High Courts30 May 1910Dismissed
Muhammad Taki Vs Shandar and Another
Allahabad High Court · 7 Ind. Cas. 212
COURT ARCHIVE
Allahabad High Court judgments, 1910
345 judgments · page 8 of 18
High Courts30 May 1910
Sheikh Muhammad Ibrahim and Others Vs Nakchhed Ram Sukul
Allahabad High Court · 6 Ind. Cas. 890
Transfer of Property Act, 1882 — Section 55(2)
High Courts28 May 1910Allowed
Gaya Pershad and Others Vs Ganga Bishun
Allahabad High Court · 6 Ind. Cas. 838
High Courts27 May 1910Dismissed
Ram Sukh Rai Vs Mahadeo Rai and Others
Allahabad High Court · 7 Ind. Cas. 290
High Courts26 May 1910
Salig Ram and Others Vs Duni Chand and Others
Allahabad High Court · 6 Ind. Cas. 688
High Courts26 May 1910
Gobind Parpan Ramanuj Das Vs Bala Saran and Another
Allahabad High Court · 6 Ind. Cas. 709
High Courts25 May 1910Dismissed
Malik Mohammad Ayub Vs Malik Mohammad Mahmood and Others
Allahabad High Court · 6 Ind. Cas. 831
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts24 May 1910Dismissed
Ram Autar Sahu Vs Gulab Chaudhri and Another
Allahabad High Court · 6 Ind. Cas. 700
Limitation Act, 1963 — Section 31
High Courts24 May 1910Dismissed
Tapaishar Dichhit Vs Gokul Dichhit and Others
Allahabad High Court · 6 Ind. Cas. 839
High Courts24 May 1910
Kishan Dayal and Others Vs Har Prasad and Others
Allahabad High Court · 7 Ind. Cas. 287
High Courts24 May 1910
Choudhry Balbhadar Singh Vs Chunni Lal Sahu and Another
Allahabad High Court · 6 Ind. Cas. 707
Transfer of Property Act, 1882 — Section 88
High Courts24 May 1910
Musammat Chhadngia Vs Joti Pershad
Allahabad High Court · 6 Ind. Cas. 703
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 5
High Courts23 May 1910Dismissed
Babu Ram Baran Rai and Others Vs Kamla Parshad
Allahabad High Court · 6 Ind. Cas. 698
High Courts23 May 1910Dismissed
Musammat Moti Begam Vs Ahbab Ali
Allahabad High Court · 7 Ind. Cas. 574
High Courts23 May 1910Allowed
Meghraj and Another Vs Ganga Bakhsh and Others
Allahabad High Court · 7 Ind. Cas. 286
High Courts20 May 1910Allowed
Gaya Prasad and Others Vs Ganga Bishan
Allahabad High Court · (1910) 05 AHC CK 0001