High Courts25 Mar 1912Dismissed
Makund Ram Vs Girdhari Lal and Another
Allahabad High Court · 14 Ind. Cas. 277
COURT ARCHIVE
Allahabad High Court judgments, 1912
478 judgments · page 18 of 24
High Courts22 Mar 1912Allowed
Jhandu Singh Vs Wahiuddin and Others
Allahabad High Court · 14 Ind. Cas. 269
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts22 Mar 1912Dismissed
Hanuman Din and Another Vs Ram Bisal
Allahabad High Court · 14 Ind. Cas. 260
High Courts22 Mar 1912Dismissed
Mawasi Vs Mul Chand and Others
Allahabad High Court · (1912) ILR (All) 434
High Courts22 Mar 1912
Chiranji Lal Vs Ram Lal and Others
Allahabad High Court · 15 Ind. Cas. 496
Penal Code, 1860 (IPC) — Section 193
High Courts21 Mar 1912Allowed
Raghubar Rai and Others Vs Jaij Rai and Others
Allahabad High Court · 14 Ind. Cas. 244
Limitation Act, 1908 — Article 116
High Courts21 Mar 1912Allowed
Raghubar Rai and Others Vs Jaij Raj and Another and Musammat Chuna
Allahabad High Court · (1912) ILR (All) 429
High Courts20 Mar 1912Dismissed
Lalta Prasad Vs Ram Karan
Allahabad High Court · 14 Ind. Cas. 187
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9
High Courts20 Mar 1912Dismissed
Bhikamber Das Vs Thakuri and Another
Allahabad High Court · 14 Ind. Cas. 263
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2)
High Courts20 Mar 1912Dismissed
Lalta Prasad and Another Vs Ram Karan
Allahabad High Court · (1912) ILR (All) 426
High Courts20 Mar 1912Allowed
Shah Muhammad Abbas and Others Vs Muhammad Hamid and Others
Allahabad High Court · 14 Ind. Cas. 179
Transfer of Property Act, 1882 — Section 82
High Courts20 Mar 1912
Kanhaiya Lal and Another Vs The Secretary of State for India
Allahabad High Court · 14 Ind. Cas. 214
Succession Act, 1925 — Section 261
High Courts20 Mar 1912
Jaggi Lal and Others Vs Sri Ram and Others
Allahabad High Court · (1912) ILR (All) 464
High Courts20 Mar 1912
Juggi Lal and Others Vs Sri Ram and Others
Allahabad High Court · 16 Ind. Cas. 146
Limitation Act, 1963 — Article 116, 19Limitation Act, 1963 — Article 116, 19Limitation Act, 1963 — Article 116, 19
High Courts19 Mar 1912Dismissed
Kamta Parshad Singh Vs Sidh Narain Singh and Others
Allahabad High Court · 14 Ind. Cas. 251