High Courts04 Aug 1967Disposed Of
Prakash Chandra Vs Ram Swarup
Allahabad High Court · AIR 1969 All 400
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A, Order 43 Rule 1, 122
COURT ARCHIVE
Allahabad High Court judgments, 1967
365 judgments · page 9 of 19
High Courts04 Aug 1967Allowed
Sant Ram Bhatia Vs State
Allahabad High Court · (1967) 37 AWR 833
Criminal Procedure Code, 1898 (CrPC) — Section 476, 480Penal Code, 1860 (IPC) — Section 228
High Courts04 Aug 1967Allowed
Mahadeo Vs Gaon Sabha and Another
Allahabad High Court · (1967) 37 AWR 752
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts03 Aug 1967Dismissed
Tribeni Singh Vs Dr. Radha Raman Agarwal
Allahabad High Court · (1968) 2 LLJ 154
Penal Code, 1860 (IPC) — Section 409, 468
High Courts03 Aug 1967Allowed
Ram Datt Vs State
Allahabad High Court · (1968) 38 AWR 330
Criminal Procedure Code, 1898 (CrPC) — Section 170, 514
High Courts02 Aug 1967Dismissed
Sita and Others Vs State of U.P. and Others
Allahabad High Court · AIR 1969 All 342
Civil Procedure Code, 1908 (CPC) — Section 11Evidence Act, 1872 — Section 115Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 11, 12, 12(3), 12(7), 19
High Courts02 Aug 1967
State of U.P. Vs Jagnoo and Another
Allahabad High Court · AIR 1968 All 333 : (1968) CriLJ 1320
Evidence Act, 1872 — Section 9
High Courts02 Aug 1967Allowed
Brahma Narain Mehra Vs Additional Commissioner, Meerut Division, Meerut and others
Allahabad High Court · (1968) 38 AWR 62
Uttar Pradesh Revenue Court Manual — Paragraph 185
High Courts02 Aug 1967Dismissed
Sita and Others Vs The State of Uttar Pradesh and Others
Allahabad High Court · (1967) 37 AWR 731
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 12, 20, 38(2)
High Courts01 Aug 1967Dismissed
Kamala and Another Vs State of Uttar Pradesh and Others
Allahabad High Court · (1967) 37 AWR 701
Constitution of India, 1950 — Article 166Uttar Pradesh Prisoners Release on Probation Act, 1938 — Section 6
High Courts28 Jul 1967Dismissed
Balaji Patekar Vs Official Liquidator and Others
Allahabad High Court · (1968) 38 CompCas 16
Companies Act, 1913 — Section 446
High Courts28 Jul 1967
United Bank of India Ltd. Vs Ram Chandra Kapoor
Allahabad High Court · (1968) 38 CompCas 620
Stamp Act, 1899 — Article 5, 6(2), 61
High Courts28 Jul 1967Dismissed
Paras Nath and Others Vs State
Allahabad High Court · AIR 1969 All 116 : (1968) 38 AWR 134 : (1969) CriLJ 350
Criminal Procedure Code, 1898 (CrPC) — Section 386(1), 401, 401(1)Penal Code, 1860 (IPC) — Section 64, 68, 69
High Courts27 Jul 1967Dismissed
Sudama Prasad and Others Vs The State of Uttar Pradesh and Others
Allahabad High Court · (1967) 37 AWR 657
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 293, 333
High Courts27 Jul 1967Allowed
Tilak Ram Vs State of U.P.
Allahabad High Court · (1967) 07 AHC CK 0018
Penal Code, 1860 (IPC) — Section 405, 409, 467
High Courts27 Jul 1967Allowed
Syed Simtey Hasan Vs Joint Director, Consolidation, U.P. Camp at Bareilly and others
Allahabad High Court · (1968) 38 AWR 55
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 152, 18
High Courts27 Jul 1967Dismissed
Muneshar Ram and Others Vs Ram Barat Ram and Others
Allahabad High Court · (1967) 37 AWR 591
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 21(6), 7
High Courts26 Jul 1967Dismissed
State Vs Banshidhar
Allahabad High Court · AIR 1969 All 184 : (1968) 38 AWR 204
Defence of India Rules, 1962 — Rule 125(2), 141General Clauses Act, 1897 — Section 5
High Courts26 Jul 1967Allowed
Bhoodev Vs Jagdish Prasad
Allahabad High Court · (1967) 37 AWR 584
Penal Code, 1860 (IPC) — Section 467, 468, 471Uttar Pradesh First Offenders Probation Act, 1938 — Section 4
High Courts26 Jul 1967
State of U.P. Vs Ram Sanehi and Others
Allahabad High Court · (1968) 38 AWR 39 : (1969) CriLJ 952
Penal Code, 1860 (IPC) — Section 147, 148, 149, 224, 225