High Courts18 Feb 1969Allowed
Babboo Vs State
Allahabad High Court · AIR 1970 All 122 : (1970) CriLJ 196
Prevention of Food Adulteration Act, 1954 — Section 13Prevention of Food Adulteration Rules, 1955 — Rule 20
COURT ARCHIVE
Allahabad High Court judgments, 1969
223 judgments · page 11 of 12
High Courts14 Feb 1969Dismissed
Ganga Saran and others Vs Naryan Das
Allahabad High Court · (1969) 02 AHC CK 0006
Contract Act, 1872 — Section 70
High Courts13 Feb 1969
Laxmi Narain and Another Vs State
Allahabad High Court · (1970) CriLJ 615
Essential Commodities Act, 1955 — Section 3, 7
High Courts12 Feb 1969Dismissed
Satya Narain Lal Vs Divisional Superintendent, Northern Railway and Another
Allahabad High Court · (1970) 1 LLJ 381
Civil Procedure Code, 1908 (CPC) — Section 80Payment of Wages Act, 1936 — Section 15
High Courts11 Feb 1969Allowed
Har Narain Purshottam Dass Vs Commissioner, Sales Tax
Allahabad High Court · (1971) 28 STC 77
Uttar Pradesh Sales Tax Act, 1948 — Section 3
High Courts10 Feb 1969
Commissioner, Sales Tax Vs Noorullah Ghazanffurullah
Allahabad High Court · (1970) 26 STC 100
Uttar Pradesh Sales Tax Act, 1948 — Section 11(3)
High Courts31 Jan 1969Allowed
Shri Narendra Bahadur Vs Shri Shanker Lal
Allahabad High Court · AIR 1970 All 180 : (1969) 39 AWR 180
Civil Procedure Code, 1908 (CPC) — Section 110, 110(1), 110(2)Constitution of India, 1950 — Article 133(1)
High Courts29 Jan 1969Partly Allowed
Kashi Jewellers Vs Commissioner of Sales Tax
Allahabad High Court · (1969) 24 STC 291
Uttar Pradesh Sales Tax Act, 1948 — Section 11
High Courts29 Jan 1969Dismissed
State Govt. of Uttar Pradesh Vs Kashi Prasad Saksena
Allahabad High Court · AIR 1969 All 363
Legal Practitioners Act, 1879 — Section 13Notaries Act, 1952 — Section 10
High Courts29 Jan 1969Disposed Of
Commissioner, Sales Tax Vs Sarin Chemical Laboratory
Allahabad High Court · (1969) 24 STC 406
Uttar Pradesh Sales Tax Act, 1948 — Section 11(3)
High Courts29 Jan 1969
Bahal Singh Vs The State
Allahabad High Court · (1969) 01 AHC CK 0001
Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts16 Jan 1969
Bhagat Ram Jai Narain Vs Commissioner, Sales Tax
Allahabad High Court · (1969) 24 STC 287
Uttar Pradesh Trade Tax Act, 1948 — Section 21(1)
High Courts16 Jan 1969Dismissed
Pooran Mal Bansal Vs Smt. Chhutto Devi
Allahabad High Court · AIR 1970 All 188
Suits Valuation Act, 1887 — Section 4, 8Transfer of Property Act, 1882 — Section 60
High Courts10 Jan 1969Dismissed
Raghubar Dayal Kanodia Vs Union of India (UOI) and Others
Allahabad High Court · AIR 1970 All 143
Constitution of India, 1950 — Article 245Telegraph Act, 1885 — Section 7, 7B(1)
High Courts10 Jan 1969Dismissed
Dr. A.J. Faridi Vs Union of India (UOI)
Allahabad High Court · AIR 1970 All 383
Constitution of India, 1950 — Article 14, 359(1)Defence of India Act, 1971 — Section 44Defence of India Rules, 1962 — Rule 35(6), 45
High Courts08 Jan 1969Allowed
Tilok Chand Prasan Kumar Vs The Sales Tax Officer
Allahabad High Court · (1970) 25 STC 118
Constitution of India, 1950 — Article 226
High Courts06 Jan 1969Disposed Of
Behariji Dass, Civil and Sessions Judge, Sultanpur and Others Vs Chandra Mohan, Civil and Sessions Judge, Fatehpur and Others
Allahabad High Court · AIR 1969 All 594 : (1969) 39 AWR 82
Constitution of India, 1950 — Article 141, 142, 144, 233, 233(2)
High Courts03 Jan 1969Allowed
Asharfi Lal Vs Vaid Mohan Lal
Allahabad High Court · AIR 1970 All 125 : (1969) 39 AWR 162
Civil Procedure Code, 1908 (CPC) — Section 9Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 16, 3, 3(3), 3(4), 7F
High Courts03 Jan 1969
Chittarmal Narain Dass Vs Commissioner, Sales Tax
Allahabad High Court · (1969) 24 STC 451
Income Tax Act, 1961 — Section 23B
High Courts02 Jan 1969
Raja Anand Brahm Shah Vs State
Allahabad High Court · (1971) 81 ITR 540 : (1970) RD 22
Uttar Pradesh Agricultural Income Tax (Amendment) Act, 1953 — Section 3Uttar Pradesh Agricultural Income Tax Act, 1948 — Section 2(1), 2(11), 2(13)