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Allahabad High Court judgments, 1911

252 judgments · page 11 of 13

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High Courts08 Feb 1911Dismissed

Abdur Rahman and Others Vs Musammat Sughra Begam and Another

Allahabad High Court · 9 Ind. Cas. 484(1)

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High Courts08 Feb 1911

Nasirul Haq and Others Vs Fyaz-Ul-Rahman and Others

Allahabad High Court · 9 Ind. Cas. 530

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High Courts07 Feb 1911Disposed Of

Maksud Mahi Vs The Secretary of State for India in Council and Another

Allahabad High Court · 9 Ind. Cas. 532

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High Courts07 Feb 1911Dismissed

Dwarka Chand Vs Sheikh Khadim Husain

Allahabad High Court · 9 Ind. Cas. 553

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High Courts07 Feb 1911Dismissed

Bed Saran Kunwari Vs Bhagat Deo and Others

Allahabad High Court · (1911) 02 AHC CK 0014

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High Courts06 Feb 1911Dismissed

Sarju Prashad Rai and Others Vs Gauri Rai and Others

Allahabad High Court · 9 Ind. Cas. 485

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High Courts06 Feb 1911Dismissed

Sukh Chand and Others Vs Mahdi Husain and Another

Allahabad High Court · (1911) 02 AHC CK 0012

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High Courts03 Feb 1911Dismissed

Miss. N. Sturmer and Another Vs Chatoo Rai

Allahabad High Court · 9 Ind. Cas. 813

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High Courts03 Feb 1911Dismissed

Mukha and Another Vs Har Sahai

Allahabad High Court · 9 Ind. Cas. 810

Evidence Act, 1872 — Section 13
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High Courts03 Feb 1911Allowed

Mahabir Prashad and Others Vs Durbijai Rai and Others

Allahabad High Court · 9 Ind. Cas. 482

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High Courts01 Feb 1911Disposed Of

Arthur Barber Vs Badri Narain Rai and Others

Allahabad High Court · 9 Ind. Cas. 813(1)

Easements Act, 1882 — Section 13
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High Courts01 Feb 1911Dismissed

L. Payne and Co. Vs Brahmdeo and Another

Allahabad High Court · 9 Ind. Cas. 800

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 53
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High Courts01 Feb 1911

Durga Dutt and Another Vs Musammat Gita and Others

Allahabad High Court · 9 Ind. Cas. 498

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High Courts31 Jan 1911Dismissed

Tirbeni Sahai and Others Vs Gokal Prosad and Another

Allahabad High Court · 9 Ind. Cas. 475

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High Courts31 Jan 1911Dismissed

Kehri Singh and Others Vs Chunni Lal and Another

Allahabad High Court · 9 Ind. Cas. 476

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High Courts31 Jan 1911Dismissed

Sikishan Singh and Others Vs Chunni Lal

Allahabad High Court · (1911) 01 AHC CK 0004

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High Courts28 Jan 1911Dismissed

Khubi and Another Vs Ramjas and Others

Allahabad High Court · 9 Ind. Cas. 856

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High Courts28 Jan 1911Dismissed

Brijlal Sahu and Others Vs Rameshar Sahu and Others

Allahabad High Court · 9 Ind. Cas. 812

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High Courts27 Jan 1911Dismissed

Kishan Vs Ram Sahai and Others

Allahabad High Court · 9 Ind. Cas. 494

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High Courts27 Jan 1911Dismissed

Lala Ramcharan Vs Lachman Pershad

Allahabad High Court · 9 Ind. Cas. 667

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