · (1970) 26 STC 82
High Courts13 Nov 1969Allowed
Gulab Chand Bangar and Another Vs The Board of Revenue and Others
Allahabad High Court · (1970) 40 AWR 138
Stamp Act, 1899 — Section 40, 56
High Courts12 Nov 1969Dismissed
Commissioner of Sales Tax Vs Kakaram Magharam
Allahabad High Court · (1970) 26 STC 223
Uttar Pradesh Trade Tax Act, 1948 — Section 21
High Courts12 Nov 1969Allowed
Shahabuddin Vs Smt. Nayan Kumari Devi and Another
Allahabad High Court · (1970) 40 AWR 183
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 7B(5)