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Allahabad High Court judgments, 1967

365 judgments · page 10 of 19

High Courts24 Jul 1967Allowed

Chakrapani Vs State

Allahabad High Court · (1967) 37 AWR 611

Criminal Procedure Code, 1898 (CrPC) — Section 222(2)Penal Code, 1860 (IPC) — Section 409
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High Courts21 Jul 1967Dismissed

Mushtaq Husain Vs Mohammad Saddiq

Allahabad High Court · (1967) 37 AWR 573

Transfer of Property Act, 1882 — Section 106Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3
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High Courts13 Jul 1967Disposed Of

Mst. Indrasani Vs Din Ali

Allahabad High Court · (1968) 38 AWR 167

Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3(1)(a)
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High Courts10 Jul 1967Disposed Of

Raja Ram Vs State of U.P.

Allahabad High Court · (1967) 37 AWR 775

Essential Commodities Act, 1955 — Section 7Uttar Pradesh Food Grains Dealers Licensing Control Order, 1953 — Section 3(1)
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