High Courts11 Sept 1967Disposed Of
Ram Narain Singh Vs Darshan and Anr
Allahabad High Court · (1967) 37 AWR 808
Uttar Pradesh Panchayat Raj Act, 1947 — Section 89
COURT ARCHIVE
Allahabad High Court judgments, 1967
365 judgments · page 7 of 19
High Courts11 Sept 1967Dismissed
Ravi Dutt Singh Vs R.N. Gupta, Advocate
Allahabad High Court · (1968) 38 AWR 72
Allahabad High Court Rules, 1952 — Rule 5
High Courts11 Sept 1967Dismissed
Maqbool Raza Ghaffar Hussain Vs Joint Director of Consolidation, U.P., Lucknow and Others
Allahabad High Court · AIR 1969 All 26 : (1967) 37 AWR 803
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 240D, 240G, 240J
High Courts08 Sept 1967Dismissed
Badlu and Others Vs State of U.P.
Allahabad High Court · (1967) 37 AWR 768
Criminal Procedure Code, 1898 (CrPC) — Section 112, 118, 120(2)
High Courts08 Sept 1967Allowed
Gopi Chand Goyal Vs Net Ram
Allahabad High Court · (1967) 37 AWR 700
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 14
High Courts08 Sept 1967Allowed
Atraj Singh Vs State
Allahabad High Court · (1968) 38 AWR 6
Criminal Law (Amendment) Act, 1952 — Section 9Criminal Procedure Code, 1898 (CrPC) — Section 413Prevention of Corruption Act, 1947 — Section 5(2)
High Courts07 Sept 1967
Firozabad Glass and Chemical Industries Ltd. and Another Vs Income Tax Officer, A Ward and Others
Allahabad High Court · (1969) 72 ITR 775
Central Boards of Revenue Act, 1963 — Section 4Income Tax Act, 1961 — Section 127, 2(12)
High Courts07 Sept 1967Dismissed
Mohammad Ahmad Siddiqui Vs The Provincial Cooperative Union Ltd., Lucknow and others
Allahabad High Court · (1968) 38 AWR 23
High Courts06 Sept 1967Dismissed
Ram Nath Vs State
Allahabad High Court · (1967) 37 AWR 723
Criminal Procedure Code, 1898 (CrPC) — Section 561ATrade and Merchandise Marks Act, 1958 — Section 45, 46, 78
High Courts06 Sept 1967
Official Liquidator Vs Bishan Singh and others
Allahabad High Court · (1968) 38 AWR 244
Negotiable Instruments Act, 1881 (NI) — Section 4Stamp Act, 1899 — Section 35
High Courts05 Sept 1967Disposed Off
MALIK SINGH TIRATH SINGH Vs COMMISSIONER OF Income Tax, U. P.
Allahabad High Court · (1968) 70 ITR 805
Income Tax Act, 1922 — Section 66(1)
High Courts01 Sept 1967Dismissed
Bhagwati Prasad Khetan Vs Sri Lakshimi Nath Ji Maharaj and Others
Allahabad High Court · (1967) 37 AWR 836
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 15, 151
High Courts01 Sept 1967Allowed
Ram Narain Gupta, Advocate Vs Ravi Dutta Singh
Allahabad High Court · (1967) 37 AWR 776
Contempt of Courts Act, 1971 — Section 3(2)Criminal Procedure Code, 1898 (CrPC) — Section 151Penal Code, 1860 (IPC) — Section 228
High Courts30 Aug 1967Allowed
Trilok Singh Vs State
Allahabad High Court · (1967) 37 AWR 848
Penal Code, 1860 (IPC) — Section 361, 375, 376
High Courts30 Aug 1967Dismissed
Jagannath Vs Estate
Allahabad High Court · (1967) 37 AWR 838
Penal Code, 1860 (IPC) — Section 120B
High Courts29 Aug 1967Allowed
Sardar Singh Vs State and Others
Allahabad High Court · (1967) 37 AWR 641
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts26 Aug 1967Allowed
Vivekanand Nand Kishore Vs State
Allahabad High Court · AIR 1969 All 189 : (1969) 39 AWR 337 : (1969) CriLJ 460
Criminal Procedure Code, 1898 (CrPC) — Section 195(1)Penal Code, 1860 (IPC) — Section 406, 420, 467, 471
High Courts26 Aug 1967Allowed
Ram Ghulam Vs Smt. Dalloo and Another
Allahabad High Court · (1967) 37 AWR 812
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89Limitation Act, 1908 — Article 99
High Courts24 Aug 1967Allowed
Chhotey Lal, Kanpur Vs Income Tax Officer and Another
Allahabad High Court · AIR 1968 All 273 : (1968) 69 ITR 709
Income Tax Act, 1922 — Section 29, 46(1), 46(10), 46(2), 46(3)
High Courts23 Aug 1967Allowed
Shyam Lal Vs State
Allahabad High Court · AIR 1969 All 183 : (1968) 38 AWR 259 : (1969) CriLJ 456
Public Gambling Act, 1867 — Section 13