High Courts01 Jan 1969Allowed
Asgar Vs State
Allahabad High Court · (1970) CriLJ 1289
Prevention of Food Adulteration Act, 1954 — Section 10, 16, 7
COURT ARCHIVE
Allahabad High Court judgments, 1969
223 judgments · page 12 of 12
High Courts01 Jan 1969Dismissed
Ganpat Rai Munna Lal Vs Commissioner, Sales Tax
Allahabad High Court · (1969) 24 STC 87
High Courts01 Jan 1969
Dehra Dun Tea Co. Ltd. Vs Commissioner of Income Tax
Allahabad High Court · (1969) 74 ITR 139
Income Tax Act, 1922 — Section 10(2)