High Courts25 Oct 1969Allowed
State of U.P. Vs Moti and Other
Allahabad High Court · (1970) 40 AWR 13
Criminal Procedure Code, 1898 (CrPC) — Section 251APenal Code, 1860 (IPC) — Section 149
COURT ARCHIVE
Allahabad High Court judgments, 1969
223 judgments · page 5 of 12
High Courts23 Oct 1969Dismissed
Ram Raja Vs Board of Revenue, UP Allahabad and Another
Allahabad High Court · (1970) 40 AWR 36
Civil Procedure Code, 1908 (CPC) — Section 115Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 117
High Courts20 Oct 1969Allowed
Padam Singh and Others Vs Superintendent of Police Agra and Others
Allahabad High Court · (1970) 40 AWR 145
Uttar Pradesh Police Regulations, 1948 — Regulation 236
High Courts16 Oct 1969Allowed
Jhabboo Vs Laxmi Narayan and Others
Allahabad High Court · AIR 1970 All 595 : (1970) CriLJ 1459
Criminal Procedure Code, 1898 (CrPC) — Section 145, 145(5), 517, 547, 561A
High Courts16 Oct 1969
Bajai and Other Vs The Dy. Director of Consolidation and Other
Allahabad High Court · (1970) 40 AWR 305
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 19(i)(e), 21(2), 44A
High Courts14 Oct 1969Allowed
Lal Singh and Other Vs Kaur Singh and Other
Allahabad High Court · (1970) 40 AWR 309
Registration Act, 1908 — Section 17(1)(b), 17(2)(vi), 39
High Courts13 Oct 1969Dismissed
Commissioner of Income Tax Vs Ram Laxman Sugar Mills
Allahabad High Court · (1970) 76 ITR 123
Income Tax Act, 1922 — Section 10(4)
High Courts10 Oct 1969Dismissed
Shitla Prasad and Others Vs Deputy Director of Consolidation UP Lucknow In Camp At Faizabad and Others
Allahabad High Court · (1970) 40 AWR 52
Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 22Civil Procedure Code, 1908 (CPC) — Section 24
High Courts08 Oct 1969Dismissed
Prithvi Singh Vs State of U.P. and Another
Allahabad High Court · (1970) 40 AWR 7
Criminal Procedure Code, 1898 (CrPC) — Section 209Penal Code, 1860 (IPC) — Section 220
High Courts08 Oct 1969Allowed
Murtaza Ali Vs State
Allahabad High Court · (1970) 40 AWR 59
Criminal Procedure Code, 1898 (CrPC) — Section 367Penal Code, 1860 (IPC) — Section 409
High Courts07 Oct 1969Dismissed
Central India Agencies (P.) Ltd. Vs Commissioner of Income Tax
Allahabad High Court · (1970) 77 ITR 959
Income Tax Act, 1922 — Section 66(1), 66(4)
High Courts07 Oct 1969Disposed Of
Commissioner of Income Tax Vs Indian Turpentine and Rosin Co. Ltd.
Allahabad High Court · (1970) 75 ITR 533
Income Tax Act, 1922 — Section 10(2), 10(5)
High Courts07 Oct 1969Dismissed
Sethu Prasad Lalta Prasad Vs The U.P. Government
Allahabad High Court · AIR 1970 All 594 : (1969) 39 AWR 824
Central Sales Tax Act, 1956 — Section 8(2A)Uttar Pradesh Sales Tax Act, 1948 — Section 11
High Courts07 Oct 1969Dismissed
Rama Kant Vs State
Allahabad High Court · (1970) 40 AWR 81
Prevention of Food Adulteration Act, 1954 — Section 10(7)
High Courts06 Oct 1969Allowed
Smt. Shafiqa and Others Vs Maqsood Ahmad Khan and Others
Allahabad High Court · (1970) 40 AWR 100
Transfer of Property Act, 1882 — Section 106
High Courts06 Oct 1969
Ganeshi Lal Ram Kumar Vs Commissioner of Income Tax
Allahabad High Court · (1970) 77 ITR 974
Uttar Pradesh Sales Tax Act, 1948 — Section 3
High Courts06 Oct 1969
Ram Shanker Tewari and Another Vs The State and Others
Allahabad High Court · (1970) CriLJ 770
Criminal Procedure Code, 1898 (CrPC) — Section 145Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 229B
High Courts03 Oct 1969Disposed Of
The Commissioner of Gift Tax, Lucknow Vs Jagdish Saran
Allahabad High Court · AIR 1971 All 101 : (1970) 75 ITR 529
Gift Tax Act, 1958 — Section 2, 26(4)
High Courts30 Sept 1969Allowed
Commissioner of Income Tax Vs Agarwal Brothers and Co.
Allahabad High Court · (1970) 75 ITR 451
Companies Act, 1913 — Section 4Income Tax Act, 1922 — Section 26A
High Courts30 Sept 1969Disposed Of
Hajilal Mohammad Bidi Works, Allahabad Vs The State of U.P. and Others
Allahabad High Court · AIR 1970 All 330 : (1970) 25 STC 383
Uttar Pradesh Sales Tax Act, 1948 — Section 8(1A)