High Courts14 Aug 1967Disposed Of

Nathu Ram Vs Smt. Atar Kunwar

Allahabad High Court · AIR 1969 All 191 : (1968) 38 AWR 461 : (1969) CriLJ 517

Criminal Procedure Code, 1898 (CrPC) — Section 488Hindu Marriage Act, 1955 — Section 10
High Courts08 Aug 1967Allowed

Jauhari Mal and Another Vs The State of U.P.

Allahabad High Court · AIR 1969 All 241 : (1968) 38 AWR 334 : (1969) CriLJ 590

Criminal Procedure Code, 1898 (CrPC) — Section 173, 190(1), 192Telegraph Wires (Unlawful Possession) Act, 1950 — Section 7