High Courts29 Feb 1912
Makhan Lal Vs Sri Lal
Allahabad High Court · (1912) ILR (All) 382 : 14 Ind. Cas. 162
COURT ARCHIVE
Allahabad High Court judgments, 1912
478 judgments · page 20 of 24
High Courts28 Feb 1912Dismissed
Musammat Mithani Vs Emperor
Allahabad High Court · 14 Ind. Cas. 203
Criminal Procedure Code, 1898 (CrPC) — Section 12Penal Code, 1860 (IPC) — Section 406
High Courts28 Feb 1912Dismissed
Balwant Singh Vs R. Clancy and Maharaj Singh
Allahabad High Court · (1912) ILR (All) 296
High Courts28 Feb 1912
Hira Vs Emperor
Allahabad High Court · 14 Ind. Cas. 606
Penal Code, 1860 (IPC) — Section 411
High Courts27 Feb 1912Dismissed
Jawala Prasad Vs Achay Lal and Others
Allahabad High Court · 14 Ind. Cas. 132
Evidence Act, 1872 — Section 114
High Courts26 Feb 1912Allowed
Bhagwan Das Vs Raj Nath
Allahabad High Court · (1912) ILR (All) 365 : 14 Ind. Cas. 790
High Courts24 Feb 1912Dismissed
Ayesha and Others Vs Faiyaz Husain and Musammat Kulsum
Allahabad High Court · (1912) ILR (All) 412
High Courts24 Feb 1912Allowed
Sheoambar Ahir and Others Vs The Collector of Azamgarh and Others
Allahabad High Court · (1912) ILR (All) 358 : 14 Ind. Cas. 138
High Courts24 Feb 1912
Ayesha and Others Vs Fiaz Husain
Allahabad High Court · 16 Ind. Cas. 124
Limitation Act, 1877 — Section 28, 29Limitation Act, 1877 — Section 28, 29Limitation Act, 1877 — Section 28, 29
High Courts22 Feb 1912Allowed
Beni Madho Singh and Others Vs Jagat Singh and Others
Allahabad High Court · 16 Ind. Cas. 337
Registration Act, 1877 — Section 21Registration Act, 1877 — Section 21Registration Act, 1877 — Section 21
High Courts22 Feb 1912Dismissed
Nath Mal and Another Vs Abdul Wahid Khan and Others
Allahabad High Court · (1912) ILR (All) 355
High Courts22 Feb 1912
Nathumal and Another Vs Abdul Wahid Khan and Others
Allahabad High Court · 14 Ind. Cas. 812
Registration Act, 1877 — Section 32
High Courts21 Feb 1912Dismissed
Ram Singh Vs Mathura and Others
Allahabad High Court · (1912) ILR (All) 354 : 14 Ind. Cas. 599
High Courts21 Feb 1912Dismissed
Ram Dial and Others Vs Emperor
Allahabad High Court · 14 Ind. Cas. 607
Criminal Procedure Code, 1898 (CrPC) — Section 437
High Courts21 Feb 1912Dismissed
Balakdhar Dube Vs Ramanand Shukul and Others
Allahabad High Court · 14 Ind. Cas. 125
High Courts20 Feb 1912Dismissed
Ganga Ram Vs Chiddu Singh
Allahabad High Court · 14 Ind. Cas. 119
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts20 Feb 1912Dismissed
Heydorn and Co. Vs Muhammad Shafi and Another
Allahabad High Court · 14 Ind. Cas. 507
High Courts20 Feb 1912Dismissed
Mithan and Another Vs Paltu and Others
Allahabad High Court · 14 Ind. Cas. 51
Negotiable Instruments Act, 1881 (NI) — Section 76(b), 76(c)
High Courts20 Feb 1912Disposed Of
Ram Krishna and Others Vs Ram Kirpa and Another
Allahabad High Court · 14 Ind. Cas. 97
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1
High Courts20 Feb 1912Dismissed
Heydorn and Company Vs Muhammad Shafi and Another
Allahabad High Court · (1912) ILR (All) 348