High Courts08 Dec 1969Allowed
Bajoria Halwasiya Service Station Vs The State of Uttar Pradesh and Another
Allahabad High Court · (1970) 26 STC 108
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Allahabad High Court judgments, 1969
223 judgments · page 2 of 12
High Courts08 Dec 1969
Gupta Brothers Vs Commissioner, Sales Tax
Allahabad High Court · (1970) 26 STC 115
Central Sales Tax Act, 1956 — Section 3Sales of Goods Act, 1930 — Section 19, 2, 20, 23, 25
High Courts04 Dec 1969Dismissed
Abhumanyu Pande Vs Raja Ram Singh and Others
Allahabad High Court · (1970) 40 AWR 269
Arbitration Act, 1940 — Section 14, 39Civil Procedure Code, 1908 (CPC) — Section 96
High Courts04 Dec 1969
Daya Ram Das Vs Raja Ram and Others
Allahabad High Court · (1970) CriLJ 1026
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts04 Dec 1969Allowed
Kesho Singh Vs Om Prakash
Allahabad High Court · (1970) 40 AWR 70
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 115
High Courts04 Dec 1969Allowed
Husain Ahmad Vs The Union of India (UOI) and Others
Allahabad High Court · (1970) 40 AWR 58
Constitution of India, 1950 — Article 226
High Courts03 Dec 1969Dismissed
Compensation Officer Bijnora and another Vs The District Judge, Bijnor and others
Allahabad High Court · (1970) 40 AWR 84
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 22(2)
High Courts03 Dec 1969
Babu Lal Prakash Chand Vs Commissioner, Sales Tax
Allahabad High Court · (1971) 27 STC 106
Central Sales Tax Act, 1956 — Section 3
High Courts02 Dec 1969Allowed
Rishal Singh Vs Board of Revenue, UP, Allahabad and Others
Allahabad High Court · (1970) 40 AWR 123
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 49Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 176
High Courts02 Dec 1969Partly Allowed
Chaji Lal and Others Vs The Town Area Committee Phulpur
Allahabad High Court · (1970) 40 AWR 69
Uttar Pradesh Town Areas Act, 1914 — Section 14(f)
High Courts02 Dec 1969Allowed
Fine Trading Corporation Vs Commissioner, Sales Tax
Allahabad High Court · (1970) 25 STC 474
Uttar Pradesh Sales Tax Act, 1948 — Section 3
High Courts02 Dec 1969Dismissed
Deshraj Vs Deputy Director of Consolidation, UP At Etawah and Others
Allahabad High Court · (1970) 40 AWR 16
Limitation Act, 1963 — Section 6Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 209
High Courts02 Dec 1969Dismissed
Mohd. Sohrab Khan and Others Vs The Deputy Director of Consolidation, Ghazipur and Others
Allahabad High Court · (1970) 40 AWR 78
Hindu Minority and Guardianship Act, 1956 — Section 11
High Courts28 Nov 1969
Banarsi Dass Vs Commissioner of Wealth Tax
Allahabad High Court · (1970) 76 ITR 104
Wealth Tax Act, 1957 — Section 3
High Courts28 Nov 1969Dismissed
Ghanshyam and Others Vs State of UP
Allahabad High Court · (1970) 40 AWR 185
Public Gambling Act, 1867 — Section 13
High Courts28 Nov 1969Disposed Of
Moattar Raza and Others Vs Joint Director of Consolidation, U.P. Camp at Bareilly and Others
Allahabad High Court · AIR 1970 All 509 : (1969) 39 AWR 905
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 18(1)
High Courts27 Nov 1969
Commissioner of Income Tax Vs Maharaja Pateshwari Prasad Singh
Allahabad High Court · (1970) 76 ITR 208
Contract Act, 1872 — Section 60
High Courts26 Nov 1969Allowed
Netar Singh Vs The State
Allahabad High Court · (1970) 40 AWR 118
Criminal Procedure Code, 1898 (CrPC) — Section 528(1C)
High Courts25 Nov 1969
H.R. Sugar Factory (P.) Ltd. Vs Commissioner of Income Tax
Allahabad High Court · (1970) 77 ITR 614
Income Tax Act, 1922 — Section 4(3)
High Courts24 Nov 1969Allowed
Pheran Singh Vs State
Allahabad High Court · (1970) 40 AWR 295
Uttar Pradesh Road Side Land Control Act, 1945 — Section 16(a), 5