High Courts27 Apr 1911Allowed
Mannu Lal Vs Fazal Imam and Others
Allahabad High Court · (1911) 04 AHC CK 0007
COURT ARCHIVE
Allahabad High Court judgments, 1911
252 judgments · page 8 of 13
High Courts22 Apr 1911Allowed
Emperor Vs Mahabir and Others
Allahabad High Court · (1911) 04 AHC CK 0001
High Courts19 Apr 1911Dismissed
H.H. The Nawab of Rampur Vs Amina Begam and Others
Allahabad High Court · (1911) 04 AHC CK 0006
High Courts18 Apr 1911Allowed
Debi Sahai Vs Saraswati and Others
Allahabad High Court · (1911) 04 AHC CK 0005
High Courts18 Apr 1911Dismissed
Najjo Vs Hamid-ul-Lah Khan and Others
Allahabad High Court · (1911) 04 AHC CK 0004
High Courts13 Apr 1911Dismissed
Bilaso and Ishri Prasad Vs Munni Lal and Another
Allahabad High Court · (1911) 04 AHC CK 0011
High Courts13 Apr 1911Allowed
Kesri and Others Vs Ganga Sahai and Others
Allahabad High Court · (1911) 04 AHC CK 0010
High Courts13 Apr 1911Allowed
Ram Lal Vs Kalka Prasad and Another
Allahabad High Court · (1911) 04 AHC CK 0002
High Courts03 Apr 1911Dismissed
Beni Madho and Another Vs Bhagwan Prasad and Others
Allahabad High Court · (1911) 04 AHC CK 0009
High Courts01 Apr 1911Allowed
The Collector of Shahjahanpur Vs Sundar Singh and Others
Allahabad High Court · (1911) 04 AHC CK 0008
High Courts31 Mar 1911
Ganpatrai Vs Great Indian Peninsula Railway Company
Allahabad High Court · (1911) 03 AHC CK 0003
High Courts24 Mar 1911Dismissed
Jugal Kishore and Another Vs Jugal Kishore
Allahabad High Court · (1911) 03 AHC CK 0021
High Courts22 Mar 1911Dismissed
Colonel Lecky Vs Bank of Upper India, Ltd.
Allahabad High Court · 9 Ind. Cas. 1023
High Courts21 Mar 1911Dismissed
Narain Das and Others Vs Balgobind and Others
Allahabad High Court · (1911) 03 AHC CK 0022
High Courts11 Mar 1911Dismissed
Jhanda Singh Vs Sheikh Wahed-Ud-Din and Others
Allahabad High Court · 9 Ind. Cas. 1013
Transfer of Property Act, 1882 — Section 58
High Courts11 Mar 1911Allowed
Harduari Lal and Another Vs Musammat Gomi
Allahabad High Court · 9 Ind. Cas. 1017
High Courts11 Mar 1911Allowed
Kalla and Others Vs Hargian and Another
Allahabad High Court · 15 Ind. Cas. 907
High Courts10 Mar 1911
Jiwa Ram and Another Vs Kalyan and Others
Allahabad High Court · 9 Ind. Cas. 983
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23