High Courts10 Mar 1911
Dip Narain Singh Vs Bhagwat Singh and Another
Allahabad High Court · 9 Ind. Cas. 911
Letters Patent Act, 1865 — Section 10
COURT ARCHIVE
Allahabad High Court judgments, 1911
252 judgments · page 9 of 13
High Courts09 Mar 1911Dismissed
Ram Pershad and Another Vs Khem Karan
Allahabad High Court · 9 Ind. Cas. 978
High Courts09 Mar 1911Dismissed
Mulchand Vs Emperor
Allahabad High Court · 9 Ind. Cas. 991
Criminal Procedure Code, 1898 (CrPC) — Section 200Penal Code, 1860 (IPC) — Section 409
High Courts07 Mar 1911Dismissed
Muhammad Hussain and Others Vs Vinayak Rao and Another
Allahabad High Court · 9 Ind. Cas. 828
High Courts07 Mar 1911
Seth Gokul Das Vs Hansraj and Others
Allahabad High Court · 9 Ind. Cas. 824
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33
High Courts06 Mar 1911Dismissed
Shah Chhaturbhuj Vs Mangal Singh and Others
Allahabad High Court · 9 Ind. Cas. 1005
High Courts03 Mar 1911Allowed
Ram Sarup Vs Dasrath Tewari and Another
Allahabad High Court · 9 Ind. Cas. 817
Civil Procedure Code, 1882 — Section 230
High Courts03 Mar 1911Dismissed
Emperor Vs Krishna Nath Tiwari
Allahabad High Court · (1911) 03 AHC CK 0005
High Courts03 Mar 1911
Beni Pershad and Others Vs Sarju Pershad and Others
Allahabad High Court · 9 Ind. Cas. 982
Criminal Procedure Code, 1898 (CrPC) — Section 195
High Courts02 Mar 1911Dismissed
Emperor Vs Alam and Others
Allahabad High Court · (1911) 03 AHC CK 0016
High Courts02 Mar 1911Dismissed
Janki Das Vs Sandal and Others
Allahabad High Court · 9 Ind. Cas. 825
Civil Procedure Code, 1908 (CPC) — Section 60
High Courts24 Feb 1911Allowed
Kura Singh and Another Vs Chhallu
Allahabad High Court · (1911) 02 AHC CK 0011
High Courts23 Feb 1911Dismissed
Bed Saran Kunwari Vs Jaimangal Deo and Others
Allahabad High Court · (1911) 02 AHC CK 0026
High Courts23 Feb 1911
John Henry Rhine Vs Mabel Rhine
Allahabad High Court · 9 Ind. Cas. 796
Divorce Act, 1869 — Section 23Matrimonial Causes Act, 1950 — Section 17
High Courts23 Feb 1911Disposed Of
Mahant Ram Ratan Gir Vs Prag Dutt Pande and Others
Allahabad High Court · 9 Ind. Cas. 835
Criminal Procedure Code, 1882 — Section 108Transfer of Property Act, 1882 — Section 88
High Courts22 Feb 1911Dismissed
Jai Mangal Deo and Others Vs Sri Rani Bedsaran Kuar
Allahabad High Court · 9 Ind. Cas. 819
Civil Procedure Code, 1908 (CPC) — Section 11Evidence Act, 1872 — Section 43
High Courts21 Feb 1911Dismissed
Shib Charan Das Vs Ramchandar Sarup and Others
Allahabad High Court · 9 Ind. Cas. 827
High Courts17 Feb 1911Allowed
Ram Chandra and Others Vs Bihari and Another
Allahabad High Court · (1911) 02 AHC CK 0041