High Courts26 Apr 1912Dismissed
Lalijan Vs Mahomed Shafi Khan
Allahabad High Court · 16 Ind. Cas. 105
Letters Patent Act, 1865 — Section 10Letters Patent Act, 1865 — Section 10Letters Patent Act, 1865 — Section 10
COURT ARCHIVE
Allahabad High Court judgments, 1912
478 judgments · page 16 of 24
High Courts26 Apr 1912Dismissed
Dewan Bahadur Seth Ballab Das Vs Sita Ram and Others
Allahabad High Court · 14 Ind. Cas. 578
North Western Provinces Tenancy Act, 1901 — Section 160
High Courts26 Apr 1912Dismissed
Muhammad Shafi Khan Vs Lali Jan
Allahabad High Court · (1912) ILR (All) 478
High Courts26 Apr 1912
Mata Bhikh Singh and Another Vs Gaya Singh and Others
Allahabad High Court · 14 Ind. Cas. 580
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts25 Apr 1912
Mahendra Misra and Others Vs Kedar Pande and Another
Allahabad High Court · 14 Ind. Cas. 746
Specific Relief Act, 1877 — Section 42
High Courts25 Apr 1912
Qadir Bakhsh and Others Vs Prag Narain and Others
Allahabad High Court · 14 Ind. Cas. 747
Transfer of Property Act, 1882 — Section 111, 112
High Courts24 Apr 1912
Rashid-Un-Nissa Vs Muhammad Ismail Khan and Another
Allahabad High Court · (1912) ILR (All) 474
High Courts24 Apr 1912
Rashid-Un-Nissa Vs Muhammad Ismail Khan and Others
Allahabad High Court · 16 Ind. Cas. 85
High Courts23 Apr 1912Dismissed
Jodha Singh and Others Vs Emperor
Allahabad High Court · 14 Ind. Cas. 762
North Western Provinces Tenancy Act, 1901 — Section 73(1)Penal Code, 1860 (IPC) — Section 379
High Courts23 Apr 1912Dismissed
Dharam Kunwar Vs Balwant Singh
Allahabad High Court · (1912) ILR (All) 398
High Courts22 Apr 1912
Azmat Ali and Another Vs Sitla Bux Pal and Others
Allahabad High Court · 16 Ind. Cas. 108
Succession Certificate Act, 1889 — Section 16Succession Certificate Act, 1889 — Section 16Succession Certificate Act, 1889 — Section 16
High Courts19 Apr 1912
Debi Prasad Vs O.M. Chiene
Allahabad High Court · 16 Ind. Cas. 84
Provincial Insolvency Act, 1920 — Section 34
High Courts18 Apr 1912Allowed
Sarnam Singh Vs Thakur Bisram Singh
Allahabad High Court · 16 Ind. Cas. 81
North Western Provinces Tenancy Act, 1901 — Section 10Uttar Pradesh Land Revenue Act, 1901 — Section 122, 127
High Courts18 Apr 1912Dismissed
Darshan Das and Another Vs Mahant Puran Atal
Allahabad High Court · (1912) ILR (All) 468
High Courts16 Apr 1912Dismissed
Ghissa Lal Vs Ram Autar Lal
Allahabad High Court · 15 Ind. Cas. 438
North Western Provinces Tenancy Act, 1901 — Section 167
High Courts15 Apr 1912Dismissed
Ahmad-ud-din Vs Ilahi Baksh and Others
Allahabad High Court · 14 Ind. Cas. 587
High Courts15 Apr 1912Dismissed
Bidhata Din and Another Vs Jagannath and Others
Allahabad High Court · 14 Ind. Cas. 570
High Courts15 Apr 1912
Jugal Kishore Vs Shafiuddin and Others
Allahabad High Court · 14 Ind. Cas. 537
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1
High Courts13 Apr 1912Dismissed
Emperor Vs Ganga
Allahabad High Court · (1912) ILR (All) 451 : 15 Ind. Cas. 991