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Allahabad High Court judgments, 1911

252 judgments · page 10 of 13

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High Courts17 Feb 1911Disposed Of

Khadim Hussain Vs Babu Bishen Singh

Allahabad High Court · 9 Ind. Cas. 633

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High Courts17 Feb 1911Dismissed

Raj Kishore Upadhya Vs Babu Gurcharan Lal

Allahabad High Court · 9 Ind. Cas. 634

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High Courts16 Feb 1911Allowed

Kalian Das and Others Vs Bhawani Shankar and Others

Allahabad High Court · 9 Ind. Cas. 631

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High Courts16 Feb 1911Allowed

Muhammad Ahmad-Ullah Khan Vs Ahmad Said Khan and Rafat Khan

Allahabad High Court · (1911) 02 AHC CK 0013

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High Courts15 Feb 1911Dismissed

Har Chain and Others Vs Bhagwan Sahai and Another

Allahabad High Court · (1911) 02 AHC CK 0040

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High Courts15 Feb 1911Disposed Of

Jhabbar Musalman Vs Suraj Prashad

Allahabad High Court · 9 Ind. Cas. 894

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High Courts15 Feb 1911Dismissed

Naubat Singh Vs Baldeo Singh and Others

Allahabad High Court · 9 Ind. Cas. 666

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High Courts13 Feb 1911Allowed

Musammat Shib Dei Vs Munshi Ajudhya Pershad and Others

Allahabad High Court · 9 Ind. Cas. 571

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High Courts13 Feb 1911Dismissed

Musammat Nasiran Bibi Vs Sheikh Rahim Bux and Others

Allahabad High Court · 9 Ind. Cas. 561

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High Courts13 Feb 1911Allowed

Musammat Sukhdei Bibi Vs Kidarnath

Allahabad High Court · 9 Ind. Cas. 628

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High Courts13 Feb 1911

Babu Sumer Singh Vs Chaube Liladhar and Others

Allahabad High Court · 9 Ind. Cas. 624

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High Courts13 Feb 1911Dismissed

Musammat Mohan Devi Vs Jahangir Mal and Others

Allahabad High Court · 9 Ind. Cas. 605

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High Courts13 Feb 1911Allowed

Liladhar and Others Vs Sumer Singh

Allahabad High Court · (1911) 02 AHC CK 0002

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High Courts11 Feb 1911Dismissed

Jagdip Narain Singh Vs Billar Singh and Others

Allahabad High Court · 9 Ind. Cas. 572

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High Courts10 Feb 1911Allowed

Rana Pirthi Singh Vs Marn Singh and Others

Allahabad High Court · 9 Ind. Cas. 574

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High Courts09 Feb 1911Dismissed

Raghunath Prashad Tewari and Another Vs Lachmi Narain Tewari and Others

Allahabad High Court · 9 Ind. Cas. 552

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High Courts09 Feb 1911Dismissed

Sheoalambh Singh and Others Vs Bodhai Singh and Another

Allahabad High Court · 9 Ind. Cas. 857

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 19
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High Courts09 Feb 1911

Madho Pershad Vs Munshi Ali Husain and Others

Allahabad High Court · 9 Ind. Cas. 535

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High Courts08 Feb 1911Dismissed

Radhe and Others Vs Emperor

Allahabad High Court · 9 Ind. Cas. 630

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High Courts08 Feb 1911Dismissed

Dharajit and Others Vs Siria and Others

Allahabad High Court · 9 Ind. Cas. 484

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